Commissioner of Income Tax v. Amoli Organics (P.) Ltd.

41 Taxmann.com 149High Court2014#12768 most cited
8

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Judgments citing Commissioner of Income Tax v. Amoli Organics (P.) Ltd.

Vision Hospitality Services & Consultants Pvt. Ltd, Ahmedabad vs. The DCIT, CPC, Bengaluru

In the result, the appeal filed by the Assessee is allowed for statistical purposes

ITA 226/AHD/2021[2019-20]Status: DisposedITAT Ahmedabad11 May 2022AY 2019-20

Bench: Shri Mahavir Prasad, Judicial Memebr & Shri Waseem Ahmed, Accountant Memebr

For Appellant: NoneFor Respondent: 04/05/2022
Section 250Section 43B

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR & SHRI WASEEM AHMED, ACCOUNTANT MEMEBR आयकर अपील सं./I.T.A. Nos. 225 & 226/Ahd/2021 ("नधा"रण वष" / Assessment Years : 2018-19 & 2019-20) Vision Hospitality Deputy Commissioner of बनाम/ Services & Consultants Income Tax Vs. Pvt. Ltd. CPC, Bengaluru 303, Thakor Vas, Ambali Gam Opp. Limbani Complex, Ambali, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCV5240Q .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/Appellant by : None ""यथ" क" ओर से…

Vision Hospitality Services & Consultants Pvt. Ltd, Ahmedabad vs. The DCIT, CPC, Bengaluru

In the result, the appeal filed by the Assessee is allowed for statistical purposes

ITA 225/AHD/2021[2018-19]Status: DisposedITAT Ahmedabad11 May 2022AY 2018-19

Bench: Shri Mahavir Prasad, Judicial Memebr & Shri Waseem Ahmed, Accountant Memebr

For Appellant: NoneFor Respondent: 04/05/2022
Section 250Section 43B

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘D’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR & SHRI WASEEM AHMED, ACCOUNTANT MEMEBR आयकर अपील सं./I.T.A. Nos. 225 & 226/Ahd/2021 ("नधा"रण वष" / Assessment Years : 2018-19 & 2019-20) Vision Hospitality Deputy Commissioner of बनाम/ Services & Consultants Income Tax Vs. Pvt. Ltd. CPC, Bengaluru 303, Thakor Vas, Ambali Gam Opp. Limbani Complex, Ambali, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AACCV5240Q .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से/Appellant by : None ""यथ" क" ओर से…

Shree Rama Multi-Tech Ltd., Ahmedabad vs. The ACIT(OSD) Circle-8, Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 1345/AHD/2015[2009-10]Status: DisposedITAT Ahmedabad28 Jan 2022AY 2009-10

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

Section 143Section 143(3)Section 145ASection 147Section 148Section 43BSection 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of Name of ITA/IT(SS)A No. Year Appellant Respondent Shree Rama Multi Tech Ltd. 603, Shikhar DCIT Building, Circle-8, 1. 2000-01 Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. 603, Shikhar DCIT(OSD), 2007-08 Building, 2. Circle-8, Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. ACIT(OSD), ITA No. 603, Shikh…

Shree Rama Multi-Tech Ltd., Ahmedabad vs. The Dy.CIT., Crcle-8, Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 722/AHD/2014[2000-01]Status: DisposedITAT Ahmedabad28 Jan 2022AY 2000-01

Bench: Shri Rajpal Yadav & Shri Waseem Ahmed

Section 143Section 143(3)Section 145ASection 147Section 148Section 43BSection 80I

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’C’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI RAJPAL YADAV, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Sr. Asstt. Name of Name of ITA/IT(SS)A No. Year Appellant Respondent Shree Rama Multi Tech Ltd. 603, Shikhar DCIT Building, Circle-8, 1. 2000-01 Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. 603, Shikhar DCIT(OSD), 2007-08 Building, 2. Circle-8, Navrangpura, Ahmedabad Ahmedabad-380009 PAN:AAJCS1563N Shree Rama Multi Tech Ltd. ACIT(OSD), ITA No. 603, Shikh…

Gujarat Power Corporation Ltd. - Gpcl, Ahmedabad vs. The JCIT, Gandhinagar Range, Gandhinagar

In the result, Revenue’s appeal is dismissed and assessee’s both appeals are partly allowed

ITA 1928/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad10 Jul 2019AY 2012-13

