Commissioner of Income-Tax v. Enable Exports (P.) Ltd.

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Judgments citing Commissioner of Income-Tax v. Enable Exports (P.) Ltd.

The DCIT, (OSD)-1, Circle-4, Ahmedabad vs. Midvalley Healthcare Services Pvt.Ltd., Ahmedabad

In the result, the CO of the assessee is partly allowed

ITA 204/AHD/2013[2008-09]Status: DisposedITAT Ahmedabad11 Mar 2021AY 2008-09

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed

For Respondent: Shri Virendra Ojha, CIT. D.R

Section 10BSection 80ISection 92C

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’ BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of ITA/C.O. No. Name of Appellant No. Year Respondent Mid Valley Health Care Services Pvt. Ltd. 204/Ahd/2013 51, 5th Floor, New D.C.I.T,(OSD)-I, With York Tower, S.G. 1-2 2008-09 Circle-4, C.O. Highway Road, Ahmedabad 45/Ahd/2015 Thaltej, Ahmedabad PAN : AAECM7777K 205/Ahd/2013 With 3-4 C.O. 2009-10 -do- -do- 46/Ahd/2015 Mid Valley Health Care Services Pvt. Ltd. 51, 5th…

Invitrogen Bioservices India Pvt. Ltd., Bangalore vs. Pr. CIT, Bangalore

In the result appeal filed by assessee stands allowed

ITA 868/BANG/2016[2007-08]Status: DisposedITAT Bangalore29 Nov 2019AY 2007-08

Bench: Shri B.R.Baskaran & Smt Beena Pillai, Judical Member

For Appellant: Shri Sharath Rao, CAFor Respondent: Ms. Neera Malhotra, CIT,DR

Section 10BSection 143(3)Section 147Section 263

…ITA Nos.868 & 869(B)/2016 1 IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCHES : “B”, BANGALORE BEFORE SHRI B.R.BASKARAN, ACCOUNTANT MEMBER AND SMT BEENA PILLAI, JUDICAL MEMBER ITA Nos.868 & 869(Bang)/2016 (Assessment Years : 2007-08 & 2008-09) M/s Invitrogen Bio-Sciences India Pvt.Ltd., First Technology Place 3, EPIP, Ground Floor, Whitefield, Bangalore -560 066 PAN No.AABCI3134K Appellant The Pr.Commissioner of Income tax, BMTC Building, Koramangala, 6th Block, Bangalore Respondent Appellant by : Shri Sharath Rao, CA Revenue by : Ms. Neera Malhotra, CIT,DR Date of hearing : 17-10-2019 Date of pron…

M/S Avalon Business Associates vs. Pr. Commissioner of Income Tax-14 & Anr

The appeal is dismissed, subject to the above observations

ITA/892/2017HC Delhi25 Oct 2017

Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

Section 10BSection 263

…ITA No.892/2017 Page 1 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Date of Decision: 25.10.2017 + ITA 892/2017 & CM No.38022/2017 M/S AVALON BUSINESS ASSOCIATES ..... Appellant Through: Mr. N.P. Sahni with Mr. Ruchesh Sinha, Advs. versus PR. COMMISSIONER OF INCOME TAX-14 & ANR. ..... Respondents Through: Mr. Ashok K. Manchanda, Sr. Standing Counsel for ITD. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SANJEEV SACHDEVA O R D E R…