MANMOHANSINGH S. RANAWAT,MUMBAI vs. INCOME TAX OFFICER-2(5), THANE
In the result, the appeal of the assessee is partly allowed for statistical purpose
ITA 5393/MUM/2017[2012-13]Status: DisposedITAT Mumbai26 Jun 2019AY 2012-13
Bench: Shri Rajesh Kumar & Shri Ram Lal Negiassessment Year: 2012-13
For Appellant: Shri Prakash Jhunjhunwala, A.RFor Respondent: Shri D.G. Pansari, D.R
Section 144Section 251(1)(a)Section 37(1)Section 41(1)Section 68Section 69
…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “D”, MUMBAI BEFORE SHRI RAJESH KUMAR, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER Assessment Year: 2012-13 Mr. Manmohan Singh S. Income Tax Officer-2(5), Ranawat, Room No.16, Shakti Vihar Bunglow, B Wing, 6th Floor, Ramdev Park Road, Vs. Ashar IT Park, Near Subhash Nagar, Wagle Industrial Estate, Mira Road (East), Road No.16-Z, Thane - 401105 Thane-400 604 PAN: AAPPR2432L (Appellant) (Respondent) Present for: Assessee by : Shri Prakash Jhunjhunwala, A.R. Revenue by : Shri D.G. Pansari, D.R. Date of Hearing : 06.06.2019 Date of Pronouncement : 26.…