Commissioner of Income Tax. Bangalore v. Anantha Refiner (P) Lid

DCIT, Central Circle-2, Noida vs. Shiv Shakti Constructions, Greater Noida

In the result, the appeal of the assessee in ITA

Bench: Shri Mahavir Singh & Shri Manish Agarwalasstt. Year: 2021-22 Shiv Shakti Constructions Vs Deputy Commissioner Of Incom- A-142, Omaxe, Nri City, Pari Tax Chowk, Greater Noida, Central Circle-Ii, 2Nd Floor, Arto Complex, Gautam Budh Nagar-201306, Uttar Pradesh Sector-33 Noida-201301 (Appellant) (Respondent) Pan No. Aazfs6406R & Asstt. Year: 2021-22 Deputy Commissioner Of Incom- Vs Shiv Shakti Constructions Tax A-142, Omaxe, Nri City, Pari Central Circle-Ii, Chowk, Greater Noida, 2Nd Floor, Arto Complex, Gautam Budh Nagar-201306, Sector-33 Uttar Pradesh Noida-201301 (Appellant) (Respondent) Pan No. Aazfs6406R

…ITA No. 34/D/2023: Shiv Shakti Constructions VS DCIT, & ITA No. 578/DEL/2023: DCIT VS Shiv Shakti Constructions IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Asstt. Year: 2021-22 Shiv Shakti Constructions Vs Deputy Commissioner of Incom- A-142, Omaxe, NRI City, Pari Tax Chowk, Greater Noida, Central Circle-II, 2nd Floor, ARTO Complex, Gautam Budh Nagar-201306, Uttar Pradesh Sector-33 Noida-201301 (APPELLANT) (RESPONDENT) PAN No. AAZFS6406R AND Asstt. Year: 2021-22 Deputy Commissioner of Incom- Vs Shiv Shakti Cons…

Shiv Shakti Constructions, Gautam Budh Nagar vs. DCIT, Central Circle-II, Noida

In the result, the appeal of the assessee in ITA

Bench: Shri Mahavir Singh & Shri Manish Agarwalasstt. Year: 2021-22 Shiv Shakti Constructions Vs Deputy Commissioner Of Incom- A-142, Omaxe, Nri City, Pari Tax Chowk, Greater Noida, Central Circle-Ii, 2Nd Floor, Arto Complex, Gautam Budh Nagar-201306, Uttar Pradesh Sector-33 Noida-201301 (Appellant) (Respondent) Pan No. Aazfs6406R & Asstt. Year: 2021-22 Deputy Commissioner Of Incom- Vs Shiv Shakti Constructions Tax A-142, Omaxe, Nri City, Pari Central Circle-Ii, Chowk, Greater Noida, 2Nd Floor, Arto Complex, Gautam Budh Nagar-201306, Sector-33 Uttar Pradesh Noida-201301 (Appellant) (Respondent) Pan No. Aazfs6406R

…ITA No. 34/D/2023: Shiv Shakti Constructions VS DCIT, & ITA No. 578/DEL/2023: DCIT VS Shiv Shakti Constructions IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI BEFORE SHRI MAHAVIR SINGH, VICE PRESIDENT & SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Asstt. Year: 2021-22 Shiv Shakti Constructions Vs Deputy Commissioner of Incom- A-142, Omaxe, NRI City, Pari Tax Chowk, Greater Noida, Central Circle-II, 2nd Floor, ARTO Complex, Gautam Budh Nagar-201306, Uttar Pradesh Sector-33 Noida-201301 (APPELLANT) (RESPONDENT) PAN No. AAZFS6406R AND Asstt. Year: 2021-22 Deputy Commissioner of Incom- Vs Shiv Shakti Cons…

Imran Ahmad, Moradabad, Uttar Pradesh vs. Income Tax Officer, Moradabad

Appeal is partly allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH: ‘E’ NEW DELHI BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI MANISH AGARWAL, ACCOUNTANT MEMBER Assessment Year: 2013-14 Sh. Imran Ahmad, Vs. Income Tax officer, Gali No. 10, Ashrafi Empire, Civil Line, Zahid Nagar, Karoola, Moradabad Moradabad PAN: AEFPA3482F (Appellant) (Respondent) Assessee by None Department by Ms. Ankush Kalra, Sr. DR Date of hearing 03.12.2025 Date of pronouncement 03.12.2025 ORDER PER SATBEER SINGH GODARA, JM This assessee’s appeal for assessment year 2013-14, arises against the Commissioner of Income Tax (Appeals)/National Fac…

Deputy Commissioner of Income Tax, Circle- 13.1, New Delhi, I.P. Estate vs. Jaharvir Polymers Private Limited, Vikaspuri, New Delhi

In the result, Appeal of the Revenue is partly allowed for

Bench: DR. B.R.R. KUMAR (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

…1 DCIT Vs. Jaharvir Polymers (P) Ltd. IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘C ’: NEW DELHI BEFORE, DR. B.R.R. KUMAR, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER Deputy Commissioner of Jaharvir Polymers Private Income Tax, Limited, Circle-13.1, New Delhi I. Vs. Vikaspuri P. Estate, New Delhi New Delhi PAN:AACCJ5452C (Appellant) (Respondent) [ Appellant by Ms. Parul Singh, Sr. DR Respondent by Sh. Sameer Kapoor, CA Date of Hearing 10.07.2024 Date of Pronouncement 24.07.2024 ORDER PER YOGESH KUMAR U.S. JM.:- The present appeal is filed by the Revenue against the order of National…