Commissioner of Income-tax, Bikaner v. Krishi Upaj Mandi Samiti

69 Taxmann.com 425High Court2016#21262 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2025.

Sections most often in play

Section 11(1)(a)Section 11(5)Section 12A Section 143(1)Section 2

Issues it is cited on

section 11(1)(a)section 11(1)section 11 previous year person india nfac total income

Judgments citing Commissioner of Income-tax, Bikaner v. Krishi Upaj Mandi Samiti

Seth Rb Moondhra Memorial Charitable Trust, Bani Park, Jaipur vs. CIT Exemption(1), Jaipur

In the result the appeal of the assessee is allowed

ITA 610/JPR/2024[2013-14]Status: DisposedITAT Jaipur29 Apr 2025AY 2013-14

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Mrs. Prabha Rana, Advocate &For Respondent: Shri Gautam Singh Choudhary

Section 11(1)(a)Section 11(5)Section 12ASection 2

…आयकरअपीलीय अधिकरण] जयपुरन्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC’’ JAIPUR Mk0 ,l- lhrky{eh]U;kf;dlnL; ,oaJhjkBkSM+ deys'kt;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;djvihyla-@ITA. No. 610/JPR/2024 fu/kZkj.ko"kZ@AssessmentYear : 2013-14 Seth RB Moondhra Memorial Charitable Trust cuke The CIT 8-A, Shri Ram Niketan, Devi Marg, Vs. Exemption -1 Bani Park, Jaipur 302 016 Jaipur LFkk;hys[kk la-@thvkbZvkjla-@PAN/GIR No.: AAATR 1384 G vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Mrs. Prabha Rana, Advo…

Rajasthan Cricket Association, Jaipur vs. Income Tax Officer, Exemptions Ward 1, Jaipur

In the result, the appeal of the assessee is allowed

ITA 37/JPR/2025[2016-17]Status: DisposedITAT Jaipur15 Apr 2025AY 2016-17

For Appellant: Shri Shyam Lal Agarwal, C.A. &For Respondent: Shri Gautam Singh Choudhary, JCIT-Sr.DR

Section 11(1)(a)Section 12ASection 154

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठौड़ कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. No. 37/JPR/2025 निर्धारण वर्ष / Assessment Years : 2016-17 Rajasthan Cricket Association North Block, SMS Stadium, Jan Path, Ambedkar Circle, Jaipur. बनाम Vs. The ITO, Exemption, Ward-1, Jaipur. स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAATR0798J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri…

ACIT(E), Lucknow vs. M/S. Gangotri Human Resources & Development Society, Allahabad

ITA 221/LKW/2020[2014-15]Status: DisposedITAT Lucknow26 Jun 2024AY 2014-15

Bench: Hon’Ble Shri G. D. Padmahshali & Shri Subhash Malguriaआयकर अपील सं. / Ita No.221/Lkw/2020 निर्धारण वर्ा / Assessment Year : 2014-15 Asstt. Commissioner Of Income Tax Exemption, Lucknow . . . . . . . अपीलार्थी / Appellant

For Appellant: None for the AssesseeFor Respondent: Smt. Namita Pandey [‘Ld. DR’]

Section 11Section 11(1)Section 12ASection 143(2)Section 143(3)Section 246(1)Section 250Section 253(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘A’ BENCH LUCKNOW BEFORE HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND SHRI SUBHASH MALGURIA, JUDICIAL MEMBER आयकर अपील सं. / ITA No.221/LKW/2020 निर्धारण वर्ा / Assessment Year : 2014-15 Asstt. Commissioner of Income Tax Exemption, Lucknow . . . . . . . अपीलार्थी / Appellant बिधम / V/s. Gangotri Humban Resources & Development Society, 31, Gangotri Nagar, Rewa Road, Dandi Naini, Allahabad . . . . . . . प्रत्यर्थी / Respondent द्वधरध / Appearances Assessee by : None for the Assessee Revenue by : Smt. Namita Pandey [‘Ld. DR’] सुनवाई की तारीख / Date of conclusive Hea…

ACIT (Exemption) - 1(1), Mumbai vs. Gujrat Research Society, Mumbai

In the result, the appeal is dismissed

ITA 5151/MUM/2016[2011-12]Status: DisposedITAT Mumbai31 Oct 2017AY 2011-12

Bench: Shri Saktijit Dey () & Shri N.K. Pradhan () Assessment Year: 2011-12 Dcit-1(1) Gujrat Research Society Room No. 506, 5Th Floor, Dr. Madhuri Shah Vs. Piramal Chamber, Lalbaug, Campus, Ram Krishna Mumbai-400012. Mission Marg, Mumbai-400052. Pan No. Aaatb1718N Appellant Respondent Revenue By : Ms. Arju Garodia, Dr Assessee By : Mr. Rupam J. Shukla, Ar Date Of Hearing : 05/09/2017 Date Of Pronouncement : 31/10/2017

For Appellant: Mr. Rupam J. Shukla, ARFor Respondent: Ms. Arju Garodia, DR

Section 10Section 11Section 143(3)Section 32

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “J” MUMBAI BEFORE SHRI SAKTIJIT DEY (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2011-12 DCIT-1(1) Gujrat Research Society Room No. 506, 5th floor, Dr. Madhuri Shah Vs. Piramal Chamber, Lalbaug, Campus, Ram Krishna Mumbai-400012. Mission Marg, Mumbai-400052. PAN No. AAATB1718N Appellant Respondent Revenue by : Ms. Arju Garodia, DR Assessee by : Mr. Rupam J. Shukla, AR Date of Hearing : 05/09/2017 Date of pronouncement : 31/10/2017 ORDER PER N.K. PRADHAN, A.M. This is an appeal filed by the Revenue. The relevant assessment year…