CIT v. Yokogawa India Ltd. (SC) 391 ITR 274 3. Kilburn Properties Limited v. CIT (Kolkata HC)

18 ITR 762Reported decision#23210 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

Judgments citing CIT v. Yokogawa India Ltd. (SC) 391 ITR 274 3. Kilburn Properties Limited v. CIT (Kolkata HC)

CIT v. Yokogawa India Ltd. (SC) 391 ITR 274 3. Kilburn Properties Limited v. CIT (Kolkata HC) (18 ITR 762) — Cited in 3 Judgments | BharatTax