CIT vs. Ramanujam Thampi, 233 ITR 521 (Ker) (2) A.M. Shah & Co. v. CIT

37 Taxmann.com 347High Court2013#4853 most cited
24

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2024.

Sections most often in play

Section 271(1)(c)

Judgments citing CIT vs. Ramanujam Thampi, 233 ITR 521 (Ker) (2) A.M. Shah & Co. v. CIT

K.Sundararaj, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 940/CHNY/2014[2004-2005]Status: DisposedITAT Chennai07 Jul 2015AY 2004-2005

Bench: Shri Chandra Poojari & Shri V. Durga Raoआयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07)

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Shri. P. Radhakrishnan, IRS, JCIT
Section 132Section 153Section 153ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी वी. दुगा" राव, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER & SHRI V. DURGA RAO, JUDICIAL MEMBER आयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07) Shri. K. Sundararaj, The Asst. Commissioner of Old No.19, New No.45, Vs Income tax, Giriappa Road, Central Circle –I (5), T. Nagar, Chennai 600 034 Chennai 600 017. [PAN: AAYPS 9141A] आयकर अपील सं./ I…

K.Sundararaj, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 939/CHNY/2014[2003-2004]Status: DisposedITAT Chennai07 Jul 2015AY 2003-2004

Bench: Shri Chandra Poojari & Shri V. Durga Raoआयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07)

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Shri. P. Radhakrishnan, IRS, JCIT
Section 132Section 153Section 153ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी वी. दुगा" राव, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER & SHRI V. DURGA RAO, JUDICIAL MEMBER आयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07) Shri. K. Sundararaj, The Asst. Commissioner of Old No.19, New No.45, Vs Income tax, Giriappa Road, Central Circle –I (5), T. Nagar, Chennai 600 034 Chennai 600 017. [PAN: AAYPS 9141A] आयकर अपील सं./ I…

K.Sundararaj, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 938/CHNY/2014[2002-2003]Status: DisposedITAT Chennai07 Jul 2015AY 2002-2003

Bench: Shri Chandra Poojari & Shri V. Durga Raoआयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07)

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Shri. P. Radhakrishnan, IRS, JCIT
Section 132Section 153Section 153ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी वी. दुगा" राव, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER & SHRI V. DURGA RAO, JUDICIAL MEMBER आयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07) Shri. K. Sundararaj, The Asst. Commissioner of Old No.19, New No.45, Vs Income tax, Giriappa Road, Central Circle –I (5), T. Nagar, Chennai 600 034 Chennai 600 017. [PAN: AAYPS 9141A] आयकर अपील सं./ I…

K.Sundararaj, Chennai vs. ACIT, Chennai

In the result, the appeal of the assessee in ITA No

ITA 937/CHNY/2014[2001-2002]Status: DisposedITAT Chennai07 Jul 2015AY 2001-2002

Bench: Shri Chandra Poojari & Shri V. Durga Raoआयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07)

For Appellant: Shri. S. Sridhar, AdvocateFor Respondent: Shri. P. Radhakrishnan, IRS, JCIT
Section 132Section 153Section 153ASection 271(1)(c)

…आयकर अपील"य अ"धकरण, ‘ए’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, CHENNAI "ी चं" पूजार", लेखा सद"य एवं "ी वी. दुगा" राव, "या"यक सद"य के सम" BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER & SHRI V. DURGA RAO, JUDICIAL MEMBER आयकर अपील सं./ I.T.A. Nos.936, 937, 938, 939, 940, 941 & 942 /Mds/2014 ("नधा"रण वष" / Assessment Years : 2000-01, 2001-02, 2002-03, 2003- 04, 2004-05, 2005-06, 2006-07) Shri. K. Sundararaj, The Asst. Commissioner of Old No.19, New No.45, Vs Income tax, Giriappa Road, Central Circle –I (5), T. Nagar, Chennai 600 034 Chennai 600 017. [PAN: AAYPS 9141A] आयकर अपील सं./ I…