Commissioner of Income-tax (Exemptions) v. Jagannath Gupta Family Trust (102 Taxmann.com 34)

RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs. COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

In the result, the appeal of the appellant is partly allowed for statistical purposes

ITA 1024/PUN/2023[-]Status: DisposedITAT Pune21 Apr 2025

Bench: Dr.Manish Borad & Shri Vinay Bhamore

For Appellant: Shri Kishor B. PhadkeFor Respondent: Shri Ajay Kumar Keshari

Section 10Section 115BSection 119Section 12Section 12ASection 12A(1)Section 12A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “B”, PUNE BEFORE DR.MANISH BORAD, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.1024/PUN/2023 Rajarshi Shahu Shikshan Vs. CIT (Exemptions), Sanstha Inam Dhamani, Pune A/P. Inam Dhamani, Tal. Miraj, Dist. Sangli – 416 416 Maharashtra PAN : AAATR8726J Appellant Respondent Appellant by : Shri Kishor B. Phadke Revenue by : Shri Ajay Kumar Keshari Date of hearing : 11.02.2025 Date of pronouncement : 21.04.2025 आदेश / ORDER PER DR. MANISH BORAD, ACCOUNTANT MEMBER : The captioned appeal at the instance of appellant is directed a…

SUNIL GUPTA,DELHI vs. ACIT, CIRCLE-55(1), NEW DELHI

In the result, the appeal of the assessee in ITA No

ITA 634/DEL/2020[2012-13]Status: DisposedITAT Delhi21 Feb 2025AY 2012-13

Bench: Shri Vikas Awasthy & Shri Naveen Chandraadvantage India Vs. The Pr. C.I.T 101-102, Oriental House Central - 2 Gulmohar Enclave New Delhi New Delhi

For Appellant: Shri Sanjay Mehra, FCAFor Respondent: Shri Javed Akhtar, CIT [DR]

Section 127Section 127(2)Section 12ASection 13(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI ‘A’ BENCH, NEW DELHI BEFORE SHRI VIKAS AWASTHY, JUDICIAL MEMBER AND SHRI NAVEEN CHANDRA, ACCOUNTANT MEMBER Advantage India Vs. The Pr. C.I.T 101-102, Oriental House Central - 2 Gulmohar Enclave New Delhi New Delhi PAN – AAATA 3811 F (Applicant) (Respondent) Assessee By : Shri Sanjay Mehra, FCA Department By : Shri Javed Akhtar, CIT [DR] Date of Hearing : 24.06.2025 Date of Pronouncement : 18.09.2025 ORDER PER NAVEEN CHANDRA, ACCOUNTANT MEMBER:- This appeal by the assessee is preferred against the order of the PCIT(C)-2, New Delhi, dated 21.12.2018 cancelling…

SHRI GURU RAM DASS EDUCATIONAL SOCIETY,MOHALI vs. PR.CIT(CENTRAL) GURGAON, AT CHANDIGARH

ITA 98/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22

For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT

Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

CHANDIGARH EDUCATIONAL SOCIETY,MOHALI vs. PR.CIT(CENTRAL)-GURGAON, AT CHANDIGARH

ITA 97/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22

For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT

Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

CHANDIGARH EDUCATIONAL TRUST,MOHALI vs. PR.CIT-CENTRAL,GURGAON, AT CHANDIGARH

ITA 96/CHANDI/2021[2021-22]Status: DisposedITAT Chandigarh27 Aug 2021AY 2021-22

For Appellant: Shri M.S. Syali, Sr. AdvocateFor Respondent: Smt. Chandrakanta, CIT

Section 11Section 12ASection 13(1)(c)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH (VIRTUAL COURT) "ी एन.के.सैनी, उपा"य" एवं "ी आर.एल. नेगी, "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , R.L. NEGI, JM आयकर अपील सं./ ITA NO. 96/Chd/2021 "नधा"रण वष" / Assessment Year : Chandigarh Educational Trust The PCIT(Central)- Gurgaon at बनाम 2368, Phase-10, Mohali Chandigarh Punjab-160060 C.R. Building, Himalaya Marg, Sector-17-E, Chandigarh- 160017 "थायी लेखा सं./PAN NO: PTLM12857F अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 97/Chd/2021 "नधा"रण वष" / Assessment Year : Chan…

