Commissioner of Income-tax-8, Mumbai v. Ovira Logistics (P.) Ltd.

58 Taxmann.com 206High Court2015#5645 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2024.

Sections most often in play

Section 139(1)Section 143(2)Section 143(3)Section 145A(a)(ii)Section 43B

Judgments citing Commissioner of Income-tax-8, Mumbai v. Ovira Logistics (P.) Ltd.

MANSA BUILDERS AND DEVELOPERS,BHOPAL vs. THE INCOME TAX OFFICER, 5(3), BHOPAL, BHOPAL

Appeal is allowed

ITA 433/IND/2023[2016-17]Status: DisposedITAT Indore24 Jun 2024AY 2016-17

Bench: Shri Vijay Pal Rao & Shri B.M. Biyaniassessment Year: 2016-17 Mansa Builders & Income-Tax Officer, Developers, 5(3), 1, Bhopal C/O Radha Krishna बनाम/ Traders, Vs. Bhanpur Square, Bhopal (Assessee/Appellant) (Revenue/Respondent) Pan : Aatfm5948C Assessee By Shri Ashish Goyal, Adv. & Shri N.D. Patwa, Adv. Revenue By Shri Ashish Porwal, Sr. Dr Date Of Hearing 16.05.2024 Date Of Pronouncement 24.06.2024

Section 139(1)Section 143(3)Section 145ASection 43B

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER Assessment Year: 2016-17 Mansa Builders and Income-tax Officer, Developers, 5(3), 1, Bhopal C/o Radha Krishna बनाम/ Traders, Vs. Bhanpur Square, Bhopal (Assessee/Appellant) (Revenue/Respondent) PAN : AATFM5948C Assessee by Shri Ashish Goyal, Adv. & Shri N.D. Patwa, Adv. Revenue by Shri Ashish Porwal, Sr. DR Date of Hearing 16.05.2024 Date of Pronouncement 24.06.2024 आदेश / O R D E R Per B.M. Biyani, A.M.: Feeling aggrieved by appea…

PLATINUM PROPERTIES,RAIGAD vs. ITO WARD 5, PANVEL, PANVEL

In the result, the ground no

ITA 2681/MUM/2023[2014-15]Status: DisposedITAT Mumbai15 Jan 2024AY 2014-15

Bench: Shri Aby T Varkey & Shri Amarjit Singhplatinum Properties Vs. Ito, Ward-5 Plot No. 6, G-20-24, Panvel, Taloja, Midc, Tal Panvel, Thane Taloja Raigad-410208 Maharashtra स्थायी लेखा सं./जीआइआर सं./Pan/Gir No:Aajfp4159N Appellant .. Respondent Appellant By : Prateek Jain Respondent By : H.M. Bhatt Date Of Hearing 05.01.2024 Date Of Pronouncement 15.01.2024

For Appellant: Prateek JainFor Respondent: H.M. Bhatt

Section 139(1)Section 143(2)Section 143(3)Section 43B

…P a g e | 1 Platinum Properties Vs. ITO, Ward-5 IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI ABY T VARKEY, JUDICIAL MEMBER & SHRI AMARJIT SINGH, ACCOUNTANT MEMBER Platinum Properties Vs. ITO, Ward-5 Plot No. 6, G-20-24, Panvel, Taloja, MIDC, Tal Panvel, Thane Taloja Raigad-410208 Maharashtra स्थायी लेखा सं./जीआइआर सं./PAN/GIR No:AAJFP4159N Appellant .. Respondent Appellant by : Prateek Jain Respondent by : H.M. Bhatt Date of Hearing 05.01.2024 Date of Pronouncement 15.01.2024 आदेश / O R D E R Per Amarjit Singh (AM): This appeal filed by the assessee is directed against the order passed…

SHERWATER GEOSERVICES LTD. INDIA PROJECT OFFICE,DEHRADUN vs. AICT, INTERNATIONAL TAXATION, CIRCLE-2, DEHRADUN, DEHRADUN

In the result, the appeal of the assessee is allowed

ITA 6/DDN/2023[2020-21]Status: DisposedITAT Dehradun27 Oct 2023AY 2020-21

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Sanjay Aggarwal, CAFor Respondent: Sh. A. S. Rana, Sr. DR

