Commissioner of Income Tax (TDS), Cochin v. Muthoot\nBanker

86 Taxmann.com 34High Court2017#18440 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

Issues it is cited on

section 10(5)section 271c section 273 section 192 section 273b section 156 section 201(1a)assessee in default section 201(1)section 201 levy of penalty section 19

Judgments citing Commissioner of Income Tax (TDS), Cochin v. Muthoot\nBanker

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs. ACIT (TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 491/LKW/2024[2017-18]Status: DisposedITAT Lucknow24 Apr 2025AY 2017-18

Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\n\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\n\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\n\n| State Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\n| Vs. | Addl. CIT (TDS),\nKanpur.\n| (Respondent)\n\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\n\n| Branch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO23…

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs. ACIT (TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 490/LKW/2024[2016-17]Status: DisposedITAT Lucknow24 Apr 2025AY 2016-17

Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\nState Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\nVs.\nAddl. CIT (TDS),\nKanpur.\n(Respondent)\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\nBranch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO2318B\n(Appellant)\nVs.…

STATE BANK OF INDIA, OVERSEAS BRANCH,KANPUR vs. ACIT(TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 488/LKW/2024[2016-17]Status: DisposedITAT Lucknow24 Apr 2025AY 2016-17

Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\n\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\nState Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\nVs. Addl. CIT (TDS),\nKanpur.\n(Respondent)\n\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\nBranch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO2318B\n(Appellant)…

STATE BANK OF INDIA, OVERSEAS BRANCH,KANPUR vs. ACIT(TDS), KANPUR

In the result, all the appeals of the assessee are dismissed

ITA 487/LKW/2024[2015-16]Status: DisposedITAT Lucknow24 Apr 2025AY 2015-16

Section 10(5)Section 250Section 271CSection 273B

…{ "clean_text": "I.T.A. Nos.487 to 491/Lkw/2024\n\nIN THE INCOME TAX APPELLATE TRIBUNAL\nLUCKNOW BENCH 'A', LUCKNOW\nBEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER\nAND\nSHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER\n\nI.T.A. No.487 & 488/Lkw/2024\n Assessment Year:2015-16 & 2016-17\n\nState Bank of India,\nOverseas Branch,\nCivil Lines, Kanpur.\nPAN:KNPSO1627D\n(Appellant)\nVs.\nAddl. CIT (TDS),\nKanpur.\n(Respondent)\n\nI.T.A. No.489 to 491/Lkw/2024\n Assessment Year:2015-16 to 2017-18\n\nBranch Manager,\nState Bank of India,\nH. R. Section, Zonal Office,\nThe Mall Road, Kanpur Nagar.\nPAN:KNPSO2318B\n(Appel…

STATE BANK OF INDIA,JAYANAGAR BRANCH vs. INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE

In the result, all the four appeals filed by the are dismissed and a copy of common order passed is to be placed on the respective case files

ITA 330/BANG/2022[2011-12]Status: DisposedITAT Bangalore19 Jul 2022AY 2011-12

Bench: Shri George George K & Shri Laxmi Prasad Sahuassessment Year : 2011-12

For Appellant: Shri Ragavendra Chakravarthy, C.AFor Respondent: Shri Narayana K.R, Addl.DIT (DR)

Section 10(5)Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment year : 2011-12 State Bank of India, Vs. The Income Tax Officer, PBB Jayanagar Branch, No.296, Ward-3(2), GVS Complex, 10th Main, Bengaluru. 22nd Cross, Jayanagar 3rd Block, Bangalore-560 011. PAN – AAACS 8577 K APPELLANT RESPONDENT ITA Nos.331 to 333/Bang/2022 Assessment year : 2011-12 to 2013-14 State Bank of India, Vs. The Income Tax Officer, Inspection & Audit Department Ward-3(2), (presently known as Circle Audit Bengaluru. Office) 7th Floor,…