CIT v. ZTE Corporation

245 Taxmann 289High Court2017#17427 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. ZTE Corporation

DDIT, DEHRADUN vs. M/S. ONGC AS REPRESENTATIVE ASSESSEE OF M/S. COMPUTER MODELING GROUP LTD., DEHRADUN

ITA 1965/DEL/2014[2010-11]Status: DisposedITAT Delhi12 Nov 2018AY 2010-11

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri Surinder Pal, Sr. DR
Section 115ASection 143(3)Section 234BSection 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: E : NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos.3046/Del/2010; 3908/Del/2011; 440 & 6170/Del/2012; & 1892/Del/2014 AYs: 2006-07, 2007-08, 2008-09, 2009-10 & 2010-11 ONGC as representative DDIT,International Taxation, Assessee of Computer Aayakar Bhawan, Vs. Modelling Group of Canada, 13A, Subhash Road, The Dy. General Manager Dehradun. (F&A), Oil and Natural Gas Corporation Ltd., Corporate Tax Division, Room No.244, Old Secretariat Building, Tel Bhawan, Dehradun. PAN: AAACO1598A Assessment Year : 2010-11 DDIT,…

M/S. ONGC AS REPRESENTATIVE ASSESSEE OF COMPUTER MODELING GROUP LTD.,DEHRADUN vs. ADIT, DEHRADUN

ITA 1892/DEL/2014[2010-11]Status: DisposedITAT Delhi12 Nov 2018AY 2010-11

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri Surinder Pal, Sr. DR
Section 115ASection 143(3)Section 234BSection 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: E : NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos.3046/Del/2010; 3908/Del/2011; 440 & 6170/Del/2012; & 1892/Del/2014 AYs: 2006-07, 2007-08, 2008-09, 2009-10 & 2010-11 ONGC as representative DDIT,International Taxation, Assessee of Computer Aayakar Bhawan, Vs. Modelling Group of Canada, 13A, Subhash Road, The Dy. General Manager Dehradun. (F&A), Oil and Natural Gas Corporation Ltd., Corporate Tax Division, Room No.244, Old Secretariat Building, Tel Bhawan, Dehradun. PAN: AAACO1598A Assessment Year : 2010-11 DDIT,…

M/S. ONGC AS REPRESENTATIVE A/O COMPUTER MODELLING GROUP LTD.,DEHRADUN vs. ITO, DEHRADUN

ITA 6170/DEL/2012[2009-10]Status: DisposedITAT Delhi12 Nov 2018AY 2009-10

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri Surinder Pal, Sr. DR
Section 115ASection 143(3)Section 234BSection 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: E : NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos.3046/Del/2010; 3908/Del/2011; 440 & 6170/Del/2012; & 1892/Del/2014 AYs: 2006-07, 2007-08, 2008-09, 2009-10 & 2010-11 ONGC as representative DDIT,International Taxation, Assessee of Computer Aayakar Bhawan, Vs. Modelling Group of Canada, 13A, Subhash Road, The Dy. General Manager Dehradun. (F&A), Oil and Natural Gas Corporation Ltd., Corporate Tax Division, Room No.244, Old Secretariat Building, Tel Bhawan, Dehradun. PAN: AAACO1598A Assessment Year : 2010-11 DDIT,…

ONGC AS REPRESENTATIVE ASSESSEE OF COMPUTER MODELLING GROUP LTD.,DEHRADUN vs. ADIT, DEHRADUN

ITA 440/DEL/2012[2008-09]Status: DisposedITAT Delhi12 Nov 2018AY 2008-09

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri Surinder Pal, Sr. DR
Section 115ASection 143(3)Section 234BSection 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: E : NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos.3046/Del/2010; 3908/Del/2011; 440 & 6170/Del/2012; & 1892/Del/2014 AYs: 2006-07, 2007-08, 2008-09, 2009-10 & 2010-11 ONGC as representative DDIT,International Taxation, Assessee of Computer Aayakar Bhawan, Vs. Modelling Group of Canada, 13A, Subhash Road, The Dy. General Manager Dehradun. (F&A), Oil and Natural Gas Corporation Ltd., Corporate Tax Division, Room No.244, Old Secretariat Building, Tel Bhawan, Dehradun. PAN: AAACO1598A Assessment Year : 2010-11 DDIT,…

ONGC AS REPRESENTATIVE ASSESSEE OF COMPUTER MODELLING GROUP LTD.,DEHRADUN vs. DDIT, DEHRADUN

ITA 3908/DEL/2011[2007-08]Status: DisposedITAT Delhi12 Nov 2018AY 2007-08

Bench: Shri Amit Shukla & Shri L.P. Sahu

For Appellant: Shri Ajay Vohra, Sr. AdvocateFor Respondent: Shri Surinder Pal, Sr. DR
Section 115ASection 143(3)Section 234BSection 44BSection 9(1)(vi)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: E : NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA Nos.3046/Del/2010; 3908/Del/2011; 440 & 6170/Del/2012; & 1892/Del/2014 AYs: 2006-07, 2007-08, 2008-09, 2009-10 & 2010-11 ONGC as representative DDIT,International Taxation, Assessee of Computer Aayakar Bhawan, Vs. Modelling Group of Canada, 13A, Subhash Road, The Dy. General Manager Dehradun. (F&A), Oil and Natural Gas Corporation Ltd., Corporate Tax Division, Room No.244, Old Secretariat Building, Tel Bhawan, Dehradun. PAN: AAACO1598A Assessment Year : 2010-11 DDIT,…

CIT v. ZTE Corporation (245 Taxmann 289) — Cited in 5 Judgments | BharatTax