CLSA India Pvt. Ltd. v. DCIT

160 Taxmann.com 696High Court2024#22896 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 144Section 147Section 148Section 143(3)Section 210Section 139Section 142Section 69

Issues it is cited on

amalgamationnotice under section 148section 144section 148section 147companysection 14indianfacbusiness

Judgments citing CLSA India Pvt. Ltd. v. DCIT

Jainco Cranes Limited, New Delhi vs. ITO, Ward-13(2), New Delhi

Accordingly, sustained. Hence, the grounds of appeal 1 to 4 & 6 are dismissed

ITA 888/DEL/2024[2012-13]Status: DisposedITAT Delhi23 Oct 2024AY 2012-13

Bench: Shri Anubhav Sharma & Shri Brajesh Kumar Singhassessment Year: 2012-13

Section 144Section 147Section 148Section 69

…1 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “SMC”: NEW DELHI BEFORE SHRI ANUBHAV SHARMA , JUDICIAL MEMBER AND SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER Assessment Year: 2012-13 Jainco Cranes Limited, Vs Income-tax Officer, A-188, C.C. Colony, Delhi-110007. Ward-13(2), New Delhi. PAN: AAACJ 3411 H APPELLANT RESPONDENT Assessee represented by Shri Sanjay Sehgal, CA Department represented by Shri Sanjay Kumar, Sr. DR 17.10.2024 Date of hearing Date of pronouncement 23.10.2024 O R D E R PER ANUBHAV SHARMA, JM: The assessee has come in appeal against the order dated 13.01.2024 passed by the National Facel…

Griffin Marine Travel Private Limited (Amalgamated With Instone India Private Limited), Mumbai vs. ACIT Circle (1)(1), Mumbai

In the result, the appeal of the assessee for AY 2015-16 is allowed

ITA 4197/MUM/2023[2015-16]Status: DisposedITAT Mumbai10 Sept 2024AY 2015-16

Bench: Shri Anikesh Banerjee, Jm & Ms Padmavathy S, Am

For Appellant: Shri Kumar Kale, Adv
Section 143(3)Section 147Section 148Section 210

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JM & MS PADMAVATHY S, AM I.T.A. No.4196/Mum/2023 (Assessment Year: 2013-14) I.T.A. No.4197/Mum/2023 (Assessment Year: 2015-16) Griffin Marine Travel Pvt. Ltd. Asstt. Commissioner of Income (Amalgamated with Instone India Tax, Circle-1(1), Room No. 607, 6th Floor, Pvt. Ltd.) 4/42, Der Deutsche Parkz, Vs. Subhas Nagar Road, Bhandup Wet, Aayakar Bhavan, M.K. Road, S.O. Mumbai-400078. Mumbai-400020. PAN : AAACG2764N Appellant) : Respondent) Appellant /Assessee by : Shri Kumar Kale, Adv. : Shri Swapnil Savant, JCIT Revenue / Responde…

Griffin Marine Travel Private Limited (Amalgamated With Instone India Private Limited), Mumbai vs. ACIT Circle(1)(1), Mumbai

In the result, the appeal of the assessee for AY 2015-16 is allowed

ITA 4196/MUM/2023[2013-14]Status: DisposedITAT Mumbai10 Sept 2024AY 2013-14

Bench: Shri Anikesh Banerjee, Jm & Ms Padmavathy S, Am

For Appellant: Shri Kumar Kale, Adv
Section 143(3)Section 147Section 148Section 210

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI ANIKESH BANERJEE, JM & MS PADMAVATHY S, AM I.T.A. No.4196/Mum/2023 (Assessment Year: 2013-14) I.T.A. No.4197/Mum/2023 (Assessment Year: 2015-16) Griffin Marine Travel Pvt. Ltd. Asstt. Commissioner of Income (Amalgamated with Instone India Tax, Circle-1(1), Room No. 607, 6th Floor, Pvt. Ltd.) 4/42, Der Deutsche Parkz, Vs. Subhas Nagar Road, Bhandup Wet, Aayakar Bhavan, M.K. Road, S.O. Mumbai-400078. Mumbai-400020. PAN : AAACG2764N Appellant) : Respondent) Appellant /Assessee by : Shri Kumar Kale, Adv. : Shri Swapnil Savant, JCIT Revenue / Responde…