Claggett Brachi Co. Ltd. v. CIT

44 Taxmann 186Supreme Court of India1989#20866 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2022.

Also reported as

177 ITR 4091

Judgments citing Claggett Brachi Co. Ltd. v. CIT

ACIT Central Circle 2(1), Chennai vs. Cavinkare Pvt. Ltd., Chennai

Appeal stand allowed

ITA 1076/CHNY/2018[2008-09]Status: DisposedITAT Chennai19 Oct 2022AY 2008-09

Bench: Hon’Ble Shri Mahavir Singh & Hon’Ble Shri Manoj Kumar Aggarwal, Am

For Appellant: Shri T. Banusekar (C.A) – Ld. ARFor Respondent: Shri ARV Sreeenivasan (Addl. CIT) –Ld. DR
Section 143(3)Section 147Section 148Section 149Section 151Section 36(1)(iii)

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, CHENNAI माननीय +ी महावीर िसंह, उपा12 एवं माननीय +ी मनोज कुमार अ6वाल ,लेखा सद9 के सम2। BEFORE HON’BLE SHRI MAHAVIR SINGH, VICE PRESIDENT AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.1076/Chny/2018 (िनधाBरण वषB / Assessment Year: 2008-09) ACIT M/s. Cavinkare Pvt. Ltd., बनाम/ Central Circle-2(1), No.12, Cenotaph Road, Teynampet, Vs. Chennai. Chennai – 600 018. "थायी लेखा सं./जीआइ आर सं./PAN/GIR No. AAACB-3754-B (अपीलाथ"/Appellant) : (""थ" / Respondent) & CO No.92/Chny/2018 (Arising out of ITA No.1076/Chny/2018…

Asst. Director of Income-Tax (Intl.Txn)-II, Hyderabad vs. M/S Midwest Granite (P) Limited, Hyderabad

Accordingly, the assessee’s appeal for the A.Y. 2009-10 is dismissed as withdrawn”

ITA 725/HYD/2013[2006-07]Status: DisposedITAT Hyderabad16 Dec 2021AY 2006-07

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri T.Sunil Goutam, DR
Section 132Section 148Section 149(3)Section 153CSection 163Section 163(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 723, 724 & 725/HYD/2013 Assessment Years: 2004-05, 2005-06 & 2006-07 Asst.Director of Income Tax M/s.Midwest Granites (P) (Int.Tax)-II, Vs Limited, HYDERABAD HYDERABAD [PAN: AAACM9486D] (Appellant) (Respondent) C.O. Nos.50, 51 & 52/HYD/2015 (in ITA Nos.723, 724 & 725/Hyd/2013) Assessment Years: 2004-05, 2005-06 & 2006-07 M/s.Midwest Granites (P) Asst.Director of Income Limited, Vs Tax (Int.Tax)-II, HYDERABAD HYDERABAD…

Asst. Director of Income-Tax (Intl.Txn)-II, Hyderabad vs. M/S Midwest Granite (P) Limited, Hyderabad

Accordingly, the assessee’s appeal for the A.Y. 2009-10 is dismissed as withdrawn”

ITA 724/HYD/2013[2005-06]Status: DisposedITAT Hyderabad16 Dec 2021AY 2005-06

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri T.Sunil Goutam, DR
Section 132Section 148Section 149(3)Section 153CSection 163Section 163(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 723, 724 & 725/HYD/2013 Assessment Years: 2004-05, 2005-06 & 2006-07 Asst.Director of Income Tax M/s.Midwest Granites (P) (Int.Tax)-II, Vs Limited, HYDERABAD HYDERABAD [PAN: AAACM9486D] (Appellant) (Respondent) C.O. Nos.50, 51 & 52/HYD/2015 (in ITA Nos.723, 724 & 725/Hyd/2013) Assessment Years: 2004-05, 2005-06 & 2006-07 M/s.Midwest Granites (P) Asst.Director of Income Limited, Vs Tax (Int.Tax)-II, HYDERABAD HYDERABAD…

Asst. Director of Income-Tax (Intl.Txn)-II, Hyderabad vs. M/S Midwest Granite (P) Limited, Hyderabad

Accordingly, the assessee’s appeal for the A.Y. 2009-10 is dismissed as withdrawn”

ITA 723/HYD/2013[2004-05]Status: DisposedITAT Hyderabad16 Dec 2021AY 2004-05

Bench: Shri S.S.Godara & Shri Laxmi Prasad Sahu

For Appellant: Shri P.Murali Mohan Rao, ARFor Respondent: Shri T.Sunil Goutam, DR
Section 132Section 148Section 149(3)Section 153CSection 163Section 163(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A” : HYDERABAD (THROUGH VIDEO CONFERENCE) BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER I.T.A. Nos. 723, 724 & 725/HYD/2013 Assessment Years: 2004-05, 2005-06 & 2006-07 Asst.Director of Income Tax M/s.Midwest Granites (P) (Int.Tax)-II, Vs Limited, HYDERABAD HYDERABAD [PAN: AAACM9486D] (Appellant) (Respondent) C.O. Nos.50, 51 & 52/HYD/2015 (in ITA Nos.723, 724 & 725/Hyd/2013) Assessment Years: 2004-05, 2005-06 & 2006-07 M/s.Midwest Granites (P) Asst.Director of Income Limited, Vs Tax (Int.Tax)-II, HYDERABAD HYDERABAD…

Claggett Brachi Co. Ltd. v. CIT (44 Taxmann 186) — Cited in 4 Judgments | BharatTax