A.C.I.T.. Cir.-2, Nagpur vs. M/S Sunvijay Rolling and Enginering Ltd, Nagpur
In the result, this appeal by the Revenue stands dismissed
ITA 224/NAG/2015[2012-13]Status: DisposedITAT Nagpur30 Mar 2017AY 2012-13
Bench: Shri Shamim Yahya & Shri Ram Lal Negi..
For Appellant: Shri A.R. NinaweFor Respondent: Shri K.P. Dewani
…1 ITA No. 224/Nag/2015. IN THE INCOME TAX APPELLATE TRIBUNAL, NAGPUR BENCH, NAGPUR BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI RAM LAL NEGI, JUDICIAL MEMBER.. I.T.A. No. 224/Nag/2015 Assessment Year : 2012-13. Asstt. Commissioner of Income-tax, M/s Sanvijay Rolling and Circld-2, Nagpur. Vs. Engineering Ltd., Nagpur. PAN AACCS0217J. Appellant. Respondent. Appellant by : Shri A.R. Ninawe. Respondent by : Shri K.P. Dewani. Date of Hearing : 30-03-2017. Date of Pronouncement : 30th March, 2017. O R D E R. PER SHAMIM YAHYA, A.M. : This appeal by the Revenue is directed against the order of learned CIT(App…
