COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER v. THE STATE OF M.P. 46

6 SCC 498Reported decision2009#1136 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

Mitthulal v. State of M.P. · AIR 1975 SC 149 · 1975 SC 149 · Mitthulal and Another v. State of M.P. · Mitthulal State of M.P. · Supreme Court 1975 · M.P. State Mitthulal · 1975 AIR 149

Judgments citing COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER v. THE STATE OF M.P. 46

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…COLLECTOR OF CENTRAL EXCISE Vs. ORIENT FABRICS (P) LTD. 44.(2005) 7 SC CASES 203: STAR INDIA (P). LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER Vs. THE STATE OF M.P. 46.(2009) 6 SCC 498: SANTOSH KUMAR SATHISHBHUSHAN BARIYAR Vs. STATE OF MAHARASHTRA. 47.(2015) 5 SCC: SHREYA SINGHAL Vs. UNION OF INDIA. 48.AIR 1978 SC 597: SMT. MANEKA GANDHI Vs. UNION OF INDIA AND ANOTHER. 49.(2007) 6 SCC 528: DILIP S. DAHANUKAR Vs. KOTAK MAHINDRA CO. LTD. AND ANOTHER. 367 50.(1987) 3 S…

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COMMISSIONER OF CENTRAL EXCISE, MUMBAI & GOA. 45.AIR 1975 SC 149: MITTHULAL AND ANOTHER v. THE STATE OF M.P. 46 (6 SCC 498) — Cited in 99 Judgments | BharatTax