Cognizant Technology Solutions India (P.) Ltd. v. ACIT

131 Taxmann.com 346High Court2021#12112 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2023 to 2026.

Sections most often in play

Section 142(1)Section 143(3)Section 144BSection 139Section 143(2)Section 144Section 147Section 148

Issues it is cited on

section 145(2)sanctioning authoritysection 151(2)national faceless assessment centrelive linkborrowed satisfactionfaceless assessmentsection 44abchange of opiniontangible materialregular assessmentsection 145

Judgments citing Cognizant Technology Solutions India (P.) Ltd. v. ACIT

Cisco Systems (India) Private Limited, Bangalore vs. The Principal Commissioner of Income Tax - 2, Koramangala, Bangalore

In the result, the appeal of the assessee is hereby dismissed

ITA 1234/BANG/2025[AY 2021-22]Status: DisposedITAT Bangalore30 Jan 2026

Bench: Shri Waseem Ahmed & Shri Soundararajan Kassessment Year: 2021-22

For Appellant: Shri Nageshwar Rao, AdvocateFor Respondent: Shri Shivanad Kalakeri, CIT (DR)
Section 143(3)Section 144BSection 263Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER Assessment Year: 2021-22 Cisco Systems (India) Pvt. Ltd., Vs. The Pr. Commissioner of Sez unit Kadubeesanahalli Village, Income – 2, Bellandur, S.O Kadubeesanahalli, Bangalore. Bangalore – 560 103. PAN – AABCC 0258 Q APPELLANT RESPONDENT Assessee by : Shri Nageshwar Rao, Advocate Revenue by : Shri Shivanad Kalakeri, CIT (DR) Date of hearing : 09.01.2026 Date of Pronouncement : 30.01.2026 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: The present appeal has been inst…

Pradeep Kumar Agrawal, Dhamtari vs. Income Tax Officer, Ward-Dhamtari, Dhamtari

ITA 160/RPR/2024[2017-18]Status: DisposedITAT Raipur16 Jan 2025AY 2017-18

Bench: Shri Ravish Sood, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 158, 159 & 160/Rpr/2024 (िनधा"रण वष" Assessment Year: 2015-16, 2016-17 & 2017-18)

For Appellant: Shri Sunil Kumar Agrawal, CAFor Respondent: Dr. Priyanka Patel, Sr. DR
Section 143(2)Section 143(3)Section 147Section 148Section 250Section 44ASection 69

…आयकर अपीलीय अिधकरण, रायपुर "ायपीठ, रायपुर IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR "ी रिवश सूद, "ाियक सद" एवं "ी अ"ण खोड़िपया, लेखा सद" के सम" । BEFORE SHRI RAVISH SOOD, JM & SHRI ARUN KHODPIA, AM आयकर अपील सं. / ITA Nos: 158, 159 & 160/RPR/2024 (िनधा"रण वष" Assessment Year: 2015-16, 2016-17 & 2017-18) Pradeep Kumar Agrawal, v Income Tax Officer, Ward- Dhamtari H. No. 19, Ramjanki Mandir, Sadar s Shankardan Road, Vill- Haraftrai, Bazar, Dhamtari-493773 PAN: ACHPA6856B (अपीलाथ"/Appellant) (""थ" / Respondent) . . िनधा"रती की ओर से /Assessee by : Shri Sunil Kumar Agrawal, CA राज" की ओर से /Revenue…

Pradeep Kumar Agrawal, Dhamtari vs. Income Tax Officer, Ward-Dhamtari, Dhamtari

ITA 159/RPR/2024[2016-17]Status: DisposedITAT Raipur16 Jan 2025AY 2016-17

Bench: Shri Ravish Sood, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 158, 159 & 160/Rpr/2024 (िनधा"रण वष" Assessment Year: 2015-16, 2016-17 & 2017-18)

For Appellant: Shri Sunil Kumar Agrawal, CAFor Respondent: Dr. Priyanka Patel, Sr. DR
Section 143(2)Section 143(3)Section 147Section 148Section 250Section 44ASection 69

