COMMISSIONER OF INCOME-TAX, BANGALORE v. KHESHMA TECHNOLOGIES LIMITED

381 ITR 435High Court2016#20799 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing COMMISSIONER OF INCOME-TAX, BANGALORE v. KHESHMA TECHNOLOGIES LIMITED

COMMISSIONER OF INCOME TAX III vs. M/S SUBEX LTD

The appeal is disposed off

ITA/186/2011HC Karnataka14 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 14TH DAY OF NOVEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.186 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III REVENUE, BUILDINGS, QUEENS ROAD, BENGALURU – 560 001. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(3), BENGALURU. ... APPELLANTS (BY SRI E I SANMATHI, ADVOCATE) AND: M/S SUBEX LIMITED UNIT-1, ADARSH TECH PARK, OUTER RING ROAD, DEVARABEESANAHALLI, BENGALURU – 560 037.…

COMMISSIONER OF INCOME TAX-III vs. M/S SUBEX LTD

The appeal is disposed off

ITA/56/2012HC Karnataka14 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 14TH DAY OF NOVEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.56 OF 2012 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III REVENUE, BUILDINGS, QUEENS ROAD, BENGALURU – 560 001. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(3), BENGALURU. ... APPELLANTS (BY SRI E I SANMATHI, ADVOCATE) AND: M/S SUBEX LIMITED UNIT-1, ADARSH TECH PARK, OUTER RING ROAD, DEVARABEESANAHALLI, BENGALURU – 560 037.…

COMMISSIONER OF INCOME TAX III vs. M/S SUBEX LTD

The appeal is disposed off

ITA/184/2011HC Karnataka14 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 14TH DAY OF NOVEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.184 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III REVENUE, BUILDINGS, QUEENS ROAD, BENGALURU – 560 001. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(3), BENGALURU. ... APPELLANTS (BY SRI E I SANMATHI, ADVOCATE) AND: M/S SUBEX LIMITED UNIT-1, ADARSH TECH PARK, OUTER RING ROAD, DEVARABEESANAHALLI, BENGALURU – 560 037.…

COMMISSIONER OF INCOME TAX III vs. M/S SUBEX LTD

The appeal is disposed off

ITA/185/2011HC Karnataka14 Nov 2018

Bench: The Hon'Ble Mr. Justice Ravi Malimath

Section 10ASection 260

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU ON THE 14TH DAY OF NOVEMBER, 2018 BEFORE THE HON'BLE MR. JUSTICE RAVI MALIMATH AND THE HON’BLE MR.JUSTICE K.NATARAJAN INCOME TAX APPEAL NO.185 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX-III REVENUE, BUILDINGS, QUEENS ROAD, BENGALURU – 560 001. 2. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12(3), BENGALURU. ... APPELLANTS (BY SRI E I SANMATHI, ADVOCATE) AND: M/S SUBEX LIMITED UNIT-1, ADARSH TECH PARK, OUTER RING ROAD, DEVARABEESANAHALLI, BENGALURU – 560 037.…