Commissioner of Income-tax, Chennai v. Ashok Leyland Ltd.

23 Taxmann.com 50High Court2012#19983 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2020.

Judgments citing Commissioner of Income-tax, Chennai v. Ashok Leyland Ltd.

DCIT, Circle-II(I) vs. I.F.C.I. Ltd

In the result ITA number 2205/Del/2005 filed by the learned assessing officer is dismissed

ITA 2205/DEL/2005[2001-2002]Status: DisposedITAT Delhi31 Aug 2020AY 2001-2002

Bench: Ms Suchitra Kamble & Shri Prashant Maharishi

Section 139Section 142Section 143

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C ”: NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No Assessment Year 2120/Del/2005 2001-02 IFCI LIMITED The Deputy Commissioner of Vs. IFCI Towers Income Tax 61 Nehru Place Circle – 11(1) New Delhi C R Building PAN: AAACT0668G I P Estate New Delhi (Appellant) (Respondent) ITA No Assessment Year 2205/Del/2005 2001-2 The Deputy Commissioner of Income IFCI LIMITED Vs. Tax IFCI Towers Circle – 11(1) 61 Nehru Place C R Building New Delhi I P Estate PAN: AAACT0668G New Delhi (Appellant) (Respondent) For As…

Ifci Ltd vs. Addl. CIT, Circle-11(1)

In the result ITA number 2205/Del/2005 filed by the learned assessing officer is dismissed

ITA 2120/DEL/2005[2001-2002]Status: DisposedITAT Delhi31 Aug 2020AY 2001-2002

Bench: Ms Suchitra Kamble & Shri Prashant Maharishi

Section 139Section 142Section 143

…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “C ”: NEW DELHI BEFORE MS SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER ITA No Assessment Year 2120/Del/2005 2001-02 IFCI LIMITED The Deputy Commissioner of Vs. IFCI Towers Income Tax 61 Nehru Place Circle – 11(1) New Delhi C R Building PAN: AAACT0668G I P Estate New Delhi (Appellant) (Respondent) ITA No Assessment Year 2205/Del/2005 2001-2 The Deputy Commissioner of Income IFCI LIMITED Vs. Tax IFCI Towers Circle – 11(1) 61 Nehru Place C R Building New Delhi I P Estate PAN: AAACT0668G New Delhi (Appellant) (Respondent) For As…

M/S.Inditrade Capital Ltd (Formerly Known As Jrg Securities Ltd), Kochi vs. The Adcit, Range-1, Ochi, Kochi

ITA 357/COCH/2017[2008-09]Status: DisposedITAT Cochin01 Mar 2019AY 2008-09

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 36(1)(va)Section 37(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. No.356/Coch/2017 Assessment Year : 2008-09 The Income Tax Officer, Vs. M/s. JRG Securities Ltd., Ward-1(1), Kochi. (Presently Inditrade Capital Limited) JRG House, Ashoka Road, Kaloor, Kochi-682 017. [PAN:AAACH 7327G] (Revenue-Appellant) (Assessee-Respondent) C.O. No.03/Coch/2018 (Arsg. out of I.T.A. No.356/Coch/2017) Assessment Year : 2008-09 M/s. JRG Securities Ltd., Vs. The Income Tax Officer, (Presently Inditrade Capital Ward-1(1), Kochi. Limited) JRG House, Ashoka Road, K…

The ITO, Corporate Ward1(1), Kochi vs. M/S.Jrg Securities(Presently Inditrade Capital Ltd), Kochi

ITA 356/COCH/2017[2008-09]Status: DisposedITAT Cochin01 Mar 2019AY 2008-09

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 36(1)(va)Section 37(1)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. No.356/Coch/2017 Assessment Year : 2008-09 The Income Tax Officer, Vs. M/s. JRG Securities Ltd., Ward-1(1), Kochi. (Presently Inditrade Capital Limited) JRG House, Ashoka Road, Kaloor, Kochi-682 017. [PAN:AAACH 7327G] (Revenue-Appellant) (Assessee-Respondent) C.O. No.03/Coch/2018 (Arsg. out of I.T.A. No.356/Coch/2017) Assessment Year : 2008-09 M/s. JRG Securities Ltd., Vs. The Income Tax Officer, (Presently Inditrade Capital Ward-1(1), Kochi. Limited) JRG House, Ashoka Road, K…