CIT vs Mahavir Prasad Bajaj 298 ITR 109(Jhar.) V. D & H Secheron Electrods Pvt. Ltd. v. CIT

282 ITR 154High Court#10452 most cited
10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2019.

Judgments citing CIT vs Mahavir Prasad Bajaj 298 ITR 109(Jhar.) V. D & H Secheron Electrods Pvt. Ltd. v. CIT

Smt.Jammela S, Kollam vs. The DCIT, Kollam

In the result, appeal of the assessee is allowed

ITA 463/COCH/2019[2007-08]Status: DisposedITAT Cochin10 Oct 2019AY 2007-08

Bench: S/Shri Chandra Poojari, Am & George George K., Jm

Section 143(3)Section 271Section 27l(1)(c)

…1 IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN BEFORE S/SHRI CHANDRA POOJARI, AM & GEORGE GEORGE K., JM I.T.A. No.463/Coch/2019 Assessment Year : 2007-08 Smt. Jameela S., Vs. The Assistant Commissioner of M/s. J.S. Cashew Exporters, Income-tax, Central Circle-1, Ayathil, Kollam. Kollam [PAN: ACUPJ 8583H] (Assessee-Appellant) (Revenue-Respondent) Assessee by Shri Iype Mathew, CA Revenue by Smt. A.S. Bindhu, Sr. DR Date of hearing 10/10/2019 Date of pronouncement 10/10/2019 O R D E R Per CHANDRA POOJARI, AM: This appeal by the assessee is directed against the order of the CIT(A)-III,…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 287/MUM/2016[2001-02]Status: DisposedITAT Mumbai16 May 2018AY 2001-02

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 286/MUM/2016[2002-03]Status: DisposedITAT Mumbai16 May 2018AY 2002-03

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 285/MUM/2016[2003-04]Status: DisposedITAT Mumbai16 May 2018AY 2003-04

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 284/MUM/2016[2004-05]Status: DisposedITAT Mumbai16 May 2018AY 2004-05

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 283/MUM/2016[2005-06]Status: DisposedITAT Mumbai16 May 2018AY 2005-06

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 282/MUM/2016[2007-08]Status: DisposedITAT Mumbai16 May 2018AY 2007-08

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Dilip C. Shah, Mumbai vs. Asst CIT Cen Cir -11, Mumbai

The appeals of the assessee are allowed for

ITA 281/MUM/2016[2006-07]Status: DisposedITAT Mumbai16 May 2018AY 2006-07

Bench: Shri Joginder Singh & Shri G. Manjunatha

Section 271(1)(c)

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ, डी,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “D”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member ITA NOs.281 to 287/Mum/2016 Assessment Years: 2001-02 to 2007-08 Shri Dilip C. Shah, 401, DCIT, Spenta Towers, 55/57, Central Circle-11, बनाम/ Forgett Street, Mumbai Vs. Gowalia Tank, Mumbai-400036 ("नधा"रती /Assessee) (राज"व /Revenue) P.A. No.AADCG1613M "नधा"रती क" ओर से / Assessee by Shri Gaurav Kabra राज"व क" ओर से / Revenue by Shri Abhijit Patank…

Ajay Kumar Baid, Mumbai vs. ITO 14(3)(1), Mumbai

The appeal of the assessee is dismissed

ITA 5946/MUM/2014[2008-09]Status: DisposedITAT Mumbai05 Feb 2018AY 2008-09

Bench: Shri Joginder Singh & Shri G. Manjunathaassessment Year: 2008 - 2009 Ajay Kumar Baid Income Tax Officer 14(3)(1) 1St Floor, Chandra Mahal, Mumbai बनाम/ 241, Princess Street, Vs. Mumbai 400 020 ("नधा"रती /Assessee) (राज"व /Revenue P.A. No. Aaapb5350N

Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 2Section 271(1)(c)Section 274Section 69

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,‘ए’,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “A”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य एवं "ी जी. मंजूनाथ, लेखा सद"य, के सम" Before Shri JOGINDER SINGH, Judicial Member, and Shri G. MANJUNATHA, Accountant Member Assessment Year: 2008 - 2009 Ajay Kumar Baid Income Tax Officer 14(3)(1) 1st Floor, Chandra Mahal, Mumbai बनाम/ 241, Princess Street, Vs. Mumbai 400 020 ("नधा"रती /Assessee) (राज"व /Revenue P.A. No. AAAPB5350N "नधा"रती क" ओर से / Assessee by None Shri Rajesh Kumar Yadav-DR राज"व क" ओर से / Revenue by 05/02/2018 सुनवाई क" तार"ख / Date of Hearing : घोषण…

Kumar V. Vasani, Mumbai vs. ITO 32(2)(2), Mumbai

The appeal of the assessee is dismissed

ITA 3119/MUM/2015[2009-10]Status: DisposedITAT Mumbai01 Sept 2016AY 2009-10

Bench: Shri Joginder Singh, Assessment Year:2009-10

Section 271(1)(c)Section 68

…आयकर अपील"य अ"धकरण,‘एक-सद"य’ "यायपीठ,मुंबई। IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “SMC”, MUMBAI "ी जो"ग"दर "संह, "या"यक सद"य, के सम" Before Shri Joginder Singh, Judicial Member, Assessment Year:2009-10 Mr. Kumar V. Vasani, Income Tax Officer-32(2)(2), A-303, 30th Floor, Kalpataru C-13, Room No.305A, 3rd बनाम/ Towers, Akruli Cross Road, Floor, Pratyaksakar Bhavan Vs. Kandivali (East), Bandra Kurla Complex Mumbai-400101 Bandra (East), Mumbai-400051 "नधा"रती / Assessee राज"व / Revenue P.A. No.AABPV7219H "नधा"रती क" ओर से / Assessee by Shri R. N. Vasani & Shri V.H. Vasani राज"व क" ओर से / Revenue by…