COMMISSIONER OF INCOME TAX v. MUNJAL CASTING HIGH COURT OF PUNJAB & HARYANA

168 Taxmann 241Reported decision2008#19455 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2021 to 2023.

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Judgments citing COMMISSIONER OF INCOME TAX v. MUNJAL CASTING HIGH COURT OF PUNJAB & HARYANA

COMMISSIONER OF INCOME TAX v. MUNJAL CASTING HIGH COURT OF PUNJAB & HARYANA (168 Taxmann 241) — Cited in 4 Judgments | BharatTax