Cognizant Technology Services P. Ltd. v. DCIT

67 Taxmann.com 342Income Tax Appellate Tribunal2016#18177 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 143(3)Section 147 Section 148 Section 92CA

Judgments citing Cognizant Technology Services P. Ltd. v. DCIT

ACIT, Circle-1(1)(1), Bangalore vs. Acuity Knowledge Centre (India) Pvt. Ltd., Bangalore

In the result, the appeal filed by the revenue is dismissed

ITA 2110/BANG/2024[2011-12]Status: DisposedITAT Bangalore03 Jun 2025AY 2011-12

Bench: Shri Waseem Ahmed & Shri Soundararajan K.Assessment Year : 2011-12

For Respondent: Ms. Tanmayee Rajkumar

Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH : BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER Assessment Year : 2011-12 M/s. Acuity Knowledge Centre (India) Pvt. Ltd., The Assistant 7th Floor, Commissioner of Income Elixir Chancery Building, Tax, Municipal Door No. Circle – 1 (1)(1), 135/1-2, Bangalore. Residency Road, Vs. Bangalore – 560 025. PAN: AAECA9391H APPELLANT RESPONDENT : Ms. Tanmayee Rajkumar, Assessee by Advocate Revenue by : Shri Parithivel .V, JCIT-DR Date of Hearing : 05-03-2025 Date of Pronouncement : 03-06-2025 ORDER PER SOUNDARARAJAN K., JU…

Bnp Paribas India Solutions P.Ltd, Mumbai vs. DCIT Cir 12(1)(2), Mumbai

ITA 1906/MUM/2015[2010-11]Status: DisposedITAT Mumbai30 Jun 2020AY 2010-11

Bench: Shri Pramod Kumar & Shri Saktijit Dey

For Appellant: Shri Farookh V. IraniFor Respondent: Shri Sanjay Singh

Section 143(3)Section 144C(13)Section 92C

…IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH, MUMBAI BEFORE SHRI PRAMOD KUMAR, VICE PRESIDENT AND SHRI SAKTIJIT DEY, JUDICIAL MEMBER IT(TP)A no.1906/Mum./2015 (Assessment Year : 2010–11) BNP Paribas India Solutions Pvt. Ltd. Unit no.601, Infirnity Building no.4 Off Film City Road, Near Nagari Nivara ……………. Appellant Malad (East), Mumbai 400 097 PAN – AACCB5717E v/s Dy. Commissioner of Income Tax ……………. Respondent Circle–12(1)(2), Mumbai Assessee by : Shri Farookh V. Irani Revenue by : Shri Sanjay Singh Date of Hearing – 20.02.2020 Date of Order – 30.06.2020 O R D E R The captioned appeal has been filed b…

M/S Software Paradigms Infotech Private Limited, Mysore vs. JCIT, Mysore

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 599/BANG/2015[2010-11]Status: DisposedITAT Bangalore20 Feb 2020AY 2010-11

For Appellant: Shri G. S. Prasanth, C. AFor Respondent: Ms. Neera Malhotra, CIT DR

…IN THE INCOME TAX APPELLATE TRIBUNAL BANGALORE BENCH ‘ A ’ BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI A. K. GARODIA, ACCOUNTANT MEMBER I.T. (T.P.) A. No. 454/Bang/2015 (Assessment Year: 2010 – 11) ACIT, Circle – 1 (1), Mysuru. …. Appellant. Vs. M/s. Software Paradigms Infotech Pvt. Ltd., No. 316 – 318, Spicity, Hebbal Industrial Area, Mysuru – 570016 PAN : AALCS7583C ….. Respondent. AND I.T. (T.P.) A. No. 599/Bang/2015 (Assessment Year: 2010 – 11) M/s. Software Paradigms Infotech Pvt. Ltd., No. 316 – 318, Spicity, Hebbal Industrial Area, Mysuru – 570016 PAN : AALCS7583C …. Appellant. Vs. ACIT, Circle…

Asst. C..I.T., Mysore vs. M/S Software Paradigms Infotech Pvt. Ltd., Mysore

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 454/BANG/2015[2010-11]Status: DisposedITAT Bangalore20 Feb 2020AY 2010-11

For Appellant: Shri G. S. Prasanth, C. AFor Respondent: Ms. Neera Malhotra, CIT DR

Agilyst Consulting Pvt. Ltd.(Merged With Eclerx Services Ltd.), Mumbai vs. DCIT, Cir.2(1)(2), Mumbai

In the result, appeal is partly allowed

ITA 3999/MUM/2017[2010-11]Status: DisposedITAT Mumbai14 Oct 2019AY 2010-11

Bench: Shri Saktijit Dey & Shri Manoj Kumar Aggarwal

For Appellant: Shri Arijit Chakravarty a/wFor Respondent: Shri Rignesh K. Das

…IN THE INCOME TAX APPELLATE TRIBUNAL “K” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER IT(TP)A no.3999/Mum./2017 (Assessment Year : 2010–11) Agilyst Consulting Pvt. Ltd. (Merged with eClerx Services Ltd.) Sonawala Building, 29, Bank Street ……………. Appellant Fort, Mumbai 400 023 PAN – AAHCA0105A v/s Dy. Commissioner of Income Tax ……………. Respondent Circle–2(1)(2), Mumbai Assessee by : Shri Arijit Chakravarty a/w Shri Abhishek Tilak Revenue by : Shri Rignesh K. Das Date of Hearing – 17.07.2019 Date of Order – 14.10.2019 O R D E R PER SAKTIJIT DEY, J.M.…