CIT v. Vrindaban Real Estate (P.) Ltd.

31 Taxmann.com 12High Court2013#20440 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2019 to 2021.

Judgments citing CIT v. Vrindaban Real Estate (P.) Ltd.

Shri Ashokkumar Govindbhai Patel, Ahmedabad vs. The Income Tax Officer, Ward-4(2)(1), Ahmedabad

In the result, the appeal of the assessee is allowed

ITA 863/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad17 Jun 2021AY 2012-13
For Appellant: Shri Pritesh Shah, A.RFor Respondent: Shri Vinod Tanwani, CIT-D.R
Section 143(2)Section 143(3)Section 263

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH (Conducted Through Virtual Court) Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2012-13 Ashokkumar Govindbhai The ITO, Patel, 7 & 8, Shantagovind Ward-4(2)(1), Bungalows, Behind Kargil Vs Ahmedabad Petrol Pump, Sola, (Respondent) Ahmedabad-380060 PAN: ACRPP8042j (Appellant) Revenue by: Shri Vinod Tanwani, CIT-D.R. Assessee by: Shri Pritesh Shah, A.R. Date of hearing : 03-06-2021 Date of pronouncement : 18-06-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- This assessee’s appeal fo…

Sushilkumar Kasturchand Bafna, Jalgaon vs. Deputy Commissioner of Income-Tax

In the result, the appeal of the assessee in ITA No

ITA 2303/PUN/2014[2009-10]Status: DisposedITAT Pune05 Sept 2019AY 2009-10
For Appellant: Shri Sunil GanooFor Respondent: Shri N. Ashok Babu
Section 147Section 148Section 2(47)Section 45(3)Section 50Section 50C

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1 2301/PUN/2014 Sidharth Ratanlal DCIT, Circle-1, 2009-10 Bafna, Jalgaon. 96, Nayantara, Subhash Chowk, Jalgaon-425001. PAN: ALGPB5972R 2 2302/PUN/2014 Rajkumar Ratanlal DCIT, Circle-1, 2009-10 Bafna, Jalgaon. 96, Nayantara, Subhash Chowk, Jalgaon-425001. PAN: AINPB8779J 3 2303/PUN/2014 Sushilkumar DCIT, Circle-1, 2009-10 Kasturch…

Rajkumar Ratanlal Bafna, Jalgaon vs. Deputy Commissioner of Income-Tax

In the result, the appeal of the assessee in ITA No

ITA 2302/PUN/2014[2009-10]Status: DisposedITAT Pune05 Sept 2019AY 2009-10
For Appellant: Shri Sunil GanooFor Respondent: Shri N. Ashok Babu
Section 147Section 148Section 2(47)Section 45(3)Section 50Section 50C

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1 2301/PUN/2014 Sidharth Ratanlal DCIT, Circle-1, 2009-10 Bafna, Jalgaon. 96, Nayantara, Subhash Chowk, Jalgaon-425001. PAN: ALGPB5972R 2 2302/PUN/2014 Rajkumar Ratanlal DCIT, Circle-1, 2009-10 Bafna, Jalgaon. 96, Nayantara, Subhash Chowk, Jalgaon-425001. PAN: AINPB8779J 3 2303/PUN/2014 Sushilkumar DCIT, Circle-1, 2009-10 Kasturch…

Sidharth Ratanlal Bafna, Jalgaon vs. Deputy Commissioner of Income-Tax

In the result, the appeal of the assessee in ITA No

ITA 2301/PUN/2014[2009-10]Status: DisposedITAT Pune05 Sept 2019AY 2009-10
For Appellant: Shri Sunil GanooFor Respondent: Shri N. Ashok Babu
Section 147Section 148Section 2(47)Section 45(3)Section 50Section 50C

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE "ी डी. क"णाकरा राव, लेखा सद"य एवं "ी िवकास अव"थी, "याियक सद"य के सम" BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI VIKAS AWASTHY, JM Sl. No. ITA No. Name of Appellant Name of Respondent Asst. Year 1 2301/PUN/2014 Sidharth Ratanlal DCIT, Circle-1, 2009-10 Bafna, Jalgaon. 96, Nayantara, Subhash Chowk, Jalgaon-425001. PAN: ALGPB5972R 2 2302/PUN/2014 Rajkumar Ratanlal DCIT, Circle-1, 2009-10 Bafna, Jalgaon. 96, Nayantara, Subhash Chowk, Jalgaon-425001. PAN: AINPB8779J 3 2303/PUN/2014 Sushilkumar DCIT, Circle-1, 2009-10 Kasturch…

CIT v. Vrindaban Real Estate (P.) Ltd. (31 Taxmann.com 12) — Cited in 4 Judgments | BharatTax