Commissioner of Income Tax v. Gujarat State Fertilizers Company Limited

259 ITR 526Reported decision2003#15473 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2011 to 2011.

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Judgments citing Commissioner of Income Tax v. Gujarat State Fertilizers Company Limited

The Commissioner of Income Tax vs. M/S Jagatjit Industries Ltd

The appeal is disposed of

ITA - 187 / 2004HC Delhi11 Nov 2011
Section 32ASection 43ASection 43A(1)

…ITA No. 187/2004 Page 1 of 11 $~16. * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 187/2004 Date of order: 11th November, 2011 COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. Sanjeev Sabharwal, Advocate. versus M/S JAGATJIT INDUSTRIES LIMITED ..... Respondent Through Mr. Satyen Sethi & Mr. Arta Trana Panda, Advocates. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.EASWAR 1. Whether Reporters of loca…

M/S Jagajit Industries Ltd vs. Dy. Commr of I.T

The appeal is disposed of

ITA - 84 / 2001HC Delhi11 Nov 2011
Section 32ASection 43ASection 43A(1)

…ITA No. 84/2001 Page 1 of 10 $~14. * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 84/2001 Date of order: 11th November, 2011 M/S JAGATJIT INDUSTRIES LIMITED GURGAON ..... Appellant Through Mr. Satyen Sethi & Mr. Arta Trana Panda, Advocates. versus DY. COMMISSIONER OF INCOME TAX ..... Respondent Through Mr. Sanjeev Sabharwal, Advocate. CORAM: HON'BLE MR…

Jagatjit Industries Ltd vs. Dy.Commr.of Income Tax, Central-VI

The appeal is disposed of

ITA - 141 / 2000HC Delhi11 Nov 2011
Section 32ASection 43ASection 43A(1)

…ITA No. 141/2000 Page 1 of 10 $~13. * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 141/2000 Date of order: 11th November, 2011 JAGATJIT INDUSTRIES LTD. ..... Appellant Through Mr. Satyen Sethi & Mr. Arta Trana Panda, Advocates. versus DY.COMMR.OF INCOME TAX,CENTRAL-VI ..... Respondent Through Mr. Sanjeev Sabharwal, Sr. Standing Counsel.…

M/S Jagatjit Industries Limited Gurgaon vs. Dy. Commissioner of Income Tax

The appeal is disposed of

ITA/84/2001HC Delhi11 Nov 2011
Section 32ASection 43ASection 43A(1)

…ITA No. 84/2001 Page 1 of 10 $~14. * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 84/2001 Date of order: 11th November, 2011 M/S JAGATJIT INDUSTRIES LIMITED GURGAON ..... Appellant Through Mr. Satyen Sethi & Mr. Arta Trana Panda, Advocates. versus DY. COMMISSIONER OF INCOME TAX ..... Respondent Through Mr. Sanjeev Sabharwal, Advocate. CORAM: HON'BLE MR…

Jagatjit Industries Ltd vs. Dy.Commr.of Income Tax, Central-VI

The appeal is disposed of

ITA/141/2000HC Delhi11 Nov 2011
Section 32ASection 43ASection 43A(1)

…ITA No. 141/2000 Page 1 of 10 $~13. * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 141/2000 Date of order: 11th November, 2011 JAGATJIT INDUSTRIES LTD. ..... Appellant Through Mr. Satyen Sethi & Mr. Arta Trana Panda, Advocates. versus DY.COMMR.OF INCOME TAX,CENTRAL-VI ..... Respondent Through Mr. Sanjeev Sabharwal, Sr. Standing Counsel.…

Commissioner of Income Tax vs. M/S Jagatjit Industries Limited

The appeal is disposed of

ITA/187/2004HC Delhi11 Nov 2011
Section 32ASection 43ASection 43A(1)

…ITA No. 187/2004 Page 1 of 11 $~16. * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NO. 187/2004 Date of order: 11th November, 2011 COMMISSIONER OF INCOME TAX ..... Appellant Through Mr. Sanjeev Sabharwal, Advocate. versus M/S JAGATJIT INDUSTRIES LIMITED ..... Respondent Through Mr. Satyen Sethi & Mr. Arta Trana Panda, Advocates. CORAM: HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.EASWAR 1. Whether Reporters of loca…

Commissioner of Income Tax v. Gujarat State Fertilizers Company Limited (259 ITR 526) — Cited in 6 Judgments | BharatTax