Commissioner of Income Tax 33 DTR 210 (Mumbai) (Trib) Dy. CIT v. Sarabai Pitamal Pharmaceuticals Ltd.

299 ITR 42High Court2008#20361 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2021.

Judgments citing Commissioner of Income Tax 33 DTR 210 (Mumbai) (Trib) Dy. CIT v. Sarabai Pitamal Pharmaceuticals Ltd.

M/S Sumeru Enterproses, Jaipur vs. Income Tax Officer, Ward-6-4, Jaipur

In the result, the ground of appeal is partly allowed for statistical purposes

ITA 888/JPR/2019[2014-15]Status: DisposedITAT Jaipur20 Jan 2021AY 2014-15
For Appellant: Shri Manish Agrarwal (C.A.)For Respondent: Shri B.K. Gupta (CIT) a
Section 143(3)Section 36(1)(vii)Section 37(1)

…er of Income Tax vs. Raj Kumar Singh and Co. (No. 2) 295 ITR 81 (All) KNP Securities (P) Ltd. vs. Assistant Commissioner of Income Tax 33 DTR 210 (Mumbai) (Trib) Dy. CIT Vs. Sarabai Pitamal Pharmaceuticals Ltd. 8 SOT 815 (Mum.) CIT Vs. Gom Industries Ltd. & 299 ITR 42 (MP) DCIT Vs. Core Health Care Ltd. reported in 215 CTR 1 (SC) ” We find that the Tribunal in assessee’s own case in ITA No. 392/JP/2003 pertaining to assessment year 1996-97 decided the issue of Work-in-Progress in favour of the assessee. Further, the Coordinate Bench of the Tribunal in assessee’s own case in ITA No. 282/JP/2010 pertaining to a…

M/S Sumeru Enterproses, Jaipur vs. Income Tax Officer, Ward-6-4, Jaipur

In the result, the ground of appeal is partly allowed for statistical purposes

ITA 887/JPR/2019[2013-14]Status: DisposedITAT Jaipur20 Jan 2021AY 2013-14
For Appellant: Shri Manish Agrarwal (C.A.)For Respondent: Shri B.K. Gupta (CIT) a
Section 143(3)Section 36(1)(vii)Section 37(1)

…er of Income Tax vs. Raj Kumar Singh and Co. (No. 2) 295 ITR 81 (All) KNP Securities (P) Ltd. vs. Assistant Commissioner of Income Tax 33 DTR 210 (Mumbai) (Trib) Dy. CIT Vs. Sarabai Pitamal Pharmaceuticals Ltd. 8 SOT 815 (Mum.) CIT Vs. Gom Industries Ltd. & 299 ITR 42 (MP) DCIT Vs. Core Health Care Ltd. reported in 215 CTR 1 (SC) ” We find that the Tribunal in assessee’s own case in ITA No. 392/JP/2003 pertaining to assessment year 1996-97 decided the issue of Work-in-Progress in favour of the assessee. Further, the Coordinate Bench of the Tribunal in assessee’s own case in ITA No. 282/JP/2010 pertaining to a…

M/S Sumeru Enterproses, Jaipur vs. Income Tax Officer, Ward-6-4, Jaipur

In the result, the ground of appeal is partly allowed for statistical purposes

ITA 886/JPR/2019[2012-13]Status: DisposedITAT Jaipur20 Jan 2021AY 2012-13
For Appellant: Shri Manish Agrarwal (C.A.)For Respondent: Shri B.K. Gupta (CIT) a
Section 143(3)Section 36(1)(vii)Section 37(1)

…er of Income Tax vs. Raj Kumar Singh and Co. (No. 2) 295 ITR 81 (All) KNP Securities (P) Ltd. vs. Assistant Commissioner of Income Tax 33 DTR 210 (Mumbai) (Trib) Dy. CIT Vs. Sarabai Pitamal Pharmaceuticals Ltd. 8 SOT 815 (Mum.) CIT Vs. Gom Industries Ltd. & 299 ITR 42 (MP) DCIT Vs. Core Health Care Ltd. reported in 215 CTR 1 (SC) ” We find that the Tribunal in assessee’s own case in ITA No. 392/JP/2003 pertaining to assessment year 1996-97 decided the issue of Work-in-Progress in favour of the assessee. Further, the Coordinate Bench of the Tribunal in assessee’s own case in ITA No. 282/JP/2010 pertaining to a…

Assistant Commissioner of Income Tax vs. Prasanna Purple Mobility Solutions Pvt.Ltd, Pune

In the result, appeal of the Revenue is dismissed

ITA 158/PUN/2017[2012-13]Status: DisposedITAT Pune23 Jan 2019AY 2012-13

Bench: Shri R.S. Syal, Vp & Shri Partha Sarathi Chaudhury, Jm

For Respondent: Shri Pankaj Garg
Section 143(1)Section 143(3)Section 36(1)(iii)Section 37

…आयकर अपील"य अ"धकरण “बी” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.S. SYAL, VP AND SHRI PARTHA SARATHI CHAUDHURY, JM आयकर अपील सं. / ITA No.158/PUN/2017 "नधा"रण वष" / Assessment Year : 2012-13 The Assistant Commissioner of Income Tax, Circle-4, Pune. …....अपीलाथ" / Appellant बनाम / V/s. Prasanna Purple Mobility Solutions Pvt. Ltd. 396, Shukrawar Peth, Near A D School, S.P. College, Pune-411 030. PAN : AAACO9763H ……""यथ" / Respondent Revenue by : Shri Pankaj Garg : Shri Nikhil Mutha Assessee by सुनवाई क" तार"ख / Date of Hearing : 22.01.2019 घोषणा क" तार"ख / Date of…