Commissioner of Income Tax, Delhi v. Om Prakash Khaitan

62 Taxmann.com 324High Court#25383 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2016.

Judgments citing Commissioner of Income Tax, Delhi v. Om Prakash Khaitan

Commissioner of Income Tax-IX vs. Raman Khera

The appeals are disposed of in the above terms but in the facts and

ITA/476/2014HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 260A

…ITA Nos. 653 of 2012, 476 of 2014, 19 of 2015, 21 of 2015 & 326 of 2015 Page 1 of 28 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 16. + ITA 653/2012 COMMISSIONER OF INCOME TAX-IX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Advocate. versus AMAN KHERA ..... Respondent Through: Mr. M. P. Rastogi with Mr. K. N. Ahuja, Advocates. WITH 17. + ITA 476/2014 COMMISSIONER OF INCOME TAX-IX ..... Appella…

Commissioner of Income Tax-IX vs. Raman Khera

The appeals are disposed of in the above terms but in the facts and

ITA/326/2015HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 260A

…ITA Nos. 653 of 2012, 476 of 2014, 19 of 2015, 21 of 2015 & 326 of 2015 Page 1 of 28 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 16. + ITA 653/2012 COMMISSIONER OF INCOME TAX-IX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Advocate. versus AMAN KHERA ..... Respondent Through: Mr. M. P. Rastogi with Mr. K. N. Ahuja, Advocates. WITH 17. + ITA 476/2014 COMMISSIONER OF INCOME TAX-IX ..... Appella…

Commissioner of Income Tax- 14 vs. Aman Khera

The appeals are disposed of in the above terms but in the facts and

ITA/21/2015HC Delhi03 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 260A

…ITA Nos. 653 of 2012, 476 of 2014, 19 of 2015, 21 of 2015 & 326 of 2015 Page 1 of 28 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI 16. + ITA 653/2012 COMMISSIONER OF INCOME TAX-IX ..... Appellant Through: Mr. Zoheb Hossain, Senior Standing Counsel with Mr. Deepak Anand, Advocate. versus AMAN KHERA ..... Respondent Through: Mr. M. P. Rastogi with Mr. K. N. Ahuja, Advocates. WITH 17. + ITA 476/2014 COMMISSIONER OF INCOME TAX-IX ..... Appella…

Commissioner of Income Tax, Delhi v. Om Prakash Khaitan (62 Taxmann.com 324) — Cited in 3 Judgments | BharatTax