Commissioner of Income-tax, Karnal v. Shahbad Co-op. Sugar Mills Ltd., Shahbad

12 Taxmann.com 421Reported decision#18833 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2022 to 2022.

Judgments citing Commissioner of Income-tax, Karnal v. Shahbad Co-op. Sugar Mills Ltd., Shahbad

Shivam Water Treaters Pvt. Ltd., Ahmedabad vs. The Dy. CIT, Circle-8, Ahmedabad

In the result appeal of the assessee is partly allowed for statistical purposes

ITA 187/AHD/2020[2011-12]Status: DisposedITAT Ahmedabad06 May 2022AY 2011-12

Bench: Shri Waseem Ahmed & Shri T.R. Senthil Kumar

For Appellant: Revenue by Shri Vijaykumar Jaiswal, CIT DR with Shri Urjit Shah, A.R
Section 40ASection 68

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, Vasna Bus Stop, Dr. A.C.I.T.,(OSD) Jivraj Mehta Circle-8, 1. No.1320/Ahd/2014 2009-10 Hospital, Vasana, Ahmedabad Ahmedabad- 380007. PAN:AAFCS5613R Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, D.C.I.T.,(OSD) Vasna Bus Stop, Dr. Ci…

Shivam Water Treaters Pvt. Ltd., Ahmedabad vs. The Dy. CIT, Circle-4(1)(1), Ahmedabad

In the result appeal of the assessee is partly allowed for statistical purposes

ITA 2557/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad06 May 2022AY 2012-13

Bench: Shri Waseem Ahmed & Shri T.R. Senthil Kumar

For Appellant: Revenue by Shri Vijaykumar Jaiswal, CIT DR with Shri Urjit Shah, A.R
Section 40ASection 68

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, Vasna Bus Stop, Dr. A.C.I.T.,(OSD) Jivraj Mehta Circle-8, 1. No.1320/Ahd/2014 2009-10 Hospital, Vasana, Ahmedabad Ahmedabad- 380007. PAN:AAFCS5613R Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, D.C.I.T.,(OSD) Vasna Bus Stop, Dr. Ci…

The DCIT, Circle-8, Ahmedabad vs. Shivam Water Treaters Pvt. Ltd., Ahmedabad

In the result appeal of the assessee is partly allowed for statistical purposes

ITA 1447/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad06 May 2022AY 2009-10

Bench: Shri Waseem Ahmed & Shri T.R. Senthil Kumar

For Appellant: Revenue by Shri Vijaykumar Jaiswal, CIT DR with Shri Urjit Shah, A.R
Section 40ASection 68

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, Vasna Bus Stop, Dr. A.C.I.T.,(OSD) Jivraj Mehta Circle-8, 1. No.1320/Ahd/2014 2009-10 Hospital, Vasana, Ahmedabad Ahmedabad- 380007. PAN:AAFCS5613R Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, D.C.I.T.,(OSD) Vasna Bus Stop, Dr. Ci…

Shivam Water Treaters Pvt. Ltd., Ahmedabad vs. The ACIT, (OSD), Circle-8, Ahmedabad

In the result appeal of the assessee is partly allowed for statistical purposes

ITA 1320/AHD/2014[2009-10]Status: DisposedITAT Ahmedabad06 May 2022AY 2009-10

Bench: Shri Waseem Ahmed & Shri T.R. Senthil Kumar

For Appellant: Revenue by Shri Vijaykumar Jaiswal, CIT DR with Shri Urjit Shah, A.R
Section 40ASection 68

…आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’A’’BENCH, AHMEDABAD (CONDUCTED THROUGH VIRTUAL COURT AT AHMEDABAD) BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER Sr. Asstt. Name of Name of ITA No. No. Year Appellant Respondent Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, Vasna Bus Stop, Dr. A.C.I.T.,(OSD) Jivraj Mehta Circle-8, 1. No.1320/Ahd/2014 2009-10 Hospital, Vasana, Ahmedabad Ahmedabad- 380007. PAN:AAFCS5613R Shivam Water Treaters Pvt. Ltd., Shivam House, Parshana Padmavati, D.C.I.T.,(OSD) Vasna Bus Stop, Dr. Ci…

Commissioner of Income-tax, Karnal v. Shahbad Co-op. Sugar Mills Ltd., Shahbad (12 Taxmann.com 421) — Cited in 4 Judgments | BharatTax