Commissioner of Income Tax v. CITI Financial 9 2017 SCC OnLine Del 10424 10 2017 SCC OnLine Del 8441 11

2017 SCC OnLine DEL 13027Reported decision2017#23495 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2024.

Judgments citing Commissioner of Income Tax v. CITI Financial 9 2017 SCC OnLine Del 10424 10 2017 SCC OnLine Del 8441 11

Commissioner of Income Tax v. CITI Financial 9 2017 SCC OnLine Del 10424 10 2017 SCC OnLine Del 8441 11 (2017 SCC OnLine DEL 13027) — Cited in 3 Judgments | BharatTax