Commissioner of Income Tax v. J. C. Malhotra

230 ITR 361High Court1998#23793 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2015 to 2015.

Judgments citing Commissioner of Income Tax v. J. C. Malhotra

Commissioner of Income Tax v. J. C. Malhotra (230 ITR 361) — Cited in 3 Judgments | BharatTax