Collector and Customs and Central Excise, Guntur and Ors. v. Surendra Cotton Oil Mills and Fertilizers Co. And Ors.

1 SCC 578Reported decision2001#16353 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2013 to 2016.

Judgments citing Collector and Customs and Central Excise, Guntur and Ors. v. Surendra Cotton Oil Mills and Fertilizers Co. And Ors.

The Commissioner of Income Tx-IV vs. Indraprastha Gas Ltd

ITA/67/2016HC Delhi27 Jan 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE VIBHU BAKHRU

…RFA (OS) No.67/2016 Page 1 of 52 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Judgment Reserved On :October 24, 2016 Judgment Delivered On :October 27, 2016 + RFA (OS) 67/2016 THE INDIAN HOTELS COMPANY LTD. .....Appellant Represented by: Mr.Harish N.Salve, Sr.Advocate Mr.Rajiv Nayar, Sr.Advocate instructed by Mr.Rishi Agrawala, Mr.Karan Luthra and Ms.Niyati Kohli, Advocates versus NEW DELHI MUNICIPAL COUNCIL .....Respondent Represented by: Mr.Sanjay Jain, Ad…

The Commissioner of Income Tax-IV vs. NMDC Limited

ITTA/342/2013HC Telangana21 Aug 2013

The Commissioner of Income Tax - VI vs. Sri Macha Srinivas Goud

ITTA/344/2013HC Telangana21 Aug 2013

The Commissioner of Income Tax IV vs. PVR Industries Limited

ITTA/343/2013HC Telangana21 Aug 2013

The Commissioner of Income tax IV vs. M/s L AND T Infocity Ltd

ITTA/336/2013HC Telangana20 Aug 2013
Collector and Customs and Central Excise, Guntur and Ors. v. Surendra Cotton Oil Mills and Fertilizers Co. And Ors. (1 SCC 578) — Cited in 5 Judgments | BharatTax