Co. Ltd. & CIT (1971)82 ITR 363 (SC), J.K. Synthetics Limited v. O.S. Bajpai, ITO

125 ITR 33High Court1980#4449 most cited
26

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2021.

Issues it is cited on

section 10(2)(xv)section 10(2)section 10(1)rule of consistencysection 260section 260amercantile system of accountingsection 263section 10section 26salaryprevious year

Judgments citing Co. Ltd. & CIT (1971)82 ITR 363 (SC), J.K. Synthetics Limited v. O.S. Bajpai, ITO

M/S Aggarwal & Modi Enterprise vs. Commissioner of Income Tax

ITA - 769 / 2006HC Delhi21 Jan 2016

…ITA Nos.353, 354, 355/2003; 767, 769, 770, 801, 876/2006; 1122, 1123/2007; 1273, 1274, 1277/2009 Page 1 of 31 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 14th December, 2015 Date of Decision: 21st January, 2016 + ITA 353/2003 M/s. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD ..... Appellant Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar, Advocate. versus THE COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Suruchi Agarwal, Senior Standing Counsel with Ms. Vibhooti Malhotra, Jun…

Aggarwal & Modi Enterprises Pv vs. C.I.T

ITA - 770 / 2006HC Delhi21 Jan 2016

…ITA Nos.353, 354, 355/2003; 767, 769, 770, 801, 876/2006; 1122, 1123/2007; 1273, 1274, 1277/2009 Page 1 of 31 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 14th December, 2015 Date of Decision: 21st January, 2016 + ITA 353/2003 M/s. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD ..... Appellant Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar, Advocate. versus THE COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Suruchi Agarwal, Senior Standing Counsel with Ms. Vibhooti Malhotra, Jun…

M/S Aggarwal & Modi Enterprise vs. Commissioner of Income Tax

ITA - 876 / 2006HC Delhi21 Jan 2016

…ITA Nos.353, 354, 355/2003; 767, 769, 770, 801, 876/2006; 1122, 1123/2007; 1273, 1274, 1277/2009 Page 1 of 31 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 14th December, 2015 Date of Decision: 21st January, 2016 + ITA 353/2003 M/s. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD ..... Appellant Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar, Advocate. versus THE COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Suruchi Agarwal, Senior Standing Counsel with Ms. Vibhooti Malhotra, Jun…

Aggarwal & Modi Enterpises Co vs. Commissioner of Income Tax

ITA - 1123 / 2007HC Delhi21 Jan 2016

…ITA Nos.353, 354, 355/2003; 767, 769, 770, 801, 876/2006; 1122, 1123/2007; 1273, 1274, 1277/2009 Page 1 of 31 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 14th December, 2015 Date of Decision: 21st January, 2016 + ITA 353/2003 M/s. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD ..... Appellant Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar, Advocate. versus THE COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Suruchi Agarwal, Senior Standing Counsel with Ms. Vibhooti Malhotra, Jun…

M/S Aggarwal & Modi Enterprises Pvt Ltd vs. Commissioner of Income Tax

ITA - 1273 / 2009HC Delhi21 Jan 2016

…ITA Nos.353, 354, 355/2003; 767, 769, 770, 801, 876/2006; 1122, 1123/2007; 1273, 1274, 1277/2009 Page 1 of 31 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 14th December, 2015 Date of Decision: 21st January, 2016 + ITA 353/2003 M/s. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD ..... Appellant Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar, Advocate. versus THE COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Suruchi Agarwal, Senior Standing Counsel with Ms. Vibhooti Malhotra, Jun…

M/S Aggarwal & Modi Enterprises vs. Commissioner of Income Tax

ITA - 1277 / 2009HC Delhi21 Jan 2016

…ITA Nos.353, 354, 355/2003; 767, 769, 770, 801, 876/2006; 1122, 1123/2007; 1273, 1274, 1277/2009 Page 1 of 31 $~ * IN THE HIGH COURT OF DELHI AT NEW DELHI Reserved on: 14th December, 2015 Date of Decision: 21st January, 2016 + ITA 353/2003 M/s. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD ..... Appellant Through: Mr. C.S. Aggarwal, Senior Advocate with Mr. Prakash Kumar, Advocate. versus THE COMMISSIONER OF INCOME TAX ..... Respondent Through: Ms. Suruchi Agarwal, Senior Standing Counsel with Ms. Vibhooti Malhotra, Jun…