Section 143(3)Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH ‘DB’, DEHRADUN Before Sh. Saktijit Dey, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 6/DDN/2023 : Asstt. Year : 2020-21 Shearwater Geoservices Ltd., Vs ACIT, India Project Office, 5/3, International Taxation, 1st Floor, Cross Road, Circle-2, Dehradun-248001 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAFCD7620R Assessee by : Sh. Sanjay Aggarwal, CA Revenue by : Sh. A. S. Rana, Sr. DR Date of Hearing: 17.10.2023 Date of Pronouncement: 27.10.2023 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the assess…

SAEXPLORATION INC INDIA PROJECTS OFFICE,DEHRADUN vs. ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION, CIRCLE-2, DEHRADUN, DEHRADUN

In the result, the appeal of the assessee is allowed

ITA 5/DDN/2023[2020-21]Status: DisposedITAT Dehradun27 Oct 2023AY 2020-21

Bench: Sh. Saktijit Deydr. B. R. R. Kumar

For Appellant: Sh. Taran Preet Singh, CAFor Respondent: Sh. A. S. Rana, Sr. DR

Section 143(3)Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL DEHRADUN BENCH ‘DB’, DEHRADUN Before Sh. Saktijit Dey, Vice President Dr. B. R. R. Kumar, Accountant Member ITA No. 5/DDN/2023 : Asstt. Year : 2020-21 Saexploration INC., Vs ACIT, India Project Office, 5/3, International Taxation, 2nd Floor, Cross Road, Circle-2, Dehradun-248001 Dehradun-248001 (APPELLANT) (RESPONDENT) PAN No. AAZCS2698N Assessee by : Sh. Taran Preet Singh, CA Revenue by : Sh. A. S. Rana, Sr. DR Date of Hearing: 17.10.2023 Date of Pronouncement: 27.10.2023 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the assessee agai…

ITO, WARD-6(4), NEW DELHI vs. CORONATION INFRASTRUCTURE PVT. LTD., NEW DELHI

In the result, the appeal of the Revenue stands allowed for statistical purposes

ITA 757/DEL/2020[2016-17]Status: DisposedITAT Delhi13 Jul 2022AY 2016-17

Bench: Shri Shamim Yahya & Shri Yogesh Kumar Us[Assessment Year: 2016-17]

Section 139(1)Section 43BSection 92E

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘B’: NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI YOGESH KUMAR US, JUDICIAL MEMBER [Assessment Year: 2016-17] M/s Coronation ITO, Infrastructure Pvt. Ltd. Ward-6(4), Plot No.1 and 2, Vs Room No.376A, Block No.E-0, C.R. Building, Old Ishwar Nagar, Mathura New Delhi Road, South Delhi-110065 PAN-AAACC7171K Assessee Revenue [Assessment Year: 2014-15] ITO, M/s Coronation Infrastructure Pvt. Ward-6(4), Vs Ltd. Room No.376A, Plot No.1 and 2, C.R. Building, Block No.E-0, New Delhi Old Ishwar Nagar, Mathura Road, South Delhi-110065 PAN- AAACC7171K Rev…

CORONATION INFRASTRUCTURE PVT .LTD,NEW DELHI vs. ITO WARD- 6(4), NEW DELHI

In the result, the appeal of the Revenue stands allowed for statistical purposes

ITA 660/DEL/2020[2016-17]Status: DisposedITAT Delhi13 Jul 2022AY 2016-17

Bench: Shri Shamim Yahya & Shri Yogesh Kumar Us[Assessment Year: 2016-17]

Section 139(1)Section 43BSection 92E

DCIT, CIRCLE- II, INTL. TAXATION, DEHRADUN vs. R & B FALCON (A) PTY LTD., DEHRADUN

In the result, appeal of the revenue is dismissed

ITA 4642/DEL/2017[2013-14]Status: DisposedITAT Dehradun24 Nov 2021AY 2013-14

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Sh. Amit Arora, AdvFor Respondent: Sh. T.S.Mapwal, Sr. DR

Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 4641/Del./2017, A.Y. : 2012-13 ITA No. 4642/Del./2017, A.Y. : 2013-14 Deputy Commissioner of Vs M/s. R & B Falcon (A) PTY LTD. Income Tax C/o. Nangia & co. 3rd Floor, NCR Plaza, (International Taxation), Circle-2, Municipal No. 24A, Dehradun New Cantt Road, Dehradun (APPELLANT) (RESPONDENT) (PAN : AACCR5345Q) Revenue by : Sh. T.S.Mapwal, Sr. DR Assessee by : Sh. Amit Arora, Adv. Date of Hearing: 22.10.2021 Date of Pronouncem…

DCIT, CIRCLE- II, INTL. TAXATION, DEHRADUN vs. R & B FALCON (A) PTY LTD., DEHRADUN

In the result, appeal of the revenue is dismissed

ITA 4641/DEL/2017[2012-13]Status: DisposedITAT Dehradun24 Nov 2021AY 2012-13

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Sh. Amit Arora, AdvFor Respondent: Sh. T.S.Mapwal, Sr. DR

Section 44B

DCIT, CIRCLE- 1, INTERNATIONAL TAXATION, DEHRADUN vs. TRANSOCEAN OFFSHORE DEEPWATER DRILLING INC, DEHRADUN

In the result, appeal of the revenue is dismissed

ITA 6175/DEL/2017[2013-14]Status: DisposedITAT Dehradun22 Nov 2021AY 2013-14

Bench: Shri Amit Shukladr. B.R.R. Kumar

For Appellant: Sh. Amit Arora, AdvFor Respondent: Sh. T.S.Mapwal, Sr. DR

Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 6174/Del./2017, A.Y. : 2012-13 Deputy Commissioner of Vs M/s. Transocean Offshore Income Tax International Ventures Ltd. (International Taxation), C/o. Nangia & Co. 1st Floor, IDA, Circle-I, Dehradun 46, E.C. Road, Dehradun (APPELLANT) (RESPONDENT) (PAN : AABCT7361B) ITA No. 6175/Del./2017, A.Y. : 2013-14 Deputy Commissioner of Vs M/s. Transocean Offshore Income Tax Deepwater Drilling Inc. (International Taxation), C/o. Nangia & C…

DCIT (INTERNATIONAL TAXATION),CIRCLE-2, DEHRADUN vs. TRANSOCEAN OFFSHORE INTERNATIONAL VENTURE LTD., NOIDA

In the result, appeal of the revenue is dismissed

ITA 6174/DEL/2017[2012-13]Status: DisposedITAT Dehradun22 Nov 2021AY 2012-13

Bench: Shri Amit Shukladr. B.R.R. Kumar

For Appellant: Sh. Amit Arora, AdvFor Respondent: Sh. T.S.Mapwal, Sr. DR

Section 44B

DCIT, CIRCLE- I, INTL. TAXATION, DEHRADUN vs. DEEPWATER PACIFIC 1 INC., DEHRADUN

In the result, appeal of the revenue is dismissed

ITA 6001/DEL/2017[2013-14]Status: DisposedITAT Dehradun22 Nov 2021AY 2013-14

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Sh. Amit Arora, AdvFor Respondent: Sh. N.S.Jangpangi, CIT-DR

Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 6001/Del./2017, A.Y. : 2013-14 Deputy Commissioner of Vs M/s. Deepwater Pacific 1 Inc. Income Tax C/o. Nangia & Co. 1st Floor, IDA, 46, E.C. Road, (International Taxation), Circle-I, Dehradun Dehradun (APPELLANT) (RESPONDENT) (PAN : AADCD1582A) Revenue by : Sh. N.S.Jangpangi, CIT-DR Assessee by : Sh. Amit Arora, Adv. Date of Hearing: 09.11.2021 Date of Pronouncement: 25 .11.2021 O R D E R PER B.R.R.KUMAR, ACCOUNTANT MEMBE…

