Commissioner Commissioner of Income-tax-1, Agra v. Chandra 1, Agra vs. Chandra Bhan Bansal

46 Taxmann.com 108High Court2014#20919 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2018 to 2026.

Sections most often in play

Section 12AASection 133ASection 142(1)Section 143(2)Section 147Section 148Section 151Section 153(2)

Judgments citing Commissioner Commissioner of Income-tax-1, Agra v. Chandra 1, Agra vs. Chandra Bhan Bansal

Incometax Officer Exemptions Ward, Tirunelveli vs. Aark India Educational Charitable Trust, Tirunelveli

In the result, the appeal of the asse

ITA 2387/CHNY/2025[2012-13]Status: DisposedITAT Chennai04 Feb 2026AY 2012-13

Bench: Shri Manu Kumar Giri & Shris.R.Raghunathaआयकरअपीलसं/.Ita Nos.: 1986/Chny/2025 "नधा"रणवष" / Assessment Year: 2012-13 Aark India Educational V. Income Tax Officer Charitable Trust, (Exemptions Ward) Nellai 1 1 Francis Xavier Engineering City Centre, Rahmath Nagar, College Campus, Vannarapettai, Tiruchendur Road, Tirunelveli, Tamil Nadu Tirunelveli Tamil Nadu- 627003 627011 [Pan: Aacta 2809 D] (अपीलाथ /Appellant) (!"यथ /Respondent) आयकरअपीलसं/.Ita No. 2387/Chny/2025 (Revenue Appeal) "नधा"रणवष" / Assessment Year: 2012-13 Income Tax Officer (Exemptions Aark India Educational Ward) Nellai City Centre, Rahmath Charitable Trust, Nagar, Tiruchendur Road, 1 1 Francis Xavier Tirunelveli Tamil Nadu-627011 Engineering College Campus, Vannarapettai, Tirunelveli, Tamil Nadu-627003 [Pan: Aacta 2809 D] (अपीलाथ /Appellant) (!"यथ /Respondent) अपीलाथ क$ओरसे/Appellant/Assessee By : Mr. Y. Sridhar, F.C.A. : Ms. E. Pavuna Sundari, Cit !"यथ क$ओरसे/Respondent/Revenue By सुनवाईक$तार"ख/Date Of Hearing : 07.01.2026

For Appellant: Mr. Y. Sridhar, F.C.A
Section 12ASection 133A

…आयकरअपील"यअ"धकरण,’ए’"यायपीठ,चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ीमनुकुमारिग"र, "ाियकसद" एवं "ीएस. आर. रघुनाथालेखासद" BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRIS.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं/.ITA Nos.: 1986/Chny/2025 "नधा"रणवष" / Assessment Year: 2012-13 AARK INDIA EDUCATIONAL v. Income Tax Officer CHARITABLE TRUST, (Exemptions Ward) Nellai 1 1 Francis Xavier Engineering City Centre, Rahmath Nagar, College Campus, Vannarapettai, Tiruchendur Road, Tirunelveli, Tamil Nadu Tirunelveli Tamil Nadu- 627003 627011 [PAN: AACTA 2809 D] (अपीलाथ /Appellant) (!"यथ /Respo…

M/S. Aark India Educational Trust, Tirunelveli vs. ITO (Exemptions), Tirunelveli

In the result, the appeal of the asse

ITA 1986/CHNY/2025[2012-13]Status: DisposedITAT Chennai04 Feb 2026AY 2012-13

Bench: Shri Manu Kumar Giri & Shris.R.Raghunathaआयकरअपीलसं/.Ita Nos.: 1986/Chny/2025 "नधा"रणवष" / Assessment Year: 2012-13 Aark India Educational V. Income Tax Officer Charitable Trust, (Exemptions Ward) Nellai 1 1 Francis Xavier Engineering City Centre, Rahmath Nagar, College Campus, Vannarapettai, Tiruchendur Road, Tirunelveli, Tamil Nadu Tirunelveli Tamil Nadu- 627003 627011 [Pan: Aacta 2809 D] (अपीलाथ /Appellant) (!"यथ /Respondent) आयकरअपीलसं/.Ita No. 2387/Chny/2025 (Revenue Appeal) "नधा"रणवष" / Assessment Year: 2012-13 Income Tax Officer (Exemptions Aark India Educational Ward) Nellai City Centre, Rahmath Charitable Trust, Nagar, Tiruchendur Road, 1 1 Francis Xavier Tirunelveli Tamil Nadu-627011 Engineering College Campus, Vannarapettai, Tirunelveli, Tamil Nadu-627003 [Pan: Aacta 2809 D] (अपीलाथ /Appellant) (!"यथ /Respondent) अपीलाथ क$ओरसे/Appellant/Assessee By : Mr. Y. Sridhar, F.C.A. : Ms. E. Pavuna Sundari, Cit !"यथ क$ओरसे/Respondent/Revenue By सुनवाईक$तार"ख/Date Of Hearing : 07.01.2026

