Commissioner of Income Tax, Mumbai v. Jet Airways (India) Ltd.

88 Taxmann.com 493High Court2017#14484 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2021 to 2021.

Judgments citing Commissioner of Income Tax, Mumbai v. Jet Airways (India) Ltd.

M/S Delhi International Airport Ltd vs. The Principal Commissioner of Income Tax

ITA/513/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

M/S Delhi International vs. The Principal Commissioner

ITA/514/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

The Pr. Commissioner of Income Tax vs. M/S. Delhi International Airport Pvt. Ltd

ITA/703/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

The Pr. Commissioner of Income Tax vs. M/S. Delhi International Airport Pvt. Ltd

ITA/701/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

M/S Delhi International Airport Ltd vs. The Principal Commissioner of Income Tax

ITA/515/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

The Pr. Commissioner of Income Tax vs. M/S. Delhi International Airport Pvt. Ltd

ITA/702/2018HC Karnataka14 Dec 2021

Bench: S.SUJATHA,S VISHWAJITH SHETTY

Section 260

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF DECEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE S.VISHWAJITH SHETTY I.T.A.No.513/2018 c/w I.T.A.No.514/2018, I.T.A.No.515/2018, I.T.A.No.701/2018, I.T.A.No.702/2018 & I.T.A.No.703/2018 IN I.T.A.No.513/2018: BETWEEN : M/s DELHI INTERNATIONAL AIRPORT LTD., (FORMERLY KNOWN AS DELHI INTERNATIONAL AIRPORT PVT. LTD.) HAVINAG ITS REGD. OFFICE AT NEW UDAAN BHAVAN, OPP. TERMINAL-3, INDIRA GANDHI INTERNATIONAL AIRPORT, NEW DELHI-110037 COMMUNICATION ADDRESS: NO.25/1, SKIP H…

Usha Polychem India Pvt. Ltd., Kolkata vs. PCIT-2, Kolkata

In the result, the appeal of the assessee is allowed

ITA 115/KOL/2021[2012-13]Status: DisposedITAT Kolkata25 Aug 2021AY 2012-13

Bench: Shri A. T. Varkey & Dr. M. L. Meena]

Section 143(3)Section 147Section 148Section 263

…1 M/s. Usha Polychem India Pvt. Ltd., AY 2012-13 आयकर अपील"य अधीकरण, "यायपीठ –“A” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH: KOLKATA [Before Shri A. T. Varkey, Judicial Member and Dr. M. L. Meena, Accountant Member] I.T.A. No. 115/Kol/2021 Assessment Year: 2012-13 Usha Polychem India Pvt. Ltd. Vs Principal Commissioner of Income- (PAN: AAACU3194J) . tax-2, Kolkata. Appellant Respondent Date of Hearing (Virtual) 04.08.2021 Date of Pronouncement .08.2021 For the Appellant Shri Manish Tiwari, FCA For the Respondent Shri Praveen Kishore, CIT ORDER Per Bench: This is an appeal preferred by the asse…

Commissioner of Income Tax, Mumbai v. Jet Airways (India) Ltd. (88 Taxmann.com 493) — Cited in 7 Judgments | BharatTax