DCIT, CIRCLE- II, (INTERNATIONAL TAXATION), DEHRADUN vs. SUNDOWNER OFFSHORE INTERNATIONAL (BERMUDA) LTD., DEHRADUN

In the result, appeal of the revenue is dismissed

ITA 4643/DEL/2017[2014-15]Status: DisposedITAT Dehradun22 Nov 2021AY 2014-15

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Sh. Amit Arora, AdvFor Respondent: Sh. N.S. Jangpangi, CIT-DR

Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 4643/Del./2017, A.Y. : 2014-15 Dy. Commissioner of Income Vs M/s. Sundowner Offshore Tax, International Bermuda Ltd. Circle-II, C/o Nangia & Co. 3rd Floor, NCR Plaza, (International Taxation), Dehradun Municipal No. 24A, New Cantt Road, Dehradun (APPELLANT) (RESPONDENT) (PAN : AAHCS0550M) Revenue by : Sh. N.S. Jangpangi, CIT-DR Assessee by : Sh. Amit Arora, Adv. Date of Hearing: 09.11.2021 Date of Pronouncement: 25.11.2021 O…

DCIT (INTERNATIONAL TAXATION),CIRCLE-2, DEHRADUN vs. TRANSOCEAN OFFSHORE INTERNATIONAL VENTURE LTD., MUMBAI

In the result, appeal of the revenue is dismissed

ITA 4653/DEL/2017[2014-15]Status: DisposedITAT Dehradun12 Nov 2021AY 2014-15

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri Amit Arora, AdvFor Respondent: Sh. Narendra Singh Jangpangi, CIT- DR

Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 4653/Del./2017, A.Y. : 2014-15 DCIT (International Taxation), Vs M/s. Transocean offshore Circle-2, Dehradun International Ventures Ltd., Mumbai (APPELLANT) (RESPONDENT) (PAN : AADCS1107J) Revenue by : Sh. Narendra Singh Jangpangi, CIT- DR Assessee by : Shri Amit Arora, Adv. Date of Hearing: 08.11.2021 Date of Pronouncement: 12.11.2021 O R D E R PER B.R.R.KUMAR, ACCOUNTANT MEMBER : This appeal has been filed by the asse…

DCIT, CIRCLE-II, INTL. TAXATION, DEHRADUN vs. TRITON HOLDINGS LTD., DEHRADUNA

In the result, appeals of the revenue are dismissed

ITA 4640/DEL/2017[2014-15]Status: DisposedITAT Dehradun12 Nov 2021AY 2014-15

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri Amit Arora, AdvFor Respondent: Sh. T.S. Mapwal, Sr. DR

Section 234BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 4639/Del./2017, A.Y. : 2012-13 ITA No. 4640/Del./2017, A.Y. : 2014-15 Dy. Commissioner of Income Vs M/s. Triton Holdings Limited Tax, Circle-II, C/o Nangia & Co. 3rd Floor, NCR Plaza, (International Taxation), Dehradun Municipal No. 24A, New Cantt Road, Dehradun. (APPELLANT) (RESPONDENT) (PAN : AADCD1582A) Revenue by : Sh. T.S. Mapwal, Sr. DR Assessee by : Shri Amit Arora, Adv. Date of Hearing: 08.11.2021 Date of Pronounceme…

DCIT, CIRCLE-II, INTL. TAXATION, DEHRADUN vs. TRITON HOLDINGS LTD., DEHRADUNA

In the result, appeals of the revenue are dismissed

ITA 4639/DEL/2017[2012-13]Status: DisposedITAT Dehradun12 Nov 2021AY 2012-13

Bench: Shri Amit Shukla & Dr. B.R.R. Kumar

For Appellant: Shri Amit Arora, AdvFor Respondent: Sh. T.S. Mapwal, Sr. DR

Section 234BSection 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL (DEHRADUN BENCH, NEW DELHI) (Through Video Conferencing) BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER and Dr. B.R.R. KUMAR , ACCOUNTANT MEMBER ITA No. 4639/Del./2017, A.Y. : 2012-13 ITA No. 4640/Del./2017, A.Y. : 2014-15 Dy. Commissioner of Income Vs M/s. Triton Holdings Limited Tax, Circle-II, C/o Nangia & Co. 3rd Floor, NCR Plaza, (International Taxation), Dehradun Municipal No. 24A, New Cantt Road, Dehradun. (APPELLANT) (RESPONDENT) (PAN : AADCD1582A) Revenue by : Sh. T.S. Mapwal, Sr. DR Assessee by : Shri Amit Arora, Adv. Date of Hearing: 08.11.2021 Date of Pronounceme…