SAT KABIR SIDHANT PARCHAR TRUST,SONEPAT vs. CIT(EXEM), CHANDIGARH

The appeals of the assessee are allowed for statistical purposes

ITA 4789/DEL/2017[NA]Status: DisposedITAT Delhi19 Mar 2021

Bench: Sh. K. N. Charydr. B. R. R. Kumar(Through Video Conferencing) Ita No. 4788/Del/2017 : Asstt. Year : Ita No. 4789/Del/2017 : Asstt. Year : Sat Kabir Sidhant Parchar Vs Cit(Exemptions) Trust, Vpo Kheri Dhamkan, Chandigarh Gohana, Sonepat, Haryana (Appellant) (Respondent) Pan No. Aaqts7275P Assessee By : Sh. Ved Jain, Adv. Revenue By : Ms. Aashna Paul, Cit Dr Date Of Hearing: 25.02.2021 Date Of Pronouncement: 19.03.2021

For Appellant: Sh. Ved Jain, AdvFor Respondent: Ms. Aashna Paul, CIT DR

Section 12ASection 2(15)Section 80G(5)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. K. N. Chary, Judicial Member Dr. B. R. R. Kumar, Accountant Member (Through Video Conferencing) ITA No. 4788/Del/2017 : Asstt. Year : ITA No. 4789/Del/2017 : Asstt. Year : Sat Kabir Sidhant Parchar Vs CIT(Exemptions) Trust, VPO Kheri Dhamkan, Chandigarh Gohana, Sonepat, Haryana (APPELLANT) (RESPONDENT) PAN No. AAQTS7275P Assessee by : Sh. Ved Jain, Adv. Revenue by : Ms. Aashna Paul, CIT DR Date of Hearing: 25.02.2021 Date of Pronouncement: 19.03.2021 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeals have been filed…

SAT KABIR SIDHANT PARCHAR TRUST,SONEPAT vs. CIT(EXEM), CHANDIGARH

The appeals of the assessee are allowed for statistical purposes

ITA 4788/DEL/2017[NA]Status: DisposedITAT Delhi19 Mar 2021

Bench: Sh. K. N. Charydr. B. R. R. Kumar(Through Video Conferencing) Ita No. 4788/Del/2017 : Asstt. Year : Ita No. 4789/Del/2017 : Asstt. Year : Sat Kabir Sidhant Parchar Vs Cit(Exemptions) Trust, Vpo Kheri Dhamkan, Chandigarh Gohana, Sonepat, Haryana (Appellant) (Respondent) Pan No. Aaqts7275P Assessee By : Sh. Ved Jain, Adv. Revenue By : Ms. Aashna Paul, Cit Dr Date Of Hearing: 25.02.2021 Date Of Pronouncement: 19.03.2021

For Appellant: Sh. Ved Jain, AdvFor Respondent: Ms. Aashna Paul, CIT DR

Section 12ASection 2(15)Section 80G(5)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’, NEW DELHI Before Sh. K. N. Chary, Judicial Member Dr. B. R. R. Kumar, Accountant Member (Through Video Conferencing) ITA No. 4788/Del/2017 : Asstt. Year : ITA No. 4789/Del/2017 : Asstt. Year : Sat Kabir Sidhant Parchar Vs CIT(Exemptions) Trust, VPO Kheri Dhamkan, Chandigarh Gohana, Sonepat, Haryana (APPELLANT) (RESPONDENT) PAN No. AAQTS7275P Assessee by : Sh. Ved Jain, Adv. Revenue by : Ms. Aashna Paul, CIT DR Date of Hearing: 25.02.2021 Date of Pronouncement: 19.03.2021 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeals have been filed…

Commissioner of Income-tax (Exemptions) v. Jagannath Gupta Family Trust

Sections most often in play

Issues it is cited on

Judgments citing Commissioner of Income-tax (Exemptions) v. Jagannath Gupta Family Trust

RAJARSHI SHAHU SHIKSHAN SANSTHA INAM DHAMANI,SANGLI vs. COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE

SUNIL GUPTA,DELHI vs. ACIT, CIRCLE-55(1), NEW DELHI

SHRI GURU RAM DASS EDUCATIONAL SOCIETY,MOHALI vs. PR.CIT(CENTRAL) GURGAON, AT CHANDIGARH

CHANDIGARH EDUCATIONAL SOCIETY,MOHALI vs. PR.CIT(CENTRAL)-GURGAON, AT CHANDIGARH

CHANDIGARH EDUCATIONAL TRUST,MOHALI vs. PR.CIT-CENTRAL,GURGAON, AT CHANDIGARH

SAT KABIR SIDHANT PARCHAR TRUST,SONEPAT vs. CIT(EXEM), CHANDIGARH

SAT KABIR SIDHANT PARCHAR TRUST,SONEPAT vs. CIT(EXEM), CHANDIGARH