Commissioner of Income-tax v. Ishwardass Mutha

141 Taxmann 555High Court2004#13063 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2017 to 2024.

Also reported as

186 CTR 759

Issues it is cited on

Judgments citing Commissioner of Income-tax v. Ishwardass Mutha

Commissioner of Income-tax v. Ishwardass Mutha (141 Taxmann 555) — Cited in 8 Judgments | BharatTax