For Appellant: Mr. Y. Sridhar, F.C.A
Section 12ASection 133A

…आयकरअपील"यअ"धकरण,’ए’"यायपीठ,चे"नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ीमनुकुमारिग"र, "ाियकसद" एवं "ीएस. आर. रघुनाथालेखासद" BEFORE SHRI MANU KUMAR GIRI, JUDICIAL MEMBER AND SHRIS.R.RAGHUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं/.ITA Nos.: 1986/Chny/2025 "नधा"रणवष" / Assessment Year: 2012-13 AARK INDIA EDUCATIONAL v. Income Tax Officer CHARITABLE TRUST, (Exemptions Ward) Nellai 1 1 Francis Xavier Engineering City Centre, Rahmath Nagar, College Campus, Vannarapettai, Tiruchendur Road, Tirunelveli, Tamil Nadu Tirunelveli Tamil Nadu- 627003 627011 [PAN: AACTA 2809 D] (अपीलाथ /Appellant) (!"यथ /Respo…

Pr.Commissioner of Income Tax-7 vs. M/S Tally India Pvt Ltd

In the result, we do not find

ITA/307/2018HC Karnataka06 Apr 2021

Bench: ALOK ARADHE,M.G.S. KAMAL

Section 143(2)Section 153(1)(a)Section 153(3)(ii)Section 260Section 260ASection 92C

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 6TH DAY OF APRIL 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE M.G.S. KAMAL I.T.A. NO.307 OF 2018 BETWEEN: 1. PR. COMMISSIONER OF INCOME-TAX-7 BMTC COMPLEX, KORAMANGALA BANGALORE. 2. THE DY. COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE. ... APPELLANTS (BY SRI. T.N.C. SRIDHAR, ADV., FOR SRI. JEEVAN J. NEERALGI, ADV.,) AND: M/S. TALLY INDIA PVT. LTD NO.331-336, RAHEJA ARCADE 3RD FLOOR, KORMANGALA BENGALURU-560095. ... RESPONDENT (BY SRI. PERCY PARDIWALLA, SR. COUNSEL A/W MS. MAN…

The ITO, Ward-2(1)(4), Ahmedabad vs. M/S. M.G.F. Growth Research and Investment Ltd., Ahmedabad

In the result, appeal of the Revenue is dismissed and CO of the assessee is allowed

ITA 2311/AHD/2016[2009-10]Status: DisposedITAT Ahmedabad27 Jun 2018AY 2009-10

Bench: Shri Rajpal Yadav & Shri Amarjit Singh

For Respondent: Shri Prasoon Kabra, Sr.DR
Section 13Section 132Section 143(1)Section 143(3)Section 148Section 153(4)Section 68

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD - BENCH ‘A’ BEFORE SHRI RAJPAL YADAV, JUDICIAL MEMBER AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER आयकर अपील सं./ ITA No.2311/Ahd/2016 With CO No.166/Ahd/2016 "नधा"रण वष"/Asstt. Year: 2009-2010 ITO, Ward-2(1)(4) Vs. M/s.M.G.F. Growth Research and Ahmedabad. Investment Ltd. A-32, Maskati Market, 1st Floor Sakar Bazar, Kalupur Ahmedabad 38 002. PAN : AAFCM 4532 M अपीलाथ"/ (Appellant) "त् यथ"/ (Respondent) Revenue by : Shri Prasoon Kabra, Sr.DR : Shri P.D. Shah, AR Assessee by सुनवाई क" तार"ख/Date of Hearing : 08/06/20…

Commissioner Commissioner of Income-tax-1, Agra v. Chandra 1, Agra vs. Chandra Bhan Bansal (46 Taxmann.com 108) — Cited in 4 Judgments | BharatTax