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Citizen Watch Company Limited v. Inspecting Assistant Commissioner

15 Taxmann 438High Court1983#22663 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2013 to 2015.

Judgments citing Citizen Watch Company Limited v. Inspecting Assistant Commissioner

Hcl Ltd vs. The Commissioner of Income-Tax

ITA - 93 / 2002HC Delhi03 Feb 2015
Section 260A

…ITA Nos. 93/2002 & 120/2008 Page 1 of 35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NOS. 93/2002 & 120/2008 Reserved on: 3rd December, 2014 % Date of Decision: 3rd February, 2015 HCL LIMITED ..... Appellant Through Mr. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha & Mr. Vivek Bansal, Advocates. Versus THE COMMISSIONER OF INCOME TAX NEW DE…

Hcl Limited

ITA/93/2002HC Delhi03 Feb 2015
Section 260A

…ITA Nos. 93/2002 & 120/2008 Page 1 of 35 * IN THE HIGH COURT OF DELHI AT NEW DELHI + INCOME TAX APPEAL NOS. 93/2002 & 120/2008 Reserved on: 3rd December, 2014 % Date of Decision: 3rd February, 2015 HCL LIMITED ..... Appellant Through Mr. Ajay Vohra, Sr. Advocate with Ms. Kavita Jha & Mr. Vivek Bansal, Advocates. Versus THE COMMISSIONER OF INCOME TAX NEW DE…

Commissioner of Income Tax Rajahmundry vs. M/S.B.Krishna Murthy Kakinada and 2 Ors

ITTA/93/2002HC Telangana10 Dec 2013

Bench: CHALLA KODANDA RAM,G.CHANDRAIAH

Citizen Watch Company Limited v. Inspecting Assistant Commissioner (15 Taxmann 438) — Cited in 3 Judgments | BharatTax