Commissioner of Income- Tax-I v. Aditya Medisales Ltd.

38 Taxmann.com 244High Court2013#20683 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2024.

Judgments citing Commissioner of Income- Tax-I v. Aditya Medisales Ltd.

Zydus Lifesciences Ltd.(in Case of Liva Healthcare Ltd-Now Amalgamated With Zydus Lifesciences Ltd.), Ahmedabad vs. The Dy.CIT., Central Circle-2(1), Ahmedabad

In the result, appeal preferred by the assessee is allowed

ITA 702/AHD/2023[2009-10]Status: DisposedITAT Ahmedabad30 May 2024AY 2009-10

Bench: Shri Waseem Ahmed & Ms. Madhumita Royआयकर अपील सं./I.T.A. No. 702/Ahd/2023 ("नधा"रण वष" / Assessment Years:2009-10)

For Appellant: Shri Mukesh Patel & Shri Jigar PatelFor Respondent: Ms.Saumya Pandey Jain, Sr.D.R

Section 143(3)Section 37

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER & Ms. MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 702/Ahd/2023 ("नधा"रण वष" / Assessment Years:2009-10) बनाम/ Zydus Lifesciences Ltd. The Dy.CIT (In case of Liva Central Circle-2(1), Vs. Healthcare Ltd. – Now Ahmedabad Amalgamated with ZydusLifesciences Ltd.) 4th Floor, Zydus Corporate Park, Scheme No.63, Survey No. 536, Khoraj (Gandhinagar), Nr. Vaishnodevi Circle, S.G. Highway, Ahmedabad "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAACC6253G (Appellant) .. (Respondent) अपीलाथ" ओर से/Appellant by : Sh…

Zodiac Jrd Mkj Ltd, Mumbai vs. Asst Cir 5(3)(2), Mumbai

ITA 836/MUM/2023[2014-15]Status: DisposedITAT Mumbai31 May 2023AY 2014-15

Bench: Shri Prashant Maharishi & Shri Kuldip Singhassessment Year: 2014-15

For Appellant: Ms. Drutika Jain, A.R. &For Respondent: Smt. Sonia Kumar, D.R

Section 111ASection 143(3)Section 2Section 234BSection 50Section 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER Assessment Year: 2014-15 M/s. Zodiac JRD MKJ ACIT, Circle 5(3)(2), Ltd., Aayakar Bhava, 910, Parekh Market, Mumbai – 400 020 39, JSS Road, Vs. Kennedy Bridge, Opera House, Mumbai- 400 004 Maharashtra PAN: AAACZ0459K (Appellant) (Respondent) Present for: Assessee by : Ms. Drutika Jain, A.R. & Ms. Priyank Ghia, A.R. Revenue by : Smt. Sonia Kumar, D.R. Date of Hearing : 23 . 05 . 2023 Date of Pronouncement : 31 . 05 . 2023 O R D E R Per : Kuldip Singh, Judici…

The Dy. CIT, Circle-1(1)(2), Ahmedabad vs. M/S. Liva Healthcare Ltd. ( Now Cadila Healthcare Ltd.), Ahmedabad

In the result, appeal filed by the Revenue is dismissed

ITA 62/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad28 Dec 2018AY 2012-13

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed)

For Appellant: Shri Lalit P. Jain, Sr. D.RFor Respondent: Shri Mukesh M Patel, A.R

Section 54E

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASEEM AHMED, ACCOUNTANT MEMBER) ITA. No: 62/AHD/2016 (Assessment Year: 2012-13) DCIT Circle-1(1)(2), Ahmedabad V/S M/s. Liva Healthcare Ltd. (now Cadila Healthcare Ltd. since amalgamated), Zydus tower, Satelliter Cross Road, Sarkhej- Gandhinagar Highway, Ahmedabad-380015 (Appellant) (Respondent) PAN: AAACL0709Q Appellant by : Shri Lalit P. Jain, Sr. D.R. Respondent by : Shri Mukesh M Patel, A.R. (आदेश)/ORDER Date of hearing : 28 -11-2018 Date of Pronouncement : 28 -12-2018 PER MAHAVIR PRA…

The DCIT, Circle-1(1)(1), Ahmedabad vs. M/S. Asman Investments Ltd., Ahmedabad

In the result, Ground No.2 of the Revenue’s appeal is dismissed

ITA 3138/AHD/2015[2011-12]Status: DisposedITAT Ahmedabad04 Oct 2018AY 2011-12

Bench: Shri Pradip Kumar Kedia & Shri Mahavir Prasad, Judicial Memebr आयकर अपील सं./I.T.A. No. 3138/Ahd/2015 ("नधा"रण वष" / Assessment Year : 2011-12)

For Appellant: Shri Apoorva Bhardwaj, Sr

Section 50Section 74

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘B’ अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI PRADIP KUMAR KEDIA, ACCOUNTANT MEMBER & SHRI MAHAVIR PRASAD, JUDICIAL MEMEBR आयकर अपील सं./I.T.A. No. 3138/Ahd/2015 ("नधा"रण वष" / Assessment Year : 2011-12) DCIT बनाम/ M/s. Asman Investments Circle 1(1)(1), Ahmedabad Ltd. Vs. Arvind Mill Premises, Naroda Road, Ahmedabad 380025 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AABCA5968R .. (अपीलाथ" /Appellant) (""यथ" / Respondent) अपीलाथ" ओर से /Appellant by : Shri Apoorva Bhardwaj, Sr. D.R. ""यथ" क" ओर से / Shri P. M. Mehta, A.R. Respondent by :…