Color Craft v. Income-tax Officer- 16(2)(4), Mumbai

68 Taxmann.com 409Reported decision2016#21251 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 357,263 Indian tax judgments — from 2019 to 2024.

Judgments citing Color Craft v. Income-tax Officer- 16(2)(4), Mumbai

The Pr. Commissioner of Income Tax - 15 vs. Shri Harish Bhasin

ITA/570/2023HC Delhi09 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 139(1)Section 142(1)Section 144Section 147Section 148

…ITA 569/2023 Page 1 of 8 $~14 to 17 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 569/2023 THE PR. COMMISSIONER OF INCOME TAX – 15 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC & Mr. Abhishek Anand, Adv. versus SHRI HARISH BHASIN .....Respondent Through: Mr. Kirti Uppal, Sr. Adv. with Mr. K.R. Manjani, Mr. Tarun Aswani & Mr. Tushar, Advs. 15 + ITA 570/2023 THE PR. COMMISSIONER OF INCOME TAX – 15 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC & Mr. Abhishek Anand, Adv. versu…

The Pr. Commissioner of Income Tax - 15 vs. Shri Harish Bhasin

ITA/572/2023HC Delhi09 Dec 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE DHARMESH SHARMA

Section 139(1)Section 142(1)Section 144Section 147Section 148

…ITA 569/2023 Page 1 of 8 $~14 to 17 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 569/2023 THE PR. COMMISSIONER OF INCOME TAX – 15 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC & Mr. Abhishek Anand, Adv. versus SHRI HARISH BHASIN .....Respondent Through: Mr. Kirti Uppal, Sr. Adv. with Mr. K.R. Manjani, Mr. Tarun Aswani & Mr. Tushar, Advs. 15 + ITA 570/2023 THE PR. COMMISSIONER OF INCOME TAX – 15 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC & Mr. Abhishek Anand, Adv. versu…

The Pr. Commissioner of Income Tax -15 vs. Shri Harish Bhasin

ITA/574/2023HC Delhi09 Dec 2024

Bench: HON'BLE MR. JUSTICE DHARMESH SHARMA,HON'BLE MR. JUSTICE YASHWANT VARMA

Section 139(1)Section 142(1)Section 144Section 147Section 148

…ITA 569/2023 Page 1 of 8 $~14 to 17 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 569/2023 THE PR. COMMISSIONER OF INCOME TAX – 15 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC & Mr. Abhishek Anand, Adv. versus SHRI HARISH BHASIN .....Respondent Through: Mr. Kirti Uppal, Sr. Adv. with Mr. K.R. Manjani, Mr. Tarun Aswani & Mr. Tushar, Advs. 15 + ITA 570/2023 THE PR. COMMISSIONER OF INCOME TAX – 15 .....Appellant Through: Mr. Ruchir Bhatia, SSC with Mr. Anant Mann, JSC & Mr. Abhishek Anand, Adv. versu…

Trimble Solutions Corporation, Mumbai vs. DCIT(It)-4(1)(2), Mumbai

The appeal of the assessee is partly allowed in terms of our aforesaid observations

ITA 6481/MUM/2017[2010-11]Status: DisposedITAT Mumbai16 Dec 2019AY 2010-11

Bench: Shri Pramod Kumar & Shri Ravish Sood

For Appellant: Sh. Divesh ChawlaFor Respondent: Sh. Anbu Selvam
Section 143(2)Section 143(3)Section 144C(13)Section 153Section 234ASection 234BSection 271(1)(c)Section 27ISection 9Section 9(1)(vi)

…P a g e | 1 ITA No.6481 & 6482/Mum/2017 A.Ys 2010-11 & 2011-12 M/s. Trimble Solutions (earlier known as ‘Tekla Corporation) IN THE INCOME TAX APPELLATE TRIBUNAL “I” Bench, Mumbai Before Shri Pramod Kumar, Vice President and Shri Ravish Sood, Judicial Member ITA No. 6482/Mum/2017 (Assessment Year: 2011-12) Trimble Solutions Corporation Deputy Commissioner of Income Tax, Cir C/0 SRBC & Associates LLP, 14th Floor., (IT)(4)(1)(2), Mumbai, Room No. 1609, 16th The Ruby 29 Senapati Bapat Marg, Dadar Floor, Air India Building, Nariman Point, Vs. (W), Mumbai-400 028. Mumbai-400 021. PAN – AADCT2639Q (Appellant) (Respond…

Color Craft v. Income-tax Officer- 16(2)(4), Mumbai (68 Taxmann.com 409) — Cited in 4 Judgments | BharatTax