COMMISSIONER OF INCOME TAX v. METAL CLOSURES PRIVATE LIMITED

102 Taxmann.com 72Supreme Court of India#21855 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2020 to 2022.

Judgments citing COMMISSIONER OF INCOME TAX v. METAL CLOSURES PRIVATE LIMITED

Deputy Commissioner of Income-Tax Circle -5, Pune vs. Serum Institute of India Pvt Ltd., Pune

In the result, the appeal filed by the Revenue stands dismissed

ITA 323/PUN/2021[2013-14]Status: DisposedITAT Pune15 Sept 2022AY 2013-14
For Appellant: Shri Percy PardiwallaFor Respondent: Shri J. P. Chadraker
Section 10ASection 14ASection 35Section 35(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “C”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.323/PUN/2021 िनधा"रण वष" / Assessment Year: 2013-14 DCIT, Circle-5, Pune. Vs. Serum Institute of India Ltd., 212/2, Off Soli Poonawalla Road, Hadapsar, Pune- 411028. PAN : AABCS4225M Appellant Respondent Revenue by : Shri J. P. Chadraker Assessee by : Shri Percy Pardiwalla Shri Sukh Sagar Syal Date of hearing : 11.08.2022 Date of pronouncement : 15.09.2022 आदेश / ORDER PER INTURI RAMA RAO, AM: This is an appeal filed by the Revenue direct…

M/S Metrix Precision Components Pvt. Limited vs. The Deputy Commissioner of Income Tax

In the result, the appeal is allowed

ITA/384/2014HC Karnataka23 Sept 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 10BSection 10B(3)Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23RD DAY OF SEPTEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.384 OF 2014 BETWEEN: M/S. METRIX PRECISION COMPONENTS PVT. LIMITED 46, KSSIDC INDUSTRIAL ESTATE KUMBALGODU, BANGALORE REPRESENTED BY ITS MANAGING DIRECTOR SRI. PRADEEP KASHYAP AGED ABOUT 50 YEARS S/O SRI. GOPINATH M. ... APPELLANT (BY SRI. BALRAM R. RAO AND SRI. KAUSHIK M, ADVS.,) AND: THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(1), BANGALORE. ... RESPONDENT (BY SRI. K.V. ARA…

M/S Granite Mart Limited vs. The Income-Tax Officer

In the result the order passed by the

ITA/28/2011HC Karnataka19 Mar 2020

Bench: ALOK ARADHE,M.NAGAPRASANNA

Section 260Section 260A

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 19TH DAY OF MARCH 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M. NAGAPRASANNA I.T.A. NO.28/2011 C/W I.T.A. NO.29/2011, I.T.A. NO.108/2013 I.T.A. NO.540/2013 & I.T.A. NO.193/2014 I.T.A. NO.28/2011 BETWEEN: M/S. GRANITE MART LIMITED REP. BY ITS MANAGING DIRECTOR SRI. KAMAL KUMAR AGARWAL 41-D, KIADB INDUSTRIAL AREA HOSKOTE, BANGALORE. ... APPELLANT (BY MR. A. SHANKAR, SENIOR COUNSEL A/W MS. M. LAVA, ADV.,) AND: THE INCOME-TAX OFFICER WARD-11(2), R.P. BHAVAN NRUPAT…

COMMISSIONER OF INCOME TAX v. METAL CLOSURES PRIVATE LIMITED (102 Taxmann.com 72) — Cited in 3 Judgments | BharatTax