Commissioner of Income Tax-8, Mumbai v. Phoenix Mecvano (India)(P.) Ltd.

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Judgments citing Commissioner of Income Tax-8, Mumbai v. Phoenix Mecvano (India)(P.) Ltd.

Pr. Commissioner of Income Tax-5 vs. M/S Origami Cellulo Pvt Ltd

ITA/726/2023HC Karnataka18 Nov 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

Section 260Section 263Section 92BSection 92C

…- 1 - HC-KAR NC: 2025:KHC:47261-DB ITA No. 726 of 2023 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 18TH DAY OF NOVEMBER, 2025 PRESENT THE HON'BLE MR. JUSTICE B M SHYAM PRASAD AND THE HON'BLE MR. JUSTICE T.M.NADAF INCOME TAX APPEAL NO. 726 OF 2023 BETWEEN: PR. COMMISSIONER OF INCOME TAX-5 BMTC COMPLEX KORAMANGALA BANGALORE. …APPELLANT (BY SRI. SANMATHI E I.,ADVOCATE) AND: M/S ORIGAMI CELLULO PVT LTD NO. 126A, SRIRANGA COMPLEX ASWATHNAGAR ABOVE CANARA BANK BENGALURU 560 094 …RESPONDENT (BY SRI. A SHANKAR., SENIOR ADVOCATE FOR SRI. AKANKSH A…

DCIT Circle-1, Nashik vs. Jyoti Paper Udyog Limited, Nashik

In the result, appeal of the Revenue is dismissed

ITA 552/PUN/2025[2013-14]Status: DisposedITAT Pune30 Oct 2025AY 2013-14

Section 143(3)Section 250Section 40(2)(a)Section 92Section 92BSection 92B(1)

…आयकर अपीलीय अधिकरण "सी" न्यायपीठ पुणे में। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “C” :: PUNE BEFORE MS.ASTHA CHANDRA, JUDICIAL MEMBER AND DR.DIPAK P. RIPOTE, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.552/PUN/2025 निर्धारण वर्ष / Assessment Year: 2013-14 DCIT Circle-1, Nashik. V Jyoti Paper Udyog Limited, Plot No.B-67, NICE MIDC, Satpur – 422007. PAN: AAACJ7288E Appellant/ Revenue Respondent /Assessee Assessee by None Revenue by Shri Gaurav Kr. Singh Date of hearing 07/10/2025 Date of pronouncement 30/10/2025 आदेश/ ORDER PER DR. DIPAK P. RIPOTE, AM: This is an appeal filed by Revenue against the order o…

Ims Health Analytics Services Private Limited, Bangalore vs. Income Tax Officer, Ward-3(1)(1), Bangalore

ITA 300/BANG/2022[2017-18]Status: DisposedITAT Bangalore18 Dec 2024AY 2017-18

Bench: Shri Waseem Ahmed & Shri Keshav Dubeyit(Tp)A No.300/Bang/2022

For Appellant: Shri Ajit Tolani & Sri Darpan Kriplani, CAFor Respondent: Shri A Sreenivasa Rao, CIT (DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL 'C' BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER IT(TP)A No.300/Bang/2022 Assessment Years : 2017-18 IQVIA Analytics Services Pvt. Ltd., (formerly known as IMS Health Analytics Services Pvt. Ltd.,) Omega 9th Floor, Embassy Techsquare, Marathahalli-Sarjapur Outer Ring Road, Kadubeesanahalli, Bengaluru - 560 008. PAN – AADCP 1532 C APPELLANT Vs. The Income Tax Officer, Ward - 3(1)(1), Bengaluru. NFAC, Delhi. RESPONDENT Assessee by : Shri Ajit Tolani & Sri Darpan Kriplani, CA Revenue by : Shri A Sreenivasa Rao, CIT (DR) Date…

Pr. Commissioner of Income Tax-2 vs. M/S Tt Steel Service India Pvt Ltd

ITA/665/2023HC Karnataka14 Oct 2024

Bench: V KAMESWAR RAO,S RACHAIAH

Section 260Section 92Section 92BSection 92C

…- 1 - NC: 2024:KHC:41370-DB ITA No. 665 of 2023 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 14TH DAY OF OCTOBER, 2024 PRESENT THE HON'BLE MR JUSTICE V KAMESWAR RAO AND THE HON'BLE MR JUSTICE S RACHAIAH INCOME TAX APPEAL NO. 665 OF 2023 BETWEEN: 1. PR. COMMISSIONER OF INCOME TAX-2 BMTC COMPLEX KORAMANGALA BANGALORE 2. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BMTC COMPLEX KORAMANGALA, BENGALURU …APPELLANTS (BY SRI. SANMATHI E I, ADVOCATE) AND: 1. M/S TT STEEL SERVICE INDIA PVT. LTD PLOT NO. 33 AND 34, BIDADI INDUSTRIAL AREA RAMANAG…