Commissioner of Income Tax v. B.G.Shirke Construction Technology Pvt Ltd.

172 DTR 28High Court2018#15084 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2024 to 2024.

Also reported as

257 Taxmann 561

Issues it is cited on

section 113bogus share capitalsection 142aonus of proofreference to tporetrospective amendmentsection 158bbsource of sourcerejection of books of accountblock periodsection 50csection 50

Judgments citing Commissioner of Income Tax v. B.G.Shirke Construction Technology Pvt Ltd.

Assistant Commissioner of Income Tax, Central Circle-1(1), Nagpur vs. M/S. Radha Radhav Developer, Nagpur

In the result, all the six appeals preferred by the department are dismissed

ITA 49/NAG/2021[2013-14]Status: DisposedITAT Nagpur29 Jul 2024AY 2013-14

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

Section 142ASection 145

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA No. 26/Nag./2020 (Assessment Year : 2014-15) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur PAN : AAJFR4038G AND ITA No.27/Nag./2020 (Assessment Year : 2015-16) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur, PAN : AAJFR4038…

Assistant Commissioner of Income Tax, Central Circle-1(1), Nagpur vs. M/S. Radha Madhav Developer, Nagpur

In the result, all the six appeals preferred by the department are dismissed

ITA 48/NAG/2021[2012-13]Status: DisposedITAT Nagpur29 Jul 2024AY 2012-13

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

Section 142ASection 145

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA No. 26/Nag./2020 (Assessment Year : 2014-15) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur PAN : AAJFR4038G AND ITA No.27/Nag./2020 (Assessment Year : 2015-16) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur, PAN : AAJFR4038…

Assistant Commissioner of Income Tax, Central Circle-1(1), Nagpur vs. M/S. Radha Madhav Developer, Nagpur

In the result, all the six appeals preferred by the department are dismissed

ITA 47/NAG/2021[2011-12]Status: DisposedITAT Nagpur29 Jul 2024AY 2011-12

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

Section 142ASection 145

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA No. 26/Nag./2020 (Assessment Year : 2014-15) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur PAN : AAJFR4038G AND ITA No.27/Nag./2020 (Assessment Year : 2015-16) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur, PAN : AAJFR4038…

Assistant Commissioner of Income Tax, Central Circle-1(1), Nagpur vs. M/S. Radha Madhav Developer, Nagpur

In the result, all the six appeals preferred by the department are dismissed

ITA 140/NAG/2021[2018-19]Status: DisposedITAT Nagpur29 Jul 2024AY 2018-19

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

Section 142ASection 145

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA No. 26/Nag./2020 (Assessment Year : 2014-15) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur PAN : AAJFR4038G AND ITA No.27/Nag./2020 (Assessment Year : 2015-16) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur, PAN : AAJFR4038…

Asstt.Commissioner of Income Tax Central Circle-1(1), Nagpur vs. M/S Radha Madhav Developer, Nagpur

In the result, all the six appeals preferred by the department are dismissed

ITA 27/NAG/2020[2015-16]Status: DisposedITAT Nagpur29 Jul 2024AY 2015-16

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

Section 142ASection 145

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA No. 26/Nag./2020 (Assessment Year : 2014-15) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur PAN : AAJFR4038G AND ITA No.27/Nag./2020 (Assessment Year : 2015-16) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur, PAN : AAJFR4038…

Asstt.Commissioner of Income Tax Central Circle-1(1), Nagpur vs. M/S Radha Madhav Developer, Nagpur

In the result, all the six appeals preferred by the department are dismissed

ITA 26/NAG/2020[2014-15]Status: DisposedITAT Nagpur29 Jul 2024AY 2014-15

Bench: Shri V. Durga Rao & Shri K.M. Roy, Accountant, Member

Section 142ASection 145

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI V. DURGA RAO, JUDICIAL MEMBER AND SHRI K.M. ROY, ACCOUNTANT, MEMBER ITA No. 26/Nag./2020 (Assessment Year : 2014-15) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur PAN : AAJFR4038G AND ITA No.27/Nag./2020 (Assessment Year : 2015-16) Assistant Commissioner of Income Tax, Central Circle-1(1). ……………. Appellant Nagpur v/s M/s. Radha Madhav Developers, 125, Abyankar Road, Sitabuldi, ……………. Respondent Nagpur, PAN : AAJFR4038…

Commissioner of Income Tax v. B.G.Shirke Construction Technology Pvt Ltd. (172 DTR 28) — Cited in 6 Judgments | BharatTax