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri Uma Shankar Prasad, Sr. D.RFor Respondent: Shri S. N. Soparkar & Parin Shah, A.R
Section 115JSection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER Sl. ITA No(s) Asstt. Appeal(s) by Nos. Year(s) Appellant vs. Respondent Appellant Respondent 1. 1172/Ahd/2016 2011-12 Joint Commissioner of Gujarat Power Corporation Ltd., 6th Income Tax (OSD), Gandhinagar Floor, Block No.8, Udhyog Bhavan, Sector – 11, Gandhinagar – 382 011. PAN No. AAACG 5596 J 2. 1361/Ahd/2016 2011-12 Gujarat Power Joint Commissioner of Corporation Ltd., 6th Income Tax (OSD), Floor, Block No.8, Gandhinagar. Udhyog Bhavan, Sector – 11, Gandhinagar – 382 011.…

Gujarat Power Corporation Ltd., -Gpcl, Ahmedabad vs. The JCIT, Gandhinagar Range, Gandhinagar

In the result, Revenue’s appeal is dismissed and assessee’s both appeals are partly allowed

ITA 1361/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad10 Jul 2019AY 2011-12

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri Uma Shankar Prasad, Sr. D.RFor Respondent: Shri S. N. Soparkar & Parin Shah, A.R
Section 115JSection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER Sl. ITA No(s) Asstt. Appeal(s) by Nos. Year(s) Appellant vs. Respondent Appellant Respondent 1. 1172/Ahd/2016 2011-12 Joint Commissioner of Gujarat Power Corporation Ltd., 6th Income Tax (OSD), Gandhinagar Floor, Block No.8, Udhyog Bhavan, Sector – 11, Gandhinagar – 382 011. PAN No. AAACG 5596 J 2. 1361/Ahd/2016 2011-12 Gujarat Power Joint Commissioner of Corporation Ltd., 6th Income Tax (OSD), Floor, Block No.8, Gandhinagar. Udhyog Bhavan, Sector – 11, Gandhinagar – 382 011.…

The Joint Commissioner of Income Tax(OSD), Gandhinagar vs. Gujarat Power Corporation Ltd., Gandhinagar

In the result, Revenue’s appeal is dismissed and assessee’s both appeals are partly allowed

ITA 1172/AHD/2016[2011-12]Status: DisposedITAT Ahmedabad10 Jul 2019AY 2011-12

Bench: Shri Pramod Kumar & Ms. Madhumita Roy

For Appellant: Shri Uma Shankar Prasad, Sr. D.RFor Respondent: Shri S. N. Soparkar & Parin Shah, A.R
Section 115JSection 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT & Ms. MADHUMITA ROY, JUDICIAL MEMBER Sl. ITA No(s) Asstt. Appeal(s) by Nos. Year(s) Appellant vs. Respondent Appellant Respondent 1. 1172/Ahd/2016 2011-12 Joint Commissioner of Gujarat Power Corporation Ltd., 6th Income Tax (OSD), Gandhinagar Floor, Block No.8, Udhyog Bhavan, Sector – 11, Gandhinagar – 382 011. PAN No. AAACG 5596 J 2. 1361/Ahd/2016 2011-12 Gujarat Power Joint Commissioner of Corporation Ltd., 6th Income Tax (OSD), Floor, Block No.8, Gandhinagar. Udhyog Bhavan, Sector – 11, Gandhinagar – 382 011.…

Sharma Cars Pvt. Ltd., Ahmedabad vs. The Dy. CIT, Circle-8, Now Circle-4(1)(1), Ahmedabad

In the result, appeal of the assessee is partly allowed for statistical purpose

ITA 1655/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad01 Feb 2019AY 2011-12

Bench: Shri Rajpal Yadav & Shri Waseem Ahmedआयकर अपील सं./ Ita No. 1655/Ahd/2015 "नधा"रण वष"/Assessment Year: 2011-12 Sharma Cars P.Ltd. Dcit, Cir.8 “Kayakalp”, N.H. No.8 Vs Ahmedabad. Naroda, Ahmedabad 382330. Pan: Aadcs 0305 E अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee By : Shri T.P. Hemani & Shri P.B. Parmar, Ar Revenue By : Shri Vinod Tanwani, Sr.Dr

For Appellant: Shri T.P. Hemani, and Shri P.B. Parmar, ARFor Respondent: Shri Vinod Tanwani, Sr.DR
Section 143(2)Section 40A(2)Section 40A(2)(b)

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘D’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No. 1655/Ahd/2015 "नधा"रण वष"/Assessment Year: 2011-12 Sharma Cars P.Ltd. DCIT, Cir.8 “Kayakalp”, N.H. No.8 Vs Ahmedabad. Naroda, Ahmedabad 382330. PAN: AADCS 0305 E अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri T.P. Hemani, and Shri P.B. Parmar, AR Revenue by : Shri Vinod Tanwani, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 11/01/2019 घोषणा क" तार"ख /Date of Pronouncement : 01 / 02/2019 O R…

Commissioner of Income Tax v. Amoli Organics (P.) Ltd. (41 Taxmann.com 149) — Cited in 8 Judgments | BharatTax