Commissioner of Income-tax v. Micromax Systems (P.) Ltd.

148 Taxmann 486High Court2005#19183 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2025.

Judgments citing Commissioner of Income-tax v. Micromax Systems (P.) Ltd.

Sri Jahar Matilal vs. The Commissioner of Income Tax, Kolkata-Xviii & Anr

The appeal is allowed

ITA/32/2015HC Calcutta13 Aug 2025

Bench: : The Hon'Ble The Chief Justice T.S Sivagnanam -A N D- Hon'Ble Justice Chaitali Chatterjee (Das) Date : 13Th August, 2025

Section 143(2)Section 143(3)Section 260ASection 44A

…O-6 IN THE HIGH COURT AT CALCUTTA SPECIAL JURISDICTION [INICOME TAX] ORIGINAL SIDE ITA/32/2015 SRI JAHAR MATILAL VS THE COMMISSIONER OF INCOME TAX, KOLKATA – XVIII & ANR. BEFORE : THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM -A N D- HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS) DATE : 13th August, 2025 Mr. J.P. Khaitan, Sr. Adv. Mr. Malay Dhar, Adv. Mr. Bhaskar Sengupta, Adv. …for appellant Mr. Soumen Bhattacharjee, Adv. Mr. Ankan Das, Adv. Ms. Shradhya Ghosh, Adv. …for respondents The Court : This appeal filed by the assessee under Section 260A of…

M/S Mega Management Services Pvt Ltd., Mumbai vs. DCIT CC 6 (4), Mumbai

In the result, the appeal filed by the assessee is hereby dismissed

ITA 6818/MUM/2019[2014-15]Status: DisposedITAT Mumbai08 Apr 2021AY 2014-15
For Appellant: Shri Navnit ChoudharyFor Respondent: Shri Sanjay Sethi (Sr. AR)
Section 143(2)Section 14ASection 28Section 36(1)(iii)Section 36(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI M. BALAGANESH, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं/ I.T.A. No. 6818/Mum/2019 (निर्धारण वर्ा / Assessment Year:2014-15) M/s. Mega Management बिधम/ DCIT, CC 6(4) R. No.1925, 19th Floor, Air Services Pvt. Ltd. Vs. 302 Level-3 Geejay House India Building, Nariman F- Block Shiv Sagar Estate Point, Mumbai-400021. Dr. Aniie Besant Worli, Mumbai-400018. स्थायी लेखा सं./जीआइआर सं./PAN/GIR No. :AAACM4743K (अपीलाथी /Appellant) .. (प्रत्यथी / Respondent) Assessee by: Shri Navnit Choudhary Revenue by: Shri Sanjay Sethi (Sr. AR) सुनवाई की तारीख / Date…

DCIT, Chennai vs. Shriram City Union Finance Co. Ltd., Chennai

In the result, the appeal of the assessee and the revenue are partly allowed

ITA 726/CHNY/2016[2012-13]Status: DisposedITAT Chennai07 Jun 2017AY 2012-13

Bench: Shri N.R.S. Ganesan & Shri D.S.Sunder Singhआयकर अपील सं./Ita No.506/Mds/2016 "नधा+रण वष+ /Assessment Year: 2012-13

For Respondent: Mr.R.Sivaraman, Adv
Section 37Section 45

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर %संह, लेखा सद"य के सम* BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S.SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.506/Mds/2016 "नधा+रण वष+ /Assessment Year: 2012-13 Vs. M/s.Shriram City Union Finance Co. The Dy. Commissioner of Ltd., No.4, Mookambika Complex, Income Tax, Corporate Lady Desika Road, Mylapore, Circle-6(1), Chennai-600 004. Aayakar Bhavan, New Block, 121, [PAN: AAACS 7703 H] M.G.Road, 7th Floor, Chennai-600 034. (अपीलाथ./Appellant)…

Shriram City Union Finance Ltd., Chennai vs. DCIT, Chennai

In the result, the appeal of the assessee and the revenue are partly allowed

ITA 506/CHNY/2016[2012-2013]Status: DisposedITAT Chennai07 Jun 2017AY 2012-2013

Bench: Shri N.R.S. Ganesan & Shri D.S.Sunder Singhआयकर अपील सं./Ita No.506/Mds/2016 "नधा+रण वष+ /Assessment Year: 2012-13

For Respondent: Mr.R.Sivaraman, Adv
Section 37Section 45

…आयकर अपील"य अ"धकरण, ‘बी’ "यायपीठ, चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी एन.आर.एस. गणेशन, "या"यक सद"य एवं "ी "ड.एस. सु"दर %संह, लेखा सद"य के सम* BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND SHRI D.S.SUNDER SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ITA No.506/Mds/2016 "नधा+रण वष+ /Assessment Year: 2012-13 Vs. M/s.Shriram City Union Finance Co. The Dy. Commissioner of Ltd., No.4, Mookambika Complex, Income Tax, Corporate Lady Desika Road, Mylapore, Circle-6(1), Chennai-600 004. Aayakar Bhavan, New Block, 121, [PAN: AAACS 7703 H] M.G.Road, 7th Floor, Chennai-600 034. (अपीलाथ./Appellant)…

Commissioner of Income-tax v. Micromax Systems (P.) Ltd. (148 Taxmann 486) — Cited in 4 Judgments | BharatTax