Commissioner of Income Tax v. Jaydev H. Raja

211 Taxmann 188High Court2012#23620 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2013 to 2013.

Judgments citing Commissioner of Income Tax v. Jaydev H. Raja

Yoshio Kubo vs. Commissioner of Income Tax

The appeals are disposed of accordingly

ITA-441/2003HC Delhi31 Jul 2013

…ITA 441/2003 and connected cases Page 1 * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 08.07.2013 Decided on: 31.07.2013 + ITA 441/2003 YOSHIO KUBO ..... Appellant versus COMMISSIONER OF INCOME TAX ..... Respondent + ITA 379/2007 THE COMMISSIONER OF INCOME TAX XVI ....Appellant versus SH. SASHI MUKUNDAN ..... Respondent + ITA 387/2008 THE COMMISSIONER OF INCOME TAX XVI ...Appellant…

Yoshio Kubo vs. Commissioner of Income Tax

The appeals are disposed of accordingly

ITA - 441 / 2003HC Delhi31 Jul 2013

…ITA 441/2003 and connected cases Page 1 * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 08.07.2013 Decided on: 31.07.2013 + ITA 441/2003 YOSHIO KUBO ..... Appellant versus COMMISSIONER OF INCOME TAX ..... Respondent + ITA 379/2007 THE COMMISSIONER OF INCOME TAX XVI ....Appellant versus SH. SASHI MUKUNDAN ..... Respondent + ITA 387/2008 THE COMMISSIONER OF INCOME TAX XVI ...Appellant…

Yoshio Kubo vs. Commissioner of Income Tax

The appeals are disposed of accordingly

ITA/441/2003HC Delhi31 Jul 2013

…ITA 441/2003 and connected cases Page 1 * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 08.07.2013 Decided on: 31.07.2013 + ITA 441/2003 YOSHIO KUBO ..... Appellant versus COMMISSIONER OF INCOME TAX ..... Respondent + ITA 379/2007 THE COMMISSIONER OF INCOME TAX XVI ....Appellant versus SH. SASHI MUKUNDAN ..... Respondent + ITA 387/2008 THE COMMISSIONER OF INCOME TAX XVI ...Appellant…

Commissioner of Income Tax v. Jaydev H. Raja (211 Taxmann 188) — Cited in 3 Judgments | BharatTax