Commissioner of Income Tax, 4 Kolkata-IV v. Akzo Nobel India Ltd.

Pr. Commissioner of Income Tax 1 vs. M/S Abc Papers Limited

Appeal is dismissed by upholding the order dated 07

Bench: HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

…by the Assessing Officer, Delhi dated 30.12.2010, against which an appeal was decided by CIT (Appeals) – IV, New Delhi on 16.02.2012, against which the ITAT, New Delhi disposed of an 24 (2003) 126 Taxman 18 (Cal). 25 (2005) 272 ITR 321 (Cal). 26 (2014) 47 Taxmann.com 372 (Cal). 27 (2019) 415 ITR 294 (Bom). 28 (2013) 356 ITR 586 (Gau). Page 27 of 28 appeal on 11.05.2017, against which an appeal was filed in the High Court of Punjab & Haryana which it disposed of by order dated 07.02.2019, against which Civil Appeal No. 4252 of 2022 was filed before this Court. The said Civil Appeal is dismissed b…

Principal Commissioner of Income Tax-1, Kolkata vs. M/S. Canton Vinimay Pvt Ltd

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…OD-1 to 8 IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) ORIGINAL SIDE IA No.GA/2/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUCKY HOLDINGS PVT. LTD.) AND IA No.GA/2/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUC…

Principal Commissioner of Income Tax-1, Kolkata vs. M/S Sagar Fintrade Pvt. Ltd.(Now Merged With M/S. Lucky Holding Private Ltd )

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…OD-1 to 8 IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) ORIGINAL SIDE IA No.GA/2/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUCKY HOLDINGS PVT. LTD.) AND IA No.GA/2/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUC…

Principal Commissioner of Income Tax-1, Kolkata vs. M/S. Canton Vinimay Pvt Ltd(Now M/S. Lucky Holdings Pvt Ltd)

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…OD-1 to 8 IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) ORIGINAL SIDE IA No.GA/2/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUCKY HOLDINGS PVT. LTD.) AND IA No.GA/2/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUC…

Principal Commissioner of Income Tax -1, Kolkata vs. M/S. Pavitra Trexim Pvt Ltd

Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

…OD-1 to 8 IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) ORIGINAL SIDE IA No.GA/2/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2019 In ITAT/196/2019 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. PAVITRA TREXIM PVT. LTD. AND IA No.GA/1/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUCKY HOLDINGS PVT. LTD.) AND IA No.GA/2/2021 In ITAT/125/2021 PRINCIPAL COMMISIONER OF INCOME TAX-1, KOLKATA Vs M/S. CANTON VINIMAY PVT. LTD. (NOW KNOWN AS M/S. LUC…