Commissioner of Income Tax (2025) 172\ntaxmann.com 201 (Rajkot-Trib.)\n• Poonam Marwaha v. ACIT, DCIT

171 Taxmann.com 57Income Tax Appellate Tribunal2025#23084 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2025 to 2025.

Issues it is cited on

section 263condonation of delaysection 143prescribedpersonsection 14section 143(3)total incomebusinessdocumentinterest

Judgments citing Commissioner of Income Tax (2025) 172\ntaxmann.com 201 (Rajkot-Trib.)\n• Poonam Marwaha v. ACIT, DCIT

Azb and Partner, Mumbai vs. PCIT-8, Mumbai

ITA 4105/MUM/2025[2020-21]Status: DisposedITAT Mumbai19 Sept 2025AY 2020-21

Bench: Shri Vikram Singh Yadav & Shri Anikesh Banerjee

For Appellant: Shri Yogesh Thar & Shri VinayakFor Respondent: Shri Rajesh Kumar Yadav (CIT-DR)
Section 143(3)Section 144BSection 195Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A No.4105/Mum/2025 (Assessment Year: 2020-21) AZB AND PARTNERS VS PCIT, Mumbai-8, AZB House, Peninsula Room No.611, 6th Floor, Aayakar Corporate Park, Ganpatrao Kadam MAG, Lower Parel, Mumbai-400 013 Bhavan, M.K. Road, Mumbai-400 020 PAN: AAKFA0281H APPELLANT RESPONDENT Assessee by : Shri Yogesh Thar & Shri Vinayak Bhat Respondent by : Shri Rajesh Kumar Yadav (CIT-DR) Date of hearing : 16/09/2025 Date of pronouncement : 19/09/2025 ORDER Per Anikesh Baner…

A and J Industrial and Financial Consultancy Private Limited, Jaipur vs. Assistant Commissioner of Income Tax, Central Circle 3, Jaipur

ITA 85/JPR/2025[2014-15]Status: DisposedITAT Jaipur26 Aug 2025AY 2014-15
For Appellant: Shri P.C. Parwal, C.AFor Respondent: Shri Rajesh Ojha, CIT-DR, &
Section 143(2)Section 153A

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A-Bench” JAIPUR श्री गगन गोयल, लेखा सदस्य एवं श्री नरेन्द्र कुमार, न्यायिक सदस्य के समक्ष BEFORE: SHRI GAGAN GOYAL, AM & SHRI NARINDER KUMAR, JM आयकर अपील सं./ ITA No. 85/JPR/2025 निर्धारणवर्ष / Assessment Year : 2014-15 A And J Industrial And Financial बनाम The Assistant Commissioner of Consultancy Pvt. Ltd. 137-138 Jhotwara Industrial Area, Jaipur. Vs. Income Tax, Central circle-3, Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AADCA3089P अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 269/JPR/20…

Deputy Commissioner of Income-Tax, Central Circle-3, Jaipur, Ambedkar Circle vs. A and J Industrial and Financial Consultancy Private Limited, Jhotwara

ITA 269/JPR/2025[2014-15]Status: DisposedITAT Jaipur26 Aug 2025AY 2014-15
For Appellant: Shri P.C. Parwal, C.AFor Respondent: Shri Rajesh Ojha, CIT-DR, &
Section 143(2)Section 153A

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A-Bench” JAIPUR श्री गगन गोयल, लेखा सदस्य एवं श्री नरेन्द्र कुमार, न्यायिक सदस्य के समक्ष BEFORE: SHRI GAGAN GOYAL, AM & SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 85/JPR/2025 निर्धारणवर्ष / Assessment Year : 2014-15 A And J Industrial And Financial बनाम The Assistant Commissioner of Consultancy Pvt. Ltd. 137-138 Jhotwara Industrial Area, Jaipur. Vs. Income Tax, Central circle-3, Jaipur. स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AADCA3089P अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 269/JPR/2…