Commissioner of Income-tax, Mysore v. Canara Housing Development Co.

62 Taxmann.com 250High Court2015#4222 most cited
28

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2021.

Judgments citing Commissioner of Income-tax, Mysore v. Canara Housing Development Co.

M/S Rajesh Exports Limited, Bangalore vs. The Assistant Commissioner of Income Tax Central Circle-1(2), Bangalore

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 176/BANG/2018[2014-15]Status: DisposedITAT Bangalore27 Nov 2018AY 2014-15

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S Rajesh Exports Limited, Bangalore vs. The Assistant Commissioner of Income Tax Central Circle-1(2), Bangalore

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 175/BANG/2018[2013-14]Status: DisposedITAT Bangalore27 Nov 2018AY 2013-14

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S Rajesh Exports Limited, Bangalore vs. The Assistant Commissioner of Income Tax Central Circle-1(2), Bangalore

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 174/BANG/2018[2012-13]Status: DisposedITAT Bangalore27 Nov 2018AY 2012-13

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S. Rajesh Exports Limited, Bengaluru vs. The Assistant Commissioner of Income Tax, Central Circle - 1(2), Bengaluru

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 931/BANG/2017[2008 - 09]Status: DisposedITAT Bangalore27 Nov 2018

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S Rajesh Exports Limited, Bangalore vs. The Assistant Commissioner of Income Tax Central Circle-1(2), Bangalore

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 930/BANG/2017[2011-12]Status: DisposedITAT Bangalore27 Nov 2018AY 2011-12

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S Rajesh Exports Limited, Bangalore vs. The Assistant Commissioner of Income Tax Central Circle-1(2), Bangalore

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 929/BANG/2017[2010-11]Status: DisposedITAT Bangalore27 Nov 2018AY 2010-11

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S Rajesh Exports Limited, Bangalore vs. The Assistant Commissioner of Income Tax Central Circle-1(2), Bangalore

In the result, all these seven appeals are partly allowed in the terms indicated above

ITA 928/BANG/2017[2009-10]Status: DisposedITAT Bangalore27 Nov 2018AY 2009-10

Bench: Shri Sunil Kumar Yadav & Shri A. K. Garodia

For Appellant: Shri. Rajesh Mehta, Director
Section 10Section 10ASection 132(1)Section 153Section 153ASection 1O

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER ITA Nos.928 to 931/Bang/2017 & 174 to 176/Bang/2018 Assessment years : 2008-09 to 2014-15 M/s. Rajesh Exports Ltd., No.4, Batavia Chambers, The ACIT, Kumara Park Road, Vs. Central Circle – 1 (2), Kumara Park (East), Bengaluru. Bengaluru-560001. PAN : AAACR 8642 N APPELLANT RESPONDENT Assessee by : Shri. Rajesh Mehta, Director : Shri S. M. Keshkamat, CIT(DR)& Revenue by Dr. P. V. Pradeep Kumar, Addl. CIT (DR) Date of hearing : 09.10.2018 Date of Pronouncement : 27.1…

M/S Pradhan Perfumers, Bangalore vs. Addl.Commissioner of Income Tax, Bangalore

In the result, the appeal filed by the assessee is allowed

ITA 1817/BANG/2016[2009-10]Status: DisposedITAT Bangalore10 Nov 2017AY 2009-10

Bench: Shri Arun Kumar Garodia & Shri Laliet Kumarassessment Year : 2009-10

For Appellant: Shri Narendra Sharma, AdvocateFor Respondent: Smt. Padmameenakshi, JCIT (DR)
Section 269Section 269SSection 269TSection 271Section 271ESection 273B

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI ARUN KUMAR GARODIA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Assessment Year : 2009-10 M/s. Pradhan Perfumers, No. 131, 10th “A” Main, 1st Block, The Addl. Commissioner of Jayanagar, Income Tax, Vs. Bangalore – 560 011. Range – 7[2], Bangalore. PAN: AABFP 3385Q APPELLANT RESPONDENT Assessee by : Shri Narendra Sharma, Advocate Revenue by : Smt. Padmameenakshi, JCIT (DR) Date of hearing : 08.11.2017 Date of Pronouncement : 10.11.2017 O R D E R Per Shri A.K. Garodia, Accountant Member This is an assessee’s appeal which is dire…