…आयकर अपीलीय अिधकरण, रायपुर "ायपीठ, रायपुर IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR "ी रिवश सूद, "ाियक सद" एवं "ी अ"ण खोड़िपया, लेखा सद" के सम" । BEFORE SHRI RAVISH SOOD, JM & SHRI ARUN KHODPIA, AM आयकर अपील सं. / ITA Nos: 158, 159 & 160/RPR/2024 (िनधा"रण वष" Assessment Year: 2015-16, 2016-17 & 2017-18) Pradeep Kumar Agrawal, v Income Tax Officer, Ward- Dhamtari H. No. 19, Ramjanki Mandir, Sadar s Shankardan Road, Vill- Haraftrai, Bazar, Dhamtari-493773 PAN: ACHPA6856B (अपीलाथ"/Appellant) (""थ" / Respondent) . . िनधा"रती की ओर से /Assessee by : Shri Sunil Kumar Agrawal, CA राज" की ओर से /Revenue…

Pradeep Kumar Agrawal, Dhamtari vs. Income Tax Officer, Ward-Dhamtari, Dhamtari

ITA 158/RPR/2024[2015-16]Status: DisposedITAT Raipur16 Jan 2025AY 2015-16

Bench: Shri Ravish Sood, Jm & Shri Arun Khodpia, Am आयकर अपील सं. / Ita Nos: 158, 159 & 160/Rpr/2024 (िनधा"रण वष" Assessment Year: 2015-16, 2016-17 & 2017-18)

For Appellant: Shri Sunil Kumar Agrawal, CAFor Respondent: Dr. Priyanka Patel, Sr. DR
Section 143(2)Section 143(3)Section 147Section 148Section 250Section 44ASection 69

…आयकर अपीलीय अिधकरण, रायपुर "ायपीठ, रायपुर IN THE INCOME TAX APPELLATE TRIBUNAL RAIPUR BENCH, RAIPUR "ी रिवश सूद, "ाियक सद" एवं "ी अ"ण खोड़िपया, लेखा सद" के सम" । BEFORE SHRI RAVISH SOOD, JM & SHRI ARUN KHODPIA, AM आयकर अपील सं. / ITA Nos: 158, 159 & 160/RPR/2024 (िनधा"रण वष" Assessment Year: 2015-16, 2016-17 & 2017-18) Pradeep Kumar Agrawal, v Income Tax Officer, Ward- Dhamtari H. No. 19, Ramjanki Mandir, Sadar s Shankardan Road, Vill- Haraftrai, Bazar, Dhamtari-493773 PAN: ACHPA6856B (अपीलाथ"/Appellant) (""थ" / Respondent) . . िनधा"रती की ओर से /Assessee by : Shri Sunil Kumar Agrawal, CA राज" की ओर से /Revenue…

Khed Economic Infrastructure Pvt Ld, Pune vs. Deputy Commissioner of Income Tax, Circle-14, Pune

Appeals are allowed in above terms

ITA 923/PUN/2023[2011-12]Status: DisposedITAT Pune25 Oct 2023AY 2011-12

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P. Murkunde
Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.923/PUN./2023 Assessment Years 2011-2012 Khed Economic Infrastructure Pvt. Ltd., The DCIT, Circle-14, Level-4, Amar Avinash Aayakar Sadan, Bodhi Corporate Plaza, S.No.11, Tower, 548/2B, Salisbury 11/1 to 11/4, Plot No.D/2, Park, Gultekdi, Atur Bund Garden Road, Pune. vs. Sangtani Park, Lane No.1, PIN – 411 001 Pune – 411 037. PAN AADCK2683F Maharashtra. Maharashtra. (Appellant) (Respondent) I.T.A.No.924/PUN./2023 Assessment Year 2012-2013 Khed Economic…

Khed Economic Infrastructure Pvt Ltd, Pune vs. Income Tax Officer, Ward-14(2), Pune

Appeals are allowed in above terms

ITA 925/PUN/2023[2013-14]Status: DisposedITAT Pune23 Oct 2023AY 2013-14

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P. Murkunde
Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.923/PUN./2023 Assessment Years 2011-2012 Khed Economic Infrastructure Pvt. Ltd., The DCIT, Circle-14, Level-4, Amar Avinash Aayakar Sadan, Bodhi Corporate Plaza, S.No.11, Tower, 548/2B, Salisbury 11/1 to 11/4, Plot No.D/2, Park, Gultekdi, Atur Bund Garden Road, Pune. vs. Sangtani Park, Lane No.1, PIN – 411 001 Pune – 411 037. PAN AADCK2683F Maharashtra. Maharashtra. (Appellant) (Respondent) I.T.A.No.924/PUN./2023 Assessment Year 2012-2013 Khed Economic…

Khed Economic Infrastructure Pvt Ltd, Pune vs. Income Tax Officer, Ward-14(1), Pune

Appeals are allowed in above terms

ITA 924/PUN/2023[2012-13]Status: DisposedITAT Pune23 Oct 2023AY 2012-13

Bench: Shri Satbeer Singh Godara & Dr. Dipak P. Ripote

For Appellant: Shri Nikhil S. PathakFor Respondent: Shri Ramnath P. Murkunde
Section 142(1)Section 143(3)Section 147Section 148

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “A” BENCH : PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER I.T.A.No.923/PUN./2023 Assessment Years 2011-2012 Khed Economic Infrastructure Pvt. Ltd., The DCIT, Circle-14, Level-4, Amar Avinash Aayakar Sadan, Bodhi Corporate Plaza, S.No.11, Tower, 548/2B, Salisbury 11/1 to 11/4, Plot No.D/2, Park, Gultekdi, Atur Bund Garden Road, Pune. vs. Sangtani Park, Lane No.1, PIN – 411 001 Pune – 411 037. PAN AADCK2683F Maharashtra. Maharashtra. (Appellant) (Respondent) I.T.A.No.924/PUN./2023 Assessment Year 2012-2013 Khed Economic…

Rain Cements Limited, Hyd, Hyderabad vs. DCIT, Circle-3(1), Hyderabad

In the result, appeal filed by the assessee is allowed

ITA 864/HYD/2017[2008-09]Status: DisposedITAT Hyderabad31 May 2023AY 2008-09

Bench: Shri R.K. Panda & Shri K. Narasimha Charyassessment Year: 2008-09 M/S. Rain Cements Ltd Vs. Dy. Commissioner Of (Formerly Known As Rain Income Tax, Circle 3 (1) Cii Carbon (India) Ltd Hyderabad Hyderabad Pan:Aabcr8858F (Appellant) (Respondent) Assessee By: Advocate Prathishta Singh & Advocate Deepak Chopra Revenue By: Dr.Rajendra Kumar, Cit-Dr Date Of Hearing: 20/03/2023 Date Of Pronouncement: 31/05/2023 Order Per R.K. Panda, A.M This Appeal Filed By The Assessee Is Directed Against The Final Assessment Order Dated 24.03.2017 Passed U/S 143(3) R.W.S. 144C(5) R.W.S. 260 Of The I.T. Act For The A.Y 2008-09. 2. This Appeal Was Earlier Decided By The Tribunal Vide Order Dated 18.10.2019. Subsequently Vide Ma No.15/Hyd/2020, Dated 23.3.2021, The Tribunal Recalled The Entire Order For Fresh Adjudication. Therefore, This Is A Recalled Matter.

For Appellant: Advocate Prathishta Singh &For Respondent: Dr.Rajendra Kumar, CIT-DR
Section 10BSection 115JSection 143(2)Section 143(3)Section 147Section 148Section 92C

…India Ltd (2022) 142 taxmann.com 385 (Hon'ble Calcutta High Court). c) Pr.CIT vs. West Bengal Essential Commodities Supply Corporation Ltd (2022) 42 taxmann.com 323 (Hon'ble Calcutta High Court). d) Cognizant Technoloty Solutions India (P) Ltd vs. ACIT (2021) 131 Taxmann.com 346 (Hon'ble High Court of Madras). 18. The learned Counsel for the assessee referring to the decisions of the Hon'ble Supreme Court in the case of CIT vs. Kelvinator India (2010) 187 Taxmann 312(S.C) and in the case of Dy.CIT vs. Financial Software and Systems (P) Ltd (2022) 145 Taxmann.com 37 submitted that the Hon’ble Apex Court in the ab…

Cognizant Technology Solutions India (P.) Ltd. v. ACIT (131 Taxmann.com 346) — Cited in 8 Judgments | BharatTax