M/S.Believers Eastern Church, Thiruvalla vs. The CIT (Exemption), Kochi
In the result, all the appeals filed by the assessees stand allowed
ITA 15/COCH/2021[2020-21]Status: DisposedITAT Cochin04 Aug 2025AY 2020-21
Bench: Shri Inturi Rama Rao, Am & Shri Sonjoy Sarma, Jm
For Appellant: Shri B. Ramakrishnan, &For Respondent: Smt. Veni Raj, CIT-DR
Section 11Section 12ASection 13Section 132
…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH BEFORE SHRI INTURI RAMA RAO, AM AND SHRI SONJOY SARMA, JM ITA No.12 to 15/Coch/2021 1. Last Hour Ministry, .......... Appellants VIII/182 Karikkan Villa, Meenthalakkara Manjadi P.O. Thiruvalla, Kerala [PAN: AAATL 4786 E] 2. Love India Ministries, V 11/37, Poothicote, Manjadi – Jn P.O., Thiruvalla, Kerala [PAN : AAATL 4778 J] 3. Ayana Charitable Trust, 303/Thengumtharayil, Kuttapuzha P.O., Thiruvalla, Kerala [PAN : AAATG 0907 G] 4. Believers Eastern Church, Thomas Nagar, Kuttappuzha P.O. Thiruvalla, Kerala [PAN : AAATB 4723 D] vs. Commissioner of Income Tax ...…