Commissioner of Income-tax v. C.A. Taktawala

177 Taxmann 47High Court#23185 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,628 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing Commissioner of Income-tax v. C.A. Taktawala

Commissioner of Income-tax v. C.A. Taktawala (177 Taxmann 47) — Cited in 3 Judgments | BharatTax