DCIT 1(2), MUMBAI vs. MAHARSHTRA STATE ELECTRICITY BOARD, MUMBAI

In the result , the Cross Objections preferred by the assessee for the Asst Year 2004-05 is partly allowed and Cross Objections preferred by the assessee for the Asst Year 2005-06 is allowed

ITA 1649/MUM/2010[2004-05]Status: DisposedITAT Mumbai21 Apr 2021AY 2004-05

Section 143(3)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL, ‘B BENCH MUMBAI BEFORE: SHRI M. BALAGANESH, AM & SHRI RAVISH SOOD, JM & DCIT – 1(2), Mumbai Vs. M/s. Maharashtra State R.No.535, 5th Floor Electricity Board B.A. Section, 6th Floor, Aayakar Bhavan M.K.Road, Mumbai -400020 Prakashganga, Plot No.C- 19, ‘E’ Block, Bandra Kurla Complex, Bandra (E) Mumbai – 400 051 PAN/GIR No. AAACM7507P (Appellant) .. (Respondent) CO No.198/Mum/2010 (Arising out of ITA No.1649/Mum/2010) (Assessment Year :2004-05) & CO No.171/Mum/2010 (Arising out of ITA No.945/Mum/2010 (Assessment Year :2005-06) M/s. Maharashtra State Vs. DCIT – 1(2), Mumbai…

JCIT (INTERNATIONAL TAXATION), DEHRADUN vs. M/S. R & B FALCON (A) PTY LTD., MUMBAI

In the result, all these appeals of the Revenue are dismissed

ITA 708/DEL/2016[2011-12]Status: DisposedITAT Delhi10 May 2019AY 2011-12

Bench: : Shri Amit Shukla & Shri L.P. Sahuassessment Year: 2011-12

Section 143(3)Section 144CSection 44B

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘F’, New Delhi Before : Shri Amit Shukla, Judicial Member And Shri L.P. Sahu, Accountant Member Assessment Year: 2011-12 JCIT (International Taxation), vs. R & B Falcon (A) Pty. Ltd., 1st Floor, Dehradun. Spectra, High Street Hiranandani Business Park, Powai, Mumbai. PAN- AACCR5345Q (Appellant) (Respondent) Assessment Year: 2011-12 DCIT (International Taxation), vs. Transocean Discocerer 534, LLC, Dehradun. C/o Nangia & Co. Dehradun. PAN- AABCT9505F (Appellant) (Respondent) Assessment Year: 2008-09 DCIT (International Taxation), vs. Transocean Offshore Inter…

DCIT 1(2), MUMBAI vs. MAHARASHTRA STATE ELCTRICITY BOARD, MUMBAI

ITA 3559/MUM/2013[2006-07]Status: DisposedITAT Mumbai07 Mar 2018AY 2006-07

Bench: Shri G. S. Pannu, Am & Shri Sandeep Gosain, Jm आयकरअपीलसं./ I.T.A. No. 3559/Mum/2013 (निर्धारणवर्ा / Assessment Year:2006-07)

For Appellant: Shri H. N. Sinha, DRFor Respondent: Shri Niraj Sheth, AR

Section 143(3)Section 251(1)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI G. S. PANNU, AM & SHRI SANDEEP GOSAIN, JM आयकरअपीलसं./ I.T.A. No. 3559/Mum/2013 (निर्धारणवर्ा / Assessment Year:2006-07) DCIT 1(2) Maharashtra State R. No. 535, 5th Floor, Electricity Board, बिधम/ 6th floor, Prakash Ganga Aayakar Bhavan, M. K. Road, Mumbai-400020. Plot No. C-19, E Block, Vs. Bandra Kurla Complex, Bandra (E) Mumbai-400051 & Cross Objection No. 160/Mum/2014 (निर्धारणवर्ा / Assessment Year: 2006-07) MSEB Holding Company DCIT 1(2) R. No. 535, 5th Floor, Ltd. बिधम/ ( on behalf of Maharashtra Aayakar Bhavan, M. K. State Electricity Bo…

VIJAY ASSOCIATES WADHWA CONSTRUCTION P.LTD,MUMBAI vs. ADDL CIT RG 9(3), MUMBAI

In the result, this appeal filed by the assessee stands allowed

ITA 5460/MUM/2015[2011-12]Status: DisposedITAT Mumbai16 Jan 2018AY 2011-12

Bench: Shri Shamim Yahya, Am & Shri Amarjit Singh, Jm आयकर अपील सं./I.T.A. No. 5460/Mum/2015 ("नधा"रण वष" / Assessment Year: 2011-12) Vijay Associates Wadhwa Addl. Cit, Range 9(3), Construction Pvt. Limited Mumbai (Merged With Wadhwa Group बनाम/ Holdings Pvt. Ltd.) Vs. 301, 3Rd Floor, Platina, Plot C-59, G Block, Bandra Kurla Complex, Bandra (E), Mumbai-400 051 "थायी लेखा सं./जीआइआर सं./Pan/Gir No. Aaccv 3657 P (अपीलाथ" /Appellant) (""यथ" / Respondent) : अपीलाथ" क" ओर से / Appellant By : Shri Mahesh O. Rajora ""यथ" क" ओर से/Respondent By : Ms. Pooja Swaroop

For Appellant: Shri Mahesh O. RajoraFor Respondent: Ms. Pooja Swaroop

Section 43Section 43B

…आयकर अपील"य अ"धकरण “एफ” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “F” BENCH, MUMBAI BEFORE SHRI SHAMIM YAHYA, AM AND SHRI AMARJIT SINGH, JM आयकर अपील सं./I.T.A. No. 5460/Mum/2015 ("नधा"रण वष" / Assessment Year: 2011-12) Vijay Associates Wadhwa Addl. CIT, Range 9(3), Construction Pvt. Limited Mumbai (Merged with Wadhwa Group बनाम/ Holdings Pvt. Ltd.) Vs. 301, 3rd Floor, Platina, Plot C-59, G Block, Bandra Kurla Complex, Bandra (E), Mumbai-400 051 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. AACCV 3657 P (अपीलाथ" /Appellant) (""यथ" / Respondent) : अपीलाथ" क" ओर से / Appellant by : Shri Mahesh O. Rajora ""यथ"…

B J SERVICES CO. MIDDLE EAST LTD.,DEHRADUN vs. ADIT(INTL. TAXATION), DEHRADUN

In the result, all the three appeals of the assessee are partly allowed for

ITA 3889/DEL/2010[2007-08]Status: DisposedITAT Delhi09 Dec 2016AY 2007-08

Bench: : Shri Sunil Kumar Yadav & Shri L.P. Sahu

For Appellant: Sh. Amil Arora, C.AFor Respondent: Sh. Anuj Arora, CIT/DR

Section 143(3)Section 144CSection 234BSection 271BSection 44BSection 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘A’ NEW DELHI BEFORE : SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA No. 3889/Del./2010, 421 & 4831/Del./2012 Asstt. Year : 2007-08, 2009-09 & 2009-10 B.J. Services Company Middle East Ltd., vs. ADIT (Intl. Taxation), C/o Neeraj Nagalia & Co. , 16, Astlye Hall, Dehradun. Dehradun (PAN: AAACB 8529N) (Appellant) (Respondent) Appellant by : Sh. Amil Arora, C.A. Respondent by : Sh. Anuj Arora, CIT/DR Date of hearing : 26.09.2016 Date of pronouncement : 09.12.2016 ORDER Per L.P. Sahu, Accountant Member: These three appeals…

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