Coca Cola India v. ACIT &Ors.

7 DTR 66Reported decision#25502 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2021.

Also reported as

77 Taxmann 103

Judgments citing Coca Cola India v. ACIT &Ors.

Sikkim Ferro Alloys Ltd, Mumbai vs. DCIT Cen Cir 6, Mumbai

In the result, all these appeals are allowed for statistical purpose

ITA 2062/MUM/2018[2011-12]Status: DisposedITAT Mumbai11 Aug 2021AY 2011-12

Bench: Shri Shamim Yahya (Am) & Shri Amarjit Singh (Jm)

For Appellant: Shri D.C.Bothra & Shri R. K. SinghFor Respondent: Shri Manpreet S Duggal
Section 132(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) ITA Nos.3968 & 3969/Mum/2016 (Assessment Years: 2007-08 & 2011-12) DCIT,CC-1(4) Sikkim Ferro Alloys Limited Room No.902, 9th Floor 2nd Floor, Apsara Cinema Bldg Old CGO Building, M.K.Road Dr.D.B.Marg, Grant Road(E) Vs. Churchgate, Mumbai-400 020 Mumbai-400 007 PAN/GIR No. AAGCS8115B : (Revenue) (Assessee) & ITA Nos.3245&3246/Mum/2016 and ITA Nos.2062&2063/Mum/2018 (Assessment Years: 2007-08,2010-11 & 2011-12) Sikkim Ferro Alloys Limited DCIT,CC-1(4) 2nd Floor, Apsara Cinema Bldg Room No.902, 9th Floor…

DCIT Cen Cir 1(4), Mumbai vs. Sikkim Ferro Alloys Ltd, Mumbai

In the result, all these appeals are allowed for statistical purpose

ITA 3968/MUM/2016[2007-08]Status: DisposedITAT Mumbai11 Aug 2021AY 2007-08

Bench: Shri Shamim Yahya (Am) & Shri Amarjit Singh (Jm)

For Appellant: Shri D.C.Bothra & Shri R. K. SinghFor Respondent: Shri Manpreet S Duggal
Section 132(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) ITA Nos.3968 & 3969/Mum/2016 (Assessment Years: 2007-08 & 2011-12) DCIT,CC-1(4) Sikkim Ferro Alloys Limited Room No.902, 9th Floor 2nd Floor, Apsara Cinema Bldg Old CGO Building, M.K.Road Dr.D.B.Marg, Grant Road(E) Vs. Churchgate, Mumbai-400 020 Mumbai-400 007 PAN/GIR No. AAGCS8115B : (Revenue) (Assessee) & ITA Nos.3245&3246/Mum/2016 and ITA Nos.2062&2063/Mum/2018 (Assessment Years: 2007-08,2010-11 & 2011-12) Sikkim Ferro Alloys Limited DCIT,CC-1(4) 2nd Floor, Apsara Cinema Bldg Room No.902, 9th Floor…

Sikkim Ferro Alloys Ltd, Mumbai vs. DCIT Cen Cir 6 (Old), Mumbai

In the result, all these appeals are allowed for statistical purpose

ITA 3245/MUM/2016[2007-08]Status: DisposedITAT Mumbai11 Aug 2021AY 2007-08

Bench: Shri Shamim Yahya (Am) & Shri Amarjit Singh (Jm)

For Appellant: Shri D.C.Bothra & Shri R. K. SinghFor Respondent: Shri Manpreet S Duggal
Section 132(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” Bench, Mumbai Before Shri Shamim Yahya (AM) & Shri Amarjit Singh (JM) ITA Nos.3968 & 3969/Mum/2016 (Assessment Years: 2007-08 & 2011-12) DCIT,CC-1(4) Sikkim Ferro Alloys Limited Room No.902, 9th Floor 2nd Floor, Apsara Cinema Bldg Old CGO Building, M.K.Road Dr.D.B.Marg, Grant Road(E) Vs. Churchgate, Mumbai-400 020 Mumbai-400 007 PAN/GIR No. AAGCS8115B : (Revenue) (Assessee) & ITA Nos.3245&3246/Mum/2016 and ITA Nos.2062&2063/Mum/2018 (Assessment Years: 2007-08,2010-11 & 2011-12) Sikkim Ferro Alloys Limited DCIT,CC-1(4) 2nd Floor, Apsara Cinema Bldg Room No.902, 9th Floor…