CIT Vs Manjulaben M. Unadkat (2015) 55 Taxmann 62 (Guj.), Mr. Anjali Bharat Kabra v. ITO, Ward-2(2), Jalgaon

75 Taxmann 5Reported decision2016#25595 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2024.

Sections most often in play

Section 139(1)Section 44AB Section 80-IA Section 80IA(7)Section 80IB Section 80J(6A)

Judgments citing CIT Vs Manjulaben M. Unadkat (2015) 55 Taxmann 62 (Guj.), Mr. Anjali Bharat Kabra v. ITO, Ward-2(2), Jalgaon

Sanjay Kukreja, New Delhi vs. ACIT Circle 54(1), New Delhi

In the result, appeal of the assessee is allowed

ITA 652/DEL/2023[2019-20]Status: DisposedITAT Delhi30 Jan 2024AY 2019-20

Bench: Shri G.S. Pannu, Hon’Ble & Shri Challa Nagendra Prasadआ.अ.सं/.I.T.A No.652/Del/2023 िनधा"रणवष"/Assessment Year: 2019-20 बनाम Sanjay Kukreja, Acit A-362, Defence Colony, Vs. Circle-54(1), New Delhi. New Delhi.

Section 139(1)Section 143(1)Section 44ASection 80Section 80I

…I.T.A.No.652/Del/2023 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “G” NEW DELHI BEFORE SHRI G.S. PANNU, HON’BLE VICE PRESIDENT AND SHRI CHALLA NAGENDRA PRASAD, JUDICIAL MEMBER आ.अ.सं/.I.T.A No.652/Del/2023 िनधा"रणवष"/Assessment Year: 2019-20 बनाम Sanjay Kukreja, ACIT A-362, Defence Colony, Vs. Circle-54(1), New Delhi. New Delhi. PAN No.AIQPK9454L अपीलाथ" Appellant ""यथ"/Respondent Assessee by Shri Mayank Agarwal, Adv. Revenue by Shri Anuj Garg, Sr. DR सुनवाईक"तारीख/ Date of hearing: 02.11.2023 30.01.2024 उ"ोषणाक"तारीख/Pronouncement on आदेश /O R D E R PER C.N. PRASAD, J.M. This appeal is filed by the Ass…

Narendra Kumar Gill, Muzaffarnagar vs. ITO, Muzaffarnagar

In the result, the appeal of the assessee on the grounds of

ITA 1532/DEL/2017[2009-10]Status: DisposedITAT Delhi22 Dec 2020AY 2009-10

Bench: Sh. Kuldip Singhdr. B. R. R. Kumar(Through Video Conferencing) Ita No. 1532/Del/2017 : Asstt. Year : 2009-10 Narendra Kumar Gill, Vs Income Tax Officer, C/O Shri N.K. Arora, Adv., Ward-2(1), 219, Civil Line South, Muzaffarnagar Muzaffarnagar (Appellant) (Respondent) Pan No. Acvpg8013G Assessee By : Sh. Prem Lata Bansal, Sr. Adv. Revenue By : Ms. Rakhi Vimal, Sr. Dr Date Of Hearing: 23.11.2020 Date Of Pronouncement: 22.12.2020

For Appellant: Sh. Prem Lata Bansal, Sr. AdvFor Respondent: Ms. Rakhi Vimal, Sr. DR

Section 148Section 292BSection 50CSection 55(2)(b)Section 55A

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI Before Sh. Kuldip Singh, Judicial Member Dr. B. R. R. Kumar, Accountant Member (Through Video Conferencing) ITA No. 1532/Del/2017 : Asstt. Year : 2009-10 Narendra Kumar Gill, Vs Income Tax Officer, C/o Shri N.K. Arora, Adv., Ward-2(1), 219, Civil Line South, Muzaffarnagar Muzaffarnagar (APPELLANT) (RESPONDENT) PAN No. ACVPG8013G Assessee by : Sh. Prem Lata Bansal, Sr. Adv. Revenue by : Ms. Rakhi Vimal, Sr. DR Date of Hearing: 23.11.2020 Date of Pronouncement: 22.12.2020 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been…

Deputy Commissioner of Income Tax, Central Circle-7(3), Mumbai vs. Nepean Holding Reality LLP., Mumbai

In the result, appeal of the revenue is dismissed

ITA 5094/MUM/2017[2013-14]Status: DisposedITAT Mumbai15 Nov 2017AY 2013-14

Bench: Shri R.C.Sharma, Am Dcit, Central Circle – 7(3) Vs. M/S. Nepean Holding Reality Mumbai Llp, Room No.655, 6Th Floor 1001, Dalmal House, Aayakar Bhavan, J.P. Road, M.K. Road, Nariman Point, Mumbai – 400 020 Mumbai – 400 021 Pan/Gir No. Aaifn2753N Appellant) Respondent) ..

Section 143(3)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC”, BENCH MUMBAI BEFORE SHRI R.C.SHARMA, AM DCIT, Central Circle – 7(3) Vs. M/s. Nepean Holding Reality Mumbai LLP, Room No.655, 6th Floor 1001, Dalmal House, Aayakar Bhavan, J.P. Road, M.K. road, Nariman Point, Mumbai – 400 020 Mumbai – 400 021 PAN/GIR No. AAIFN2753N Appellant) Respondent) .. Revenue by Ms. N. Hemalatha Assessee by Shri Manish J Shah Date of Hearing 26/10/2017 Date of Pronouncement 15/11/2017 आदेश / O R D E R PER R.C.SHARMA (A.M): This is an appeal filed by the revenue against the order of CIT(A)- 49, Mumbai dated 24/05/2017 for A.Y.2013-14, in the m…