CJT v. Jafari Momin Vikas Co-op, Credit Society Ltd.

227 Taxmann 59Reported decision#23765 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2018 to 2018.

Judgments citing CJT v. Jafari Momin Vikas Co-op, Credit Society Ltd.

The Peeeoples Co. Op.Credit Society Ltd., Anand vs. ITO, Ward-1(3)(2), Petlad

In the result, appeal filed by the Assessee is dismissed

ITA 1708/AHD/2018[2012-13]Status: DisposedITAT Ahmedabad30 Nov 2018AY 2012-13

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed)

For Appellant: NoneFor Respondent: Shri Lalit P. Jain, Sr. D.R
Section 143(2)Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASEEM AHMED, ACCOUNTANT MEMBER) ITA. No: 1708/AHD/2018 (Assessment Year: 2012-13) The Peoples Co.Op. Credit V/S Income Tax Officer, Ward- Society Ltd. Manager, The 1(3)(2), Petlad Peoples Co.Op. Credit Society Ltd. Santokpura, Tal. Borsad Dist. Anand- 388540 (Appellant) (Respondent) PAN: AAAAT2360B Appellant by : None Respondent by : Shri Lalit P. Jain, Sr. D.R. (आदेश)/ORDER Date of hearing : 30 -11-2018 Date of Pronouncement : 30 -11-2018 PER MAHAVIR PRASAD, JUDICIAL MEMBER 1. This appea…

The Khanpur Vibhag Madhyamik Shala Karmachari Dgiran & Grahak Sahakari Mandali Ltd, Mahisagar vs. Income Tax Officer, Lunawada

In the result, appeal filed by the Assessee is dismissed

ITA 1537/AHD/2018[2015-16]Status: DisposedITAT Ahmedabad30 Nov 2018AY 2015-16

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed)

For Appellant: NoneFor Respondent: Shri Lalit P. Jain, Sr. D.R
Section 80P(2)(a)Section 80P(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASEEM AHMED, ACCOUNTANT MEMBER) ITA. No: 1537/AHD/2018 (Assessment Year: 2015-16) The Khanpur Vibhag V/S Income Tax Officer, Madhyamik Shala Lunawada Karmchari Dgiran & Grahak Sahakari Mandali Lt. C/o. H.N. Shah High School, At. & Po. L Limbadiya-389230 T.: Khnpur Distl: Mahisagar, Gujarat (Appellant) (Respondent) PAN: AACAto824A Appellant by : None Respondent by : Shri Lalit P. Jain, Sr. D.R. (आदेश)/ORDER Date of hearing : 30 -11-2018 Date of Pronouncement : 30 -11-2018 PER MAHAVIR PRASA…

Railwaymens Co. Op. Credit Society Limited, Vadodara vs. ITO, Ward-3(1)(3), Vadodara

In the result, appeal filed by the Assessee is dismissed

ITA 1491/AHD/2018[2015-16]Status: DisposedITAT Ahmedabad30 Nov 2018AY 2015-16

Bench: Shri Mahavir Prasad & Shri Waseem Ahmed)

For Appellant: NoneFor Respondent: Shri Lalit P. Jain, Sr. D.R
Section 142(1)Section 234BSection 271Section 56Section 80PSection 80P(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH (BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER & SHRI WASEEM AHMED, ACCOUNTANT MEMBER) ITA. No: 1491/AHD/2018 (Assessment Year: 2015-16) Railwaymens Co.Op. V/S Income Tax Officer, Ward- Credit Society Ltd. Ram 3(1)(3), Vadodara Nivas, R.V. Desai Road, Vadodara-390001 (Appellant) (Respondent) PAN: AACAR1582K Appellant by : None Respondent by : Shri Lalit P. Jain, Sr. D.R. (आदेश)/ORDER Date of hearing : 30 -11-2018 Date of Pronouncement : 30-11-2018 PER MAHAVIR PRASAD, JUDICIAL MEMBER 1. This appeal by the Assessee is directed against the order…

CJT v. Jafari Momin Vikas Co-op, Credit Society Ltd. (227 Taxmann 59) — Cited in 3 Judgments | BharatTax