Commissioner of Income-tax, Central-II, Kolkata v. Glass Equipment (India) Ltd.

47 Taxmann.com 138High Court2014#20939 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2022.

Judgments citing Commissioner of Income-tax, Central-II, Kolkata v. Glass Equipment (India) Ltd.

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Panyam Cement & Mineral Industris Limited, Nandyal

In the result, both the appeals by the Revenue are partly allowed and the C

ITA 1963/HYD/2018[2009-10]Status: DisposedITAT Hyderabad04 Jul 2022AY 2009-10

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri P.Vinod, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(1)Section 143(2)Section 147Section 148Section 2(24)Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Appellant ITA No. A.Y. Respondent/ Cross-Objector M/s.Panyam Asst.Commissioner 1039/Hyd/18 2006-07 Cements & Mineral of Income Tax, Industries Ltd., Circle-1, Nandyal 1963/Hyd/18 2009-10 Kurnool [PAN: AABCP2298M] C.O. No.41/HYD/2018 (in ITA No.1963/Hyd/2018) Assessment Year: 2009-10 M/s.Panyam Cements & Asst.Commissioner of Mineral Industries Ltd., Vs Income Tax, Nandyal Circle-1, [PAN: AABCP2298M] Kurnool (Appellant) (Respondent) For Assessee : Shri P.…

Asst. Commissioner of Income Tax, Circle-1, Kurnool vs. Panyam Cements & Mineral Industries Limited, Nandyal

In the result, both the appeals by the Revenue are partly allowed and the C

ITA 1039/HYD/2018[2006-07]Status: DisposedITAT Hyderabad04 Jul 2022AY 2006-07

Bench: Shri Rama Kanta Panda & Shri Laliet Kumar

For Appellant: Shri P.Vinod, ARFor Respondent: Shri Rajendra Kumar, CIT-DR
Section 143(1)Section 143(2)Section 147Section 148Section 2(24)Section 53A

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD BEFORE SHRI RAMA KANTA PANDA, ACCOUNTANT MEMBER AND SHRI LALIET KUMAR, JUDICIAL MEMBER Appellant ITA No. A.Y. Respondent/ Cross-Objector M/s.Panyam Asst.Commissioner 1039/Hyd/18 2006-07 Cements & Mineral of Income Tax, Industries Ltd., Circle-1, Nandyal 1963/Hyd/18 2009-10 Kurnool [PAN: AABCP2298M] C.O. No.41/HYD/2018 (in ITA No.1963/Hyd/2018) Assessment Year: 2009-10 M/s.Panyam Cements & Asst.Commissioner of Mineral Industries Ltd., Vs Income Tax, Nandyal Circle-1, [PAN: AABCP2298M] Kurnool (Appellant) (Respondent) For Assessee : Shri P.…

ITO, WD-2(1), Kolkata vs. Sri Sheila Sen, Kolkata

In the result, both the appeals of the revenue are dismissed

ITA 554/KOL/2016[2006-07]Status: DisposedITAT Kolkata07 Sept 2018AY 2006-07

Bench: Sri J. Sudhakar Reddy & Sri S.S. Godara] I.T.A. No. 554/Kol/2016 Assessment Year: 2006-07 Income Tax Officer, Ward-2(1), Kolkata....…….............................................…………….…….……...Appellant P-7, Chowringhee Square 7Th Floor Room No.21 Kolkata – 700 069 Shri Sheila Sen.................................................…………………………….……………..……………………..…. Respondent (L/H Of Late Bimalendu Sen) 16, Convent Road Kolkata -14 [Pan : Alpp 5489 B] C.O. No. 28/Kol/2018 Assessment Year: 2006-07 Shri Sheila Sen.................................................…………………………….……………..……………………....…. Appellant (L/H Of Late Bimalendu Sen) 16, Convent Road Kolkata -14 [Pan : Alpp 5489 B] Income Tax Officer, Ward-2(1), Kolkata....…….............................................…………….…….……...Appellant P-7, Chowringhee Square 7Th Floor Room No.21 Kolkata – 700 069

Section 250Section 45(3)Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH, KOLKATA [Before Sri J. Sudhakar Reddy, Accountant Member & Sri S.S. Godara, Judicial Member] I.T.A. No. 554/Kol/2016 Assessment Year: 2006-07 Income Tax Officer, Ward-2(1), Kolkata....…….............................................…………….…….……...Appellant P-7, Chowringhee Square 7th Floor Room No.21 Kolkata – 700 069 Shri Sheila Sen.................................................…………………………….……………..……………………..…. Respondent (L/H of Late Bimalendu Sen) 16, Convent Road Kolkata -14 [PAN : ALPP 5489 B] C.O. No. 28/Kol/2018 Assessment Year: 2006-07 Shri Sheila…

ITO, WD-2(1), Kolkata vs. Sri Nirmalendu Sen, Kolkata

In the result, both the appeals of the revenue are dismissed

ITA 23/KOL/2016[2006-07]Status: DisposedITAT Kolkata07 Sept 2018AY 2006-07

Bench: Sri J. Sudhakar Reddy & Sri S.S. Godara] I.T.A. No. 554/Kol/2016 Assessment Year: 2006-07 Income Tax Officer, Ward-2(1), Kolkata....…….............................................…………….…….……...Appellant P-7, Chowringhee Square 7Th Floor Room No.21 Kolkata – 700 069 Shri Sheila Sen.................................................…………………………….……………..……………………..…. Respondent (L/H Of Late Bimalendu Sen) 16, Convent Road Kolkata -14 [Pan : Alpp 5489 B] C.O. No. 28/Kol/2018 Assessment Year: 2006-07 Shri Sheila Sen.................................................…………………………….……………..……………………....…. Appellant (L/H Of Late Bimalendu Sen) 16, Convent Road Kolkata -14 [Pan : Alpp 5489 B] Income Tax Officer, Ward-2(1), Kolkata....…….............................................…………….…….……...Appellant P-7, Chowringhee Square 7Th Floor Room No.21 Kolkata – 700 069

Section 250Section 45(3)Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘B’ BENCH, KOLKATA [Before Sri J. Sudhakar Reddy, Accountant Member & Sri S.S. Godara, Judicial Member] I.T.A. No. 554/Kol/2016 Assessment Year: 2006-07 Income Tax Officer, Ward-2(1), Kolkata....…….............................................…………….…….……...Appellant P-7, Chowringhee Square 7th Floor Room No.21 Kolkata – 700 069 Shri Sheila Sen.................................................…………………………….……………..……………………..…. Respondent (L/H of Late Bimalendu Sen) 16, Convent Road Kolkata -14 [PAN : ALPP 5489 B] C.O. No. 28/Kol/2018 Assessment Year: 2006-07 Shri Sheila…

Commissioner of Income-tax, Central-II, Kolkata v. Glass Equipment (India) Ltd. (47 Taxmann.com 138) — Cited in 4 Judgments